Tribunals and CommissionsFull Bench(2022) 03 NGT CK 0010

Dinesh Chahal & Ors vs Union of India & Ors

National Green Tribunal · Decided on 10 March 2022

HON’BLE JUDGES
Adarsh Kumar Goel, CP · Sudhir Agarwal, JM · Prof. A. Senthil Vel, EM · Dr. Vijay Kulkarni, EM
RESULT
Disposed Of
CASE NUMBER
Original Application No. 1088 Of 2018 (I.A. Nos. 98, 100, 101, 119, 226 Of 2019)

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Judgment

2,502 paragraphs · 8,991 words
1.

Though initially question raised in the application related to validity of the order issued by the Director, Food, Civil supplies and Consumers Affairs, Government of Haryana, Chandigarh – Respondent No. 3 extending time limit for adoption of Zig-zag Technology for running of the brick kilns beyond NCR area upto 31.07.2019, without any scientific study on carrying capacity for such activity and without any safeguards, which no longer survives after expiry of the said date. However, during proceedings, further issues emerged including permissibility of FCBTK technology kilns, using agro fuel and carrying capacity of the air quality to sustain brick kiln activities in NCR and nearby areas.

2.

The issue of carrying capacity of NCR Region to sustain Zig-zag Technology brick kilns has been dealt with separately in O.A. No. 1016/2019, Utkarsh Panwar vs. Central Pollution Control Board & Ors. by the order of this Tribunal dated 17.02.2021 in light of expert study on the subject of carrying capacity with following directions:-

“1to 19 …………xxx…………………………xxx……………………xxx

20.

Thus, we conclude that going by the order dated 15.10.2020, in ‘severe’ air quality conditions, coal-fired brick kilns cannot be allowed to operate in NCR even if zig zag technology is used and improved procedures are followed, as suggested by the Committee, unless there is switch over to the PNG. All other issues have already been dealt with in the earlier order. In para 7 of order dated 05.03.2020 and para 8 of order dated 23.03.2020, we have already held that compliance by an individual brick kiln, otherwise contributing to pollution load beyond carrying capacity, does not confer a right to continue such activity, when such activity attracts GRAP in ‘severe’ air quality condition. As noted in par 11 of the order dated 15.10.2020, the CPCB has found that there is no assimilative capacity during the period air quality is ‘severe’ and only during months of March to June there is a limited capacity. Inter-se distance of atleast 500 meters is required to be maintained in location of brick kilns. When brick kilns start, they should not be allowed to start simultaneously but their firing should be staggered to avoid adverse impact on the environment. Other safeguards of fugitive dust emission management need to be adopted. In para 18 of order dated 15.10.2020, the issue of non-availability of plea of discrimination to GRAP, attracting some polluting categories and not attracting other polluting activities, has already been dealt with. Accordingly, we reiterate this mandate.

21.

In view of the above discussion, unless there is change to cleaner fuel (PNG), brick kilns beyond the number mentioned in Table 15 above cannot be allowed, in the NCR. Since there is variance of figures given during March to June, only such number can be allowed which can be sustained throughout the period i.e. the minimum figure of a particular month out of the four months which comes to 444 in Haryana (in the month of May) and 200 in UP (in the month of June). Such shortlisting may be done applying a suitable siting criteria taking into account inter-se distance and distance from sensitive locations and compliance of consent conditions for which the CPCB, State PCB may work out an appropriate mechanism. Further, location of brick kilns be scattered on pro-rata basis, in different directions of concerned area, having regard to background and carrying capacity parameters. Needless to say, those brick kilns which switch over to PNG will be entitled to operate even beyond months of March to June and even beyond limited number mentioned, subject to compliance with law.”

3.

With regard to permissibility of FCBTK Technology being allowed in non NCR Region by using agro residue and number of brick kilns which can be allowed in the light of assimilative capacity of the air in non NCR Region in Haryana a report was sought from the Member Secretary, CPCB vide order dated 06.02.2020.

4.

The operative part of the order is reproduced below:-

“4. Accordingly, further report dated 22.01.2020 has been filed by the CPCB. The report does not mention the carrying capacity of the area in question i.e. non-NCR area in the State of Haryana. Though such capacity in respect of Suratgarh area, Distt. Sriganganagar has been assessed and found to be negative. The relevant portion of report is given below:

Estimation  of  total  existing  PM10  Load  in  Suratgarh  Area,  Rajasthan during

study period:

Total area of Suratgarh in Km2: 2827.56

(Ref.:   District   census   Handbook,   Ganganagar,   2011,   Directorate   of   Census Operations, Rajasthan)

Mixing Height of Air in Suaratgarh in Km: 1.066154

(Ref:  Since  site  specific  mixing  heights  were  not  available,  mixing  heights based  on  IMD  Publication  "Atlas  of  Hourly  Mixing  heights  and  Assimilative Capacity of Atmosphere in India", was considered. No air modeling was done in this study to calculate the mixing height)

Total Volume of Air in Suratgarh in Km3: 2827.56 x 1.066154 = 3014.614

Average  measured  PMio  Concentration  of  Ambient  Air  in  Suratgarh  Area  (Ref: Table  8:  Ambient  Air  Quality  Results;  S.No,  5  &  6)  dUring  study  period:  523 pg/m3  i.e. 523 Kg/Km3

Therefore,  Total  estimated  load  of  particulate  matter  (PM  to)  in  ambient  air  of Suratgarh Area: (3014.614 x 523)/1000= 1576.64 MT

Estimation of Assimilative Capacity w.r.t. PMT in Suratgarh Area,

Total area of Suratgarh in Km2: 2827.56 (Ref.: District census Handbook, Ganganagar, 2011, Directorate of Census Operations, Rajasthan)

Mixing Height of Air in Suaratgarh in Km: 1.066154 (Ref: Since site specific

mixing heights were not available, mixing heights based on IMD Publication "Atlas of Hourly Mixing heights and Assimilative Capacity of Atmosphere in India", was

considered. No air modeling was done in this study to calculate the mixing height) Total Volume of Air in Suratgarh in Km3: 2827.56 x 1.066154 = 3014.614 Particulate Matter (PMio) required to keep Ambient air quality at Satisfactory Level: 100 pg/M3 i.e 100 Kg/Km3 (Ref: Air Quality Index)

Therefore, Assimilative Capacity w.r.t PMio in ambient air of Suratgarh Area: (3014.614 x 100)/1000= 301.46 MT

5.

The other issue dealt with is whether brick kilns can be allowed by using crop residue as a substitute for Zig-zag technology. The observations and conclusions drawn in the report are non-conclusive and cannot be relied upon in terms of small data base of sample size and number of days for which the sampling has been carried out. Besides, more brick kilns in each category should have been covered to avoid statistical errors in decision making. The performance of brick kilns is required to be evaluated against the background concentration and carrying capacity of the area. Comparision in the report has been made with incomparable situations, as was explained during the course of hearing. From the data made available by the joint Committee it is evident that particulate emissions for Zig-zag kilns using coal as a fuel is much lower than brick kilns operating on FCBTK technology using agro-residue as a fuels both with regard to initial firing and mid firing situations. Further, emission levels also vary quite significantly amongst different fuel types under agro-residue category. Further justification of impact of higher PM concentration during initial firing has no scientific logic. The joint Committee has erred in concluding that the impact of higher PM concentration during initial firing may not be significant when overall operation of any brick kiln for a particular season is considered.

6.

It is acknowledged in the report of joint Committee that stack emissions are less in case of kilns operating on Zig-zag technology, compared to the kilns operating on FCBTK technology on the same fuels. The report further mentions that introduction of FCBTK technology using agro-residue may be done only after carrying capacity assessment of specific area, coverying estimation of total existing PM load, assimilative capacity with regard to PM and supportive capacity with regard to PM. Further, in view of large number of brick kilns operating in the area, besides carrying capacity issue with regard to ambient air, there are issues with regard to environmental degradation on account of operation of such large number brick kilns having potential for loss of productive top soil which takes thousand of years to form and is a prime factor which determines agricultural productivity.

7.

For the above reasons, while the life of impugned order dated 07.12.2018 passed by the Director, Food, Civil supplies and Consumers Affairs, Government of Haryana has expired, question whether FCBTK technology can be allowed in non-NCR region of Haryana by using agri-residue will be determined in the light of further report as to the carrying capacity of the area in the light of potential for impact on the air quality of the area and on NCT Delhi specially during the witner months and degradation of top soil.

8.

Accordingly, let the carrying capacity study which has adequate samples in terms of number of brick kilns and days for which the emissions monitored be conducted covering the impact on ambient air and the loss of top soil. Such study may particularly assess the permissible number of brick kilns and technology to be used for the same in the non-NCR region. Let further report in the matter be furnished by the Member Secretary, CPCB by 31.03.2020 by e-mail at [email protected] .”

5.

In pursuance of above, the Member Secretary, CPCB has filed report dated 28.02.2022 as follows:-

“2. Study Findings

In compliance to the above mentioned directions of the Hon’ble NGT, previous reports filed by CPCB and observations of Hon’ble NGT were reviewed to identify the gaps and to design monitoring matrix for generating required data to arrive at conclusion on the issues, as per the direction, dated 30.01.2020. Monitoring matrix was designed to capture emission data covering 5 to 10 Brick Kilns for combination of technologies (FCBTK and Zig-zag) as well as fuel types (coal and varieties of agro-residues). Further, it was planned to monitor each Brick Kiln for three days with three samples on each day. Accordingly, collection of total 585 samples from 65 Brick Kilns were planned, as detailed in Table 1.

Table 1: Monitoring matrix proposed for the study

S. No.

Type of Brick Kiln

Fuel Type

Total number of Brick Kilns and number of days for

which     monitoring    to     be conducted

Number                of

Samples            per monitoring/Brick Kiln

Total Number of Samples

No. of Brick Kilns

No. of days

1

FCBTK*

Agro-residues (Mustard Straw)

10

3

3

90

2

FCBTK

Agro-residues (Cotton Stalk)

10

3

3

90

3

FCBTK

Agro-residues (Guar Beans)

10

3

3

90

4

FCBTK

Coal

10

3

3

90

5

Zig-Zag

Agro-residues (Mustard Straw)

05

3

3

45

6

Zig-Zag

Agro-residues (Cotton Stalk)

05

3

3

45

7

Zig-Zag

Agro-residues (Guar Beans)

05

3

3

45

8

Zig-Zag

Coal

10

3

3

90

Total

65

585

The overall actual matrix followed by covering brick kilns operating on various technologies and different types of fuels has been summarized in Table 2.

Table 2: Actual monitoring matrix followed for the study

S.

No.

Type of Brick Kiln

Fuel Type

Total number of Brick Kilns and number of days for

which        monitoring       was conducted

Number                of

Samples            per monitoring/Brick Kiln

Total Number of Samples

Brick Kilns

Days

1

FCBTK*

Agro-residues (Mustard Straw, Cotton          Stalks and Guar Beans and Mixtures of different        agro- residues)

40

3     (30       brick

Kilns)

1     (10       brick Kilns)

3

300

2.

FCBTK

Agro-residues (Cotton Stalk)

10

3

3

90

3

FCBTK

Agro-residues (Guar Beans)

10

3

3

90

4

FCBTK

Coal

10

3

3

90

5

Zig-Zag+

Agro-residues (Mustard Straw)

0

0

0

0

6

Zig-Zag+

Agro-residues (Cotton Stalk)

0

0

0

0

7

Zig-Zag+

Agro-residues (Guar Beans)

0

0

0

0

8

Zig-Zag

Coal

21

3    (10        Brick

Kilns)

1  (9          Brick Kilns)

2  (2          Brick kilns)

3

129

Total

71

519

* FCBTK: Fixed Chimney Bull Trench Kiln

+ Not Operational due to non-availability of Carrying Capacity in compliance of Hon’ble NGT Order in the matter of OA No. 1016/2019.

i. 15 Nos. Zig-zag type brick kilns based on agro-residues as fuel,as proposed in the monitoring matrix, could not be monitored as these were located in NCR districts of Bharatpur and Alwar in Rajasthan and were non-operational as per orders of Hon’ble NGT. However, it was possible to monitor and capture emissions from FCBTK type kilns using agro-residues vis-à-vis emissions from Zig-zag type brick kilns to understand if brick kilns using crop residue could substitute to Zig-zag type kilns, which is an important issue for consideration in the matter.

ii. The data generated from the monitoring conducted in 2019 in the same matter, covering initial firing and mid firing period, were also considered while analysing the findings.

iii. Total 71 Nos. of brick kilns operating on various technologies and different types of fuels, involving 519 number of samples, were monitored by CPCB officials for generating stack emission data.

iv. The results of the source emission monitoring conducted during 2020 and 2021 (Particulate Matter [PM] as mg/Nm3 with correction) are presented in the Table 3.

v. The results of source emission monitoring conducted earlier in 2019 and 2020 (PM as mg/Nm3 with correction), covering initial and mid firing periods, are presented in the Table 4.

Table 3: Analysis results of stack monitoring conducted during 2020 and 2021 under stabilized conditions

FCBTK Coal

Ist Round of Monitoring (24/11/20 to

11/06/2021)

2nd Round of Monitoring (7/6/21 to

15/6/21)

3rd Round of Monitoring (12/6/21 to 17/6/21)

S.No.

Name and Address of the Brick Kiln

PM, mg/Nm3

PM, mg/Nm3

PM,

mg/Nm3

1

M/s Bisambhar Dayal Garg Brick Works, Aligarh Village Kudiyaganj, District Aligarh, Aligarh

170

361

409

2

M/s New Baba Eint Udyog,Village Pilkhana, Sikandarpur, Tehsil Koil District Aligarh, Aligarh

187

414

244

3

M/s  Vishal  Ent  Bhatta  ,  Village  Kasary, District Aligarh, Aligarh

53

450

540

4

M/s OSN Brick Works, Village Nagla Ausuf Ali,  PO  Pilkhana,  Kauriyaganj,  Tehsil  Koil, District Aligarh, Aligarh

202

477

262

5

M/s    Shivshakti    Eint    Udyog,    Village Shahgarh   Nagariya   Tehsil   Koil,   District Aligarh, Aligarh

149

312

259

6

M/s Mahashakti Eint Udyog, Village Shahgarh Nagariya Tehsil Koil, District Aligarh, Aligarh

46

297

397

7

M/s Mahajan Brick Works, Village Pilakhana Chauraha, District Aligarh, Aligarh

129

703

576

8

M/s Radha Rani Eint Udyog,  Village Kaseri, District Aligarh, Aligarh

80

235

519

9

M/s Jai Gange Eint Udyog, Kasimpur, Aligarh

744

499

542

10

M/s Jai Bhole Eint Udyog, Kasimpur, Aligarh

81

432

538

Zig Zag Coal

Ist Round of Monitoring

(23/12/20 to

2nd Round of Monitoring

(27/12/20 to 18/6/21)

3rd Round of Monitoring (8/6/21 to

S.No.

Name of the Unit

PM, mg/Nm3

PM, mg/Nm3

PM, mg/Nm3

1

M/s Jai Durge Bricks, Village Mouli,

662

140

246

2

M/s B.M brick kiln,Village Mouli,Panchkula

242

76

351

3

M/s     Mahalaxmi     bricks     moulding     and fabricating Ind.Pvt Ltd *

298

144

56

4

M/s Bharat bricks company,village mouli,Panchkula *

205

263

408

5

M/s Sagar Bricks,Village Golpura,Panchkula *

495

66

97

6

M/s Mahalaxmi Intt. Udhyog,Village

mouli,Panchkula*

86

156

32

7

M/s Moti Ram Girdhari Lal Manakpur

Road,Ambala city,Haryana *

95

17

58

8

M/s  Brick  Links  Village  Sakraon,  Ambala city, Haryana *

78

72

117

9

M/s Asian bricks company, Village Kanjnoo,

Near Radaur Yamuna nagar *

17

15

20

10

M/s Goel bricks industries, Village

Kanjnoo, Near Radaur Yamuna nagar *

21

16

38

* PM values in mg/m3

FCBTK Agro

Ist Round of Monitoring (24/2/2021 to 8/6/21)

2nd Round of Monitoring (4/6/21 to 17/6/21)

3rd Round of Monitoring (8/6/21 to 21/6/21)

S.No.

Name of the Unit

PM,

mg/Nm3

PM, mg/Nm3

PM, mg/Nm3

1

M/s Balaji Eint Udyog, Village Makrol, Iglas, Beswan, Aligarh

149

767

223

2

M/s   Madhav   Brick   Industries,   Village Nayabas, Beswa, Iglas, Aligarh

480

158

110

3

M/s  Radha  Ent  Udyog,  Village  Nayabas, Beswa, Iglas, Aligarh

234

99

122

4

M/ Shree Radha Rani Eint Udyog, Village Korah, Raghupura, Atrouli Aligarh

219

90

49

5

M/s Jaharveer Baba Eint Udyog, Village Bhavigarh, Atrouli, Aligarh

179

82

102

6

M/s Ayodhya Ent Udyog, Village Surajpur, Atrouli, Aligarh

60

178

89

7

M/s Ankit Eint Udyog, Satlauni Khurd, Iglas, Aligarh

252

77

87

8

Shri Krishna Eint Udyog, Gangagarhi Mursan Road, Iglas, Aligarh

156

299

180

9

M/s R.S. Eint Udyog, Nangla, Juhur, Iglas, Aligarh

162

136

233

10

M/s Komal Eint Udyog, Atrauli, Aligarh

125

159

302

11

M/s Chaudhary Eint Udyog, Village Nayabas, Beswa, Iglas, Aligarh

287

374

525

12

M/s Krishna Kanhaiya Eint Udyaog, Tarsara, Kondali, Iglas, Aligarh

543

433

381

13

M/s Balaji Eint Udyog, Dhana Gadhi, Gonda, Iglas, Aligarh

405

369

400

14

M/s Rakhi Eint Udyog, Satlauni Khurd, Kondli, Iglas, Aligarh

315

278

423

15

M/s Prem Eint Udyog, Gorai Road, Amarour Dhana, Aligarh

520

355

402

16

M/s Akash Eint Udyog, Jahroli, Beswan, Aligarh

434

480

438

17

M/s Gagandeep Eint Udyog, Digsari Gonda, Aligarh

495

365

376

18

M/s Bhavya Brick Works, Kandli, Iglas, Aligarh

331

249

390

19

M/s Shivay Eint Udyog, Kans Ka Gonda, Iglas, Aligarh

546

363

566

20

M/s Maa Bhagvati Eint Udyog, Nagla Jujhar, Iglas, Aligarh

460

344

337

21

M/s Om Sai Eint Udyaog, Mehtapur, road, Mohkampur, Beswan, Aligarh

61

59

427

22

M/s Shivam Bhole               Eint Udyog, Hathras road, Iglas, Aligarh

209

188

989

23

M/s Shri Ram Eint Udyog, Mehtapur, Beswan, Aligarh

303

101

589

24

M/s     Rewati     Balram     Eint     Udyog, Tamotiya, Iglas, Aligarh

195

120

315

25

M/s Radha Eint Udyog, Chachau Garai, Iglas, Aligarh

173

95

73

26

M/s GD Eint Udyog, Rayatpur, Imliya Mursan road, Iglas, Aligarh

129

134

183

27

M/s Radhey Eint Udyog, Rayatpur, Imliya Mursan road, Iglas, Aligarh

67

77

113

28

M/s Shr Sai Ram  Brick Works, Bas Vali, Garoi, Iglas, Aligarh

157

80

157

29

M/s Jai Bharang Eint Udyog, Hathras road, Iglas, Aligarh

66

75

521

30

M/s   Shri   Vimla   Mahesh   Eint   Udyog, Ahmadpur, Aligarh

408

67

676

* Average of three samples.

Table 4: Analysis results* of stack monitoring conducted in 2019-20 during initial firing and mid firing periods, under stabilized conditions

FCBTK Agro

S.No.                                          Name of the Unit

PM, mg/Nm3

1  M/s  Baghla  Int Udyog,  Village  Bhagwansar  Chak  1,  Tehsil  Ganganagar. Rajasthan

703

2  M/s Bhagwansar Int Udyog, Village Bhagwansar Chak 1, Tehsil Suratgarh, Distt. Ganganagar, Rajasthan

642

3  M/s Punia Int Udyog, 28 LNP II, Tehsil Ganganagar, Rajasthan                                           387

4  M/s Paras Brick Company, Village Khooni Chak, Distt. Hanumangarh, Rajasthan

235

5  M/s Khichad Brick Company, 7 KRW, Dhani Khichadwali, Sardual Share, Ganganagar, Rajasthan

604

6  M/s Aggarwal Brick Company, 7 KRW, Dhani Khichadwali, Sardual

345

Share, Ganganagar, Rajasthan

7  M/s Avtar Brick Industries Ltd, 10 GB, Tehsil Vijay Nagar, Dist Ganganagar, Rajasthan

206

8  M/s Raj Bhatta 7 GB (A), JaitsarTehsil Vijay Nagar, Dist Ganganagar, Rajasthan

397

9  M/s Saccha Soda Ind Udyog Vill 3G, Badli, Dist Ganganagar, Rajasthan

259

10  M/s Rakesh Ind Udyog , 2J Bada, Khatiabana Dist Ganganagar, Rajasthan

199

Zig Zag Coal

S.No.

Name of the Unit

PM, mg/Nm3

1

M/s Mor Bricks company, Kanoh road vill Nehla, Dist Fatehabad

179

2

M/s Nain Bricks company, Kanoh Road village Nehla, Dist Fatehabad

199

3

M/s Shiv Bhole Bricks company, Kanoh Road vill: Nehla, Dist Fatehabad

282

3

M/s Aggarwal Genuine Makers Brick Company, BKI Bado Patti-I

240

5

M/s Vishwakarma Bricks ,Vill-Mangali Jhara, Dist Hisar

107

6

M/s Haryana Bricks Company, Vill - Kanoh, Dist Hisar

212

7

M/s Vikas BKO Shyamsukh, Dist Hisar

541

8

M/s Shree Ganesh Bricks Co. Paploha, Panchkula, Haryana ( 2 rounds of monitoring)

139/278

* Average of three samples

vi. Before making any conclusion with regard to stack emissions from various types of kilns using different types of fuel, it was important to ensure that the emission data collected in the study is truly representative, therefore, an assessment was also made w.r.t Specific Energy Consumption (SEC) of individual brick kilns monitored in this study, and also to see the variation in fuel feeding during monitoring either knowingly or unknowingly. Therefore, comparison was made only w.r.t. SEC i.e. energy consumed (MJ per Kg of fired brick), amongst the kilns from a particular area using similar type of clay. The reported gross calorific values (GCV) of various fuels used by brick kilns covered in the study, weight of the fuel used for a specified period, production rate and average weight of bricks, were used for estimating the SEC.

The analysis of SEC data indicated that in some of the brick kilns the estimated SEC values were too low to manufacture bricks, which shows that the quality of fuels used during monitoring was not adequate and may not give representative stack emission values. Therefore, the emission data generated from the brick kilns with SEC values within the minimum required range of 1.11.5 MJ/kg of fired brick for FCBTK and 0.95-1.30 MJ/kg for Zig-zag kilns (Ref: BEE’s Report on “Market Transformation towards Energy Efficiency in Brick Sector”, December, 2019), was considered for arriving at conclusion. The data collected w.r.t. emission monitoring in the brick kilns, where the SEC values were less than the lower limit (+ 10%) as well as the data having missing values for some monitored parameters were not considered for assessing the performance of different types of the brick kilns.

The average (average of three samples per monitoring per day) PM source emissions from the stacks in the brick kilns based on Zig-zag method using various types of pulverized coal from various sources varied between 107mg/Nm3 to 240mg/Nm3.

The average (average of three samples per monitoring per day) PM source emissions from the stacks in the brick kilns based on FCBTK Technology using various types of agro-residues varied between 61mg/Nm3 to 703mg/Nm3.

The average (average of three samples per monitoring per day) PM source emissions from the stacks in the brick kilns based on FCBTK Technology using various types of coal varied between 297mg/Nm3 to 520mg/Nm3.

The performance of different types of brick kilns using various types of fuels, as assessed from the data generated in the present study is summarized in the Table 5.

Table 5: Performance of different types of brick kilns using various types of fuels

S.  No.

Type  of Brick  Kiln

Type  of Fuel Used

*Average  PM,  mg/Nm3

1

Fixed Chimney Bull Trench (FCBTK)

Agro-residues

61-703

2

Fixed Chimney Bull Trench (FCBTK)

Pulverized Coal

297-520

3

Zig-Zag

Pulverized Coal

107-240

* Standards notified by MoEF&CC vide G.S.R. 143(E), dated 22.02.2022: 250 mg/Nm3 (corrected to 4% CO2)

It is evident from the available data that emissions from Zig-zag type brick kilns are significantly lower in comparison to both FCBTK operating on coal as well as agro-residues as fuel.

vii. In order to find out the status of operation of brick kilns in Non-NCR districts in the State of Haryana, the data were obtained from the State Pollution Control Board and are provided in Table 6.

Table 6: Status of Operation of Brick Kilns in Non-NCR Regions of Haryana

S.  No.

District

Total  No.  of  Brick  Kilns

Zig-zag  Type  Brick  Kilns

1

Ambala

107

106

2

Fatehabad

74

61

3

Hisar

292

192

4

Kaithal

119

90

5

Kurukshetra

59

59

6

Panchkula

62

51

7

Sirsa

204

102

8

Yamunanagar

90

82

Total

1007

743

Note: Only the brick kilns which have been converted to Zig-zag technology, are allowed to operate in the State of Haryana, irrespective of the fuel used.

As per data made available by SPCB (Annexure-2), there are total 1007 brick kilns in Non-NCR districts of Haryana, out of which 743 brick kilns have been converted to Zig-zag technology. As on date, only zig-zag type brick kilns are allowed to operate in the state of Haryana, irrespective of the type of fuel used.

viii. To make an assessment of the carrying capacity of ambient air environment w.r.t. PM2.5 and PM10 concentration, the data from Continuous Ambient Air Quality Monitoring Station (CAAQMS) for the period January 2019 - August 2021, in 8 Non-NCR districts of Haryana were examined (Table 7). It was observed that PM10 concentration was exceeding National Ambient Air Quality Standards (NAAQS) in seven Non-NCR districts of Haryana during the critical period i.e. November to January. The data for PM10 were not available for Panchkula. The data indicated limitations in the carrying capacity in the ambient air environment with regard to any new additional source of emission, including conventional brick kilns using agro-residues.

Table 7: CAAQMS Data of Non-NCR Districts of Haryana

S.

No.

Name of District

Ambala

Kurukshetra

Year

2019

2020

2021*

2019

2020

2021

Parameter

/Months

PM2.5

5.

PM10

0

PM2.5

5

PM10

0

PM2.5

5

PM10

0

PM2.5

5

PM10

0

PM2.5

5

PM10

0

PM2.5

5

PM10

0

1

January

-

-

70

134

74

150

94

165

79

123

97

154

2

February

44

116

68

138

61

116

64

112

72

126

89

161

3

March

33

110

35

79

50

111

42

105

40

77

62

144

4

April

45

150

29

61

45

97

46

153

36

81

55

145

5

May

63

160

43

-

52

103

50

159

56

126

53

131

6

June

58

158

40

-

41

103

42

153

46

98

44

123

7

July

40

91

31

55

42

88

32

84

28

57

36

88

8

August

33

67

24

43

48

92

24

60

20

42

39

90

9

September

38

78

48

132

28

64

34

74

40

94

28

51

10

October

99

190

104

259

51

141

109

212

133

230

79

161

11

November

104

194

113

302

125

218

136

226

138

226

143

261

12

December

95

179

88

178

122

183

120

176

121

192

111

200

S.No.

Name of District

Fatehabad

Panchkula

Year

2019

2020

2021*

2019

2020

2021

Parameter

/Months

PM2.5

PM10

PM2.5

PM10

PM2.5

PM10

PM2.5

PM2.5

PM2.5

1

January

117

187

46

101

93

146

58

50

72

2

February

62

140

50

114

58

145

37

38

54

3

March

54

135

40

67

56

175

37

19

51

4

April

61

226

39

95

49

178

41

20

38

5

May

64

265

55

153

53

193

42

26

38

6

June

55

263

-

-

56

184

46

31

39

7

July

-

176

30

94

33

96

35

32

38

8

August

14

58

22

39

31

100

28

22

33

9

September

14

75

43

83

16

38

39

48

30

10

October

30

169

131

214

51

127

59

56

52

11

November

54

261

245

303

140

289

52

81

62

12

December

-

155

119

206

93

166

62

95

73

S.

No.

Name of

District

Hisar

Sirsa

Year

2019

2020

2021*

2019

2020

2021

Parameter

/Months

PM2.

55.

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

1

January

135

210

86

119

124

164

108

184

40

94

59

111

2

February

77

143

84

134

115

164

79

125

44

111

63

118

3

March

55

111

47

88

90

168

53

105

26

64

54

111

4

April

74

180

42

109

71

176

64

151

34

95

45

106

5

May

99

194

58

156

66

155

75

189

49

148

58

140

6

June

76

194

53

146

65

179

72

197

47

132

60

147

7

July

63

142

38

84

43

98

81

210

23

75

38

92

8

August

34

70

27

56

44

106

49

81

14

40

38

107

9

September

51

95

51

110

36

64

68

116

30

64

17

39

10

October

116

196

126

232

74

137

133

235

78

202

47

132

11

November

188

246

207

300

218

315

133

250

118

260

122

270

12

December (29 days)

129

175

150

215

162

220

64

148

68

136

80

176

S.

No.

Name of District

Kaithal

Yamunanagar

Year

2019

2020

2021*

2019

2020

2021

Parameter

/Months

PM2.5

5.

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

PM2.

55

PM1

00

1

January

-

-

53

110

75

135

109

191

97

152

116

185

2

February

-

-

50

122

54

132

67

134

82

148

91

176

3

March

55

99

29

76

33

143

58

133

48

96

82

168

4

April

64

157

30

80

33

145

79

191

37

87

78

172

5

May

69

166

43

133

37

135

87

177

51

120

60

131

6

June

57

158

40

117

45

144

77

180

47

109

46

129

7

July

48

107

27

70

35

96

59

112

38

79

37

110

8

August

31

61

19

47

34

101

45

88

34

74

48

106

9

September

27

76

33

82

23

55

50

100

61

126

46

134

10

October

62

229

101

222

62

152

126

226

128

262

92

186

11

November

89

233

143

258

156

283

118

221

146

229

130

251

12

December

76

169

83

179

110

212

116

185

146

217

122

250

As the NAAQS specify ambient air quality in terms of annual and 24-hourly average concentration values of particulate matter (PM10 and PM2.5), the monthly average data of PM10 may not be used for assessing the exceedance. In view of this, the compliance with reference to 24 hourly standards were also examined and it was found that the concentration of PM10 exceeds the standards during most of the days in the period November to January. The data w.r.t. the number of days exceeding the standards in a month, for the last three years, is summarized in Table 8.

Table 8: Compliance w.r.t. 24 Hourly National Ambient Air Quality Standards (PM10)

Month

Number of days in a month when the air quality data was beyond prescribed limits

Ambala

Hisar

Fatehabad

Kaithal

Kurukshetra

Sirsa

Yamunagar

Year

2019

2020

2021

2019

2020

2021

2019

2020

2021

2019

2020

2021

2019

2020

2021

2019

2020

2021

2019

2020

2021

1

January

18

22

24

21

18

27

21

13

27

NA

17

24

21

18

28

22

11

18

24

23

27

2

February

14

27

19

23

25

25

25

21

23

11

20

20

15

24

25

20

23

19

18

27

24

3

March

19

7

13

18

10

30

24

3

23

12

8

25

16

10

26

15

1

19

25

11

27

4

April

27

0

9

27

13

27

28

10

23

25

8

25

27

8

23

23

9

14

28

7

27

5

May

30

NA

12

27

26

25

31

28

27

25

23

23

31

23

21

25

20

21

31

21

23

6

June

28

NA

14

25

19

21

28

9

17

24

18

17

26

12

14

28

18

19

29

19

19

7

July

13

30

10

12

8

11

19

8

10

10

3

9

8

3

9

24

8

10

18

5

11

8

August

1

30

11

4

0

16

0

0

15

3

0

14

2

0

13

7

0

15

9

0

15

9

September

6

19

0

9

13

4

5

7

0

5

7

0

4

13

0

17

4

0

13

21

22

10

October

31

31

22

25

31

21

25

31

21

23

31

22

27

31

21

29

31

22

29

31

27

11

November

27

29

30

26

27

30

26

28

30

22

26

30

26

27

30

23

26

30

28

26

30

12

December

29

30

28

26

27

29

24

28

27

25

26

28

28

29

29

24

19

29

28

29

29

ix. The source/stack emissions are not the only source of emissions from the brick kilns, but fugitive emissions are also generated during pre and post firing activities in the brick kilns irrespective of the firing technology used, which may affect the ambient environment within the vicinity of brick kilns. In view of this, various directions have been issued by CPCB from time to time and SPCBs have also incorporated the measures to prevent fugitive dust emissions as conditions of the ‘Consent to Operate’ granted to brick kilns. However, it has been observed that adequate measures were not taken by brick kilns to control of fugitive dust emissions (Annexure-3).

x. In order to assess the impact of brick kilns operations on the quality of top soil, a study was conducted with regard to impact on top soil, wherein, the top soil and excavated/desurfaced soil samples were collected from various locations in Seven Non-NCR Disctricts of Haryana, namely Ambala, Fatehabad, Hisar, Kaithal, Kurukhshetra, Panchkula and Yamunagar. Soil samples (from upper 15 cm layer) were collected from the land where top soil had been removed/desurfaced for brick manufacturing. Samples of top soil (from upper 15 cm layer) were also collected from the same land/site, where soil was not removed for brick manufacturing, as control samples, for comparison. The results of the analysis of soil samples along with location details, are summarized in Annexure-4 (i-iii). The evaluation of soil analysis data indicates that while in some of the samples/sites, soil fertility parameters like organic matter, available N, P, K, Fe and Zn were significantly low in concentration in the desurfaced soil layer, some samples/sites were found to be having higher concentration of soil fertility parameters in the excavated/desurfaced soil. This suggests that further studies are required to establish the impact of brick earth excavation on the fertility of top soil.

xi. The literature review and earlier findings w.r.t. top soil of the State of Haryana were also considered. Grewal and Kuhad (2002) have described the extent of desurfacing in Haryana and its impact on soil productivity and its management (Ref.: Grewal, M.S and M.S. Kuhad, M.S. (2002): Soil Desurfacing: Impact on productivity and its management, Department of Soil Science, Haryana Agriculture University, Hisar, 12th ISCO Conference, Beijing 2002). The findings of this study indicated negative impact of desurfacing of top soil by brick kilns in Haryana (Annexure-5). Priyanka Singh et.al. (2014), in another study, have described the top soil desurfaced by the brick kiln located in Rohtak and Jhajjar districts (Ref. Annexure-6; Priyanka Singh et.al. (2014): Map and identify desurfaced soil in Rohtak and Jhajjar districts in last five years using RS. International Journal of Emerging Science and Engineering (IJESE), 2(4): 2014). Therefore, it may be inferred that area specific measures are required, for preservation of the top soil particularly in the areas, where soil is sourced from agricultural land.

Further, brick kilns monitored in Haryana were not found to be preserving the top soil. No condition of preserving the top soil is prescribed in mining permit/license issued to brick kilns in the State of Haryana for excavation of brick earth (Annexure-7).

xii. For assessing the carrying capacity of the non-NCR Districts of Haryana and determining the number of brick kilns which could be permitted within the available supportive capacity, data of monthly average CAAQMS PM10 concentration in the ambient air during the months of January 2021 - June, 2021 and October 2021 – December, 2021 were considered, for NCR districts of Haryana (Table 7). The CAAQMS data of the District Panchkula was available for PM2.5 concentrations, which was used to extrapolate PM10 concentration for this district based on PM10/PM2.5 ratio of the nearest district i.e. Ambala, in the absence of other data/information.

The details w.r.t total Number of Zig-zag type brick kilns operational in the Non-NCR districts of Haryana were considered, based on information made available by the State Pollution Control Board. Data on geographical area of the Non-NCR districts of the State of Haryana available from the District Census Handbook, Census of India, 2011, and average atmospheric mixing heights for the months of Jan – June, 2021 and October – December 2021 obtained from Indian Meteorological Department (IMD) were used for estimating volume of air available for dispersion of pollutants. (Table 9).

Table 9: Number of Brick kilns, Area and Ambient Air Mixing Height in Non-NCR Districts of Haryana

S. No

Name  of District

Total No.  of Brick Kilns

*No  of Zig Zag type Brick Kilns

Area (Sq.

Km.)

Ambient  Air  Mixing  Height, Km  (2021)

Jan

Feb

Mar

Apr

May

Jun

Oct

Nov

Dec

1

Ambala

107

106

1574

0.257

0.286

0.488

0.820

0.738

0.701

0.330

0.263

0.234

2

Fatehabad

74

61

2538

0.265

0.299

0.462

0.730

0.859

0.833

0.438

0.327

0.294

3

Hisar

292

192

3983

0.269

0.297

0.453

0.696

0.831

0.859

0.450

0.323

0.292

4

Kaithal

119

90

2317

0.248

0.258

0.423

0.752

0.764

0.742

0.323

0.262

0.237

5

Kurukshetra

59

59

1530

0.257

0.290

0.491

0.856

0.745

0.700

0.328

0.263

0.239

6

Panchkula

62

51

898

0.241

0.320

0.608

0.935

0.752

0.689

0.343

0.295

0.227

7

Sirsa

204

102

4277

0.271

0.381

0.567

0.779

0.909

0.795

0.460

0.340

0.299

8

Yamunanag ar

90

82

1768

0.233

0.300

0.483

0.771

0.646

0.580

0.292

0.231

0.200

Total

1007

743

* Only Zig-zag type brick kilns are permitted to operate in the State of Haryana

Emission load from Brick Kilns was calculated considering the data w.r.t average stack diameter and velocity, temperature & pressure of flue gas and standard of 250 mg/Nm3 at 4% CO2.

The value of emission load derived with stack emission of 250 mg/Nm3, is as follows:

Emission load from brick kilns having capacity of 30000 bricks/day, considering stack PM emission of 250 mg/Nm3 at 4% CO2: 1000 Kg/day

The large particles may get separated and settled due to Zig-zag flow of the flue gas in the brick kilns, therefore, it was assumed that the particle size of particulate emissions from the brick kiln stacks were broadly upto 10 μm. The following components were derived in order to assess the carrying capacity of Non-NCR Districts of Haryana w.r.t. PM10:

(i) Estimation of Existing Pollution Load w.r.t PM10

(ii) Estimation of Assimilative Carrying Capacity w.r.t PM10

(iii) Estimation of Supportive Carrying Capacity w.r.t PM10

Estimation  of total  existing PM10  load:

Total  area  of  the  district  in  Km2:  a;  Average  Atmospheric  Mixing  Height  during  a  particular  month  in Km: b

Total volume of air in the district during a particular month in Km3: a x b = c

Average ambient PM10  Concentration in the district for a particular month in Kg/Km3:  d

Therefore,  Total  estimated  load  of  particulate  matter  (PM10)  in  ambient  air  of  a  district  during  a particular month (x): c x d= x  Kg

Estimation  of Assimilative  Carrying  Capacity w.r.t.  PM10:

Total volume of air in a district during a particular month in Km3: c

Particulate Matter (PM10) required to keep ambient air quality within prescribed NAAQS: 100

μg/m3  i.e. 100  Kg/Km3

Therefore, Assimilative Capacity w.r.t PM10 in ambient air of  a district during a particular month (y): c x 100= y  Kg

Estimation  of Supportive  Capacity w.r.t.  PM10:

Supportive Carrying Capacity (z) = Assimilative Carrying Capacity (y) - Total Estimated Load (x)

The district-wise PM10 load, Assimilative Carrying Capacity and Supportive Carrying Capacity, as determined by using the above methodology are summarized in Table 10 (i-iii) for Non-NCR Districts of Haryana.

Table 10: Total Existing PM10 Load, Assimilative Carrying Capacity and Supportive Carrying Capacity in Non-NCR Districts of Haryana

(i): Total PM10 Load

S.  No.

Name  of District

Total  PM10  Load,  Kg  (x)

Jan

Feb

Mar

Apr

May

Jun

Oct

Nov

Dec

1

Ambala

60683

52293

85260

125196

119646

113648

73238

90244

67402

2

Fatehabad

98195

110035

205197

329788

420767

389004

141179

239849

123865

3

Hisar

175714

194004

303122

487902

513030

612430

245552

405250

255868

4

Kaithal

77573

78908

140153

252646

238975

247567

113755

171796

200122

5

Kurukshetra

60554

71436

108177

189904

149320

131733

80796

105024

73134

6

Panchkula

31164

31035

55690

63812

51322

48260

32033

32849

29762

7

Sirsa

128656

192285

269182

353169

544291

499832

259699

392629

225073

8

Yamunanagar

76210

93350

143463

234458

149619

132282

96024

102510

88400

(ii): Assimilative Carrying Capacity

S.  No.

Name  of District

Assimilative  Carrying  Capacity,  Kg  (y)

Jan

Feb

Mar

Apr

May

Jun

Oct

Nov

Dec

1

Ambala

40456

45080

76811

129068

116161

110337

51942

41396

36832

2

Fatehabad

67257

75886

117256

185274

218014

211415

111164

82993

74617

3

Hisar

107143

118295

180430

277217

330987

342140

179235

128651

116304

4

Kaithal

57462

59779

98009

174238

177019

171921

74839

60705

94397

5

Kurukshetra

39321

44370

75123

130968

113985

107100

50184

40239

36567

6

Panchkula

21642

28736

54598

83963

67530

61872

30801

26491

20385

7

Sirsa

115907

162954

242506

333178

388779

340022

196742

145418

127882

8

Yamunanagar

41194

53040

85394

136313

114213

102544

51626

40841

35360

(iii): Supportive Carrying Capacity

S.

No

.

Name  of District

Supportive  Capacity,  Kg  (y-x)

Jan

Feb

Mar

Apr

May

Jun

Oct

Nov

Dec

1

Ambala

-20228

-7213

-8449

3872

-3485

-3310

-21296

-48848

-30570

2

Fatehabad

-30938

-34149

-87942

-144514

-202753

-177589

-30014

-156856

-49247

3

Hisar

-68571

-75709

-122692

-210685

-182043

-270290

-66317

-276599

-139564

4

Kaithal

-20112

-19129

-42144

-78407

-61957

-75645

-38916

-111091

-105725

5

Kurukshetra

-21233

-27066

-33054

-58936

-35335

-24633

-30612

-64785

-36567

6

Panchkula

-9522

-2299

-1092

20151

16207

13612

-1232

-6358

-9377

7

Sirsa

-12750

-29332

-26676

-19991

-155512

-159810

-62957

-247211

-97191

8

Yamunanagar

-35015

-40310

-58068

-98145

-35406

-29738

-44398

-61670

-53040

In the districts, where the supportive carrying capacity is available (Positive Supportive Carrying Capacity) in a particular month, number of Zig-Zag brick kilns that can be operated, is determined as follows:

Total number of brick kilns which can be operated in a district during a particular month: Supportive Carrying Capacity of the district for a particular month/Emission load from one brick kiln.

However, as all the zig-zag type brick kilns were in operation during Jan-June, 2021 and Oct-Dec, 2021, the number of brick kilns which can be operated within the available supportive carrying capacity was determined as follows:

No. of brick kilns which can be operated = Total number of Zig-Zag brick kilns operational in that particular month – (Negative Supportive Carrying Capacity or Load in excess of Assimilative Capacity/ Emission Load from one brick Kiln)

The load in excess of the assimilative capacity and month-wise number of brick kilns which can be operated within the assimilative capacity/available supportive carrying capacity during Jan-June and October-December are presented in Table 11 (i) and Table 11 (ii) respectively, for Non-NCR districts of Haryana.

Table 11 (i): PM10 in excess of Assimilative Carrying Capacity

S.

No.

Name  of District

PM10  Load  in  excess  of the Assimilative  Capacity,  Kg

Jan

Feb

Mar

Apr

May

Jun

Oct

Nov

Dec

1

Ambala

20228

7213

8449

-3872

3485

3310

21296

48848

30570

2

Fatehabad

30938

34149

87942

144514

202753

177589

30014

156856

49247

3

Hisar

68571

75709

122692

210685

182043

270290

66317

276599

139564

4

Kaithal

20112

19129

42144

78407

61957

75645

38916

111091

105725

5

Kurukshetra

21233

27066

33054

58936

35335

24633

30612

64785

36567

6

Panchkula

9522

2299

1092

-20151

-16207

-13612

1232

6358

9377

7

Sirsa

12750

29332

26676

19991

155512

159810

62957

247211

97191

8

Yamunanagar

35015

40310

58068

98145

35406

29738

44398

61670

53040

Table 11 (ii): Number of brick kilns which can be operated with the Assimilative Carrying Capacity/Available Supportive Capacity

S.

No.

Name  of District

No. of Zig Zag type brick kilns

*No.  of brick  kilns which  can  be  operated

Jan

Feb

Mar

Apr

May

Jun

Oct

Nov

Dec

1

Ambala

106

86

99

98

110

103

103

85

57

75

2

Fatehabad

61

30

27

-27

-84

-142

-117

31

-96

12

3

Hisar

192

123

116

69

-19

10

-78

126

-85

52

4

Kaithal

90

70

71

48

12

28

14

51

-21

-16

5

Kurukshetra

59

38

32

26

0

24

34

28

-6

22

6

Panchkula

51

41

49

50

71

67

65

50

45

42

7

Sirsa

102

89

73

75

82

-54

-58

39

-145

5

8

Yamunanagar

82

47

42

24

-16

47

52

38

20

29

*Negative values indicate that no brick kiln can be operated

xiii. The number of brick kilns which could be permitted to operate in a particular district within the assimilative carrying capacity/available supportive capacity of the ambient air environment was estimated as explained above. Based on the evaluation of the data and estimation of the carrying capacity as explained in the previous section, there is no assimilative capacity available in the ambient air environment in the Non-NCR districts of Haryana for simultaneous operation of all the existing brick kilns, during the period i.e. October to June, even after adopting Zig-zag technology. The outcome of the month-wise and district-wise estimation w.r.t. the number of brick kilns which can be operated within the assimilative capacity/available supportive capacity without any negative effect on the ambient air is summarized in Table 12.

Table 12: Month-wise and District-wise estimation of the number of Zig-zag type brick kilns, which can be operated in Non-NCR Districts of the State of Haryana

S.

No.

Name  of District

No. of Zig Zag type

brick kilns

*Month-wise  number  of  Zig-zag  type  brick  kilns,  which  can  be operated  without  affecting  the  ambient  air  quality  I.e.  within the  assimilative  capacity/available  supportive  capacity

Jan

Feb

Mar

Apr

May

Jun

Oct

Nov

Dec

1

Ambala

106

86

99

98

110

103

103

85

57

75

2

Fatehabad

61

30

27

-27

-84

-142

-117

31

-96

12

3

Hisar

192

123

116

69

-19

10

-78

126

-85

52

4

Kaithal

90

70

71

48

12

28

14

51

-21

-16

5

Kurukshetra

59

38

32

26

0

24

34

28

-6

22

6

Panchkula

51

41

49

50

71

67

65

50

45

42

7

Sirsa

102

89

73

75

82

-54

-58

39

-145

5

8

Yamunanagar

82

47

42

24

-16

47

52

38

20

29

* Negative values indicate that no brick kilns can be operated.

xiv. With regard to the impact of brick kilns’ operation in Non-NCR districts of Haryana on the air quality of NCT of Delhi, it is submitted that a joint study on “Source Apportionment of PM2.5 and PM10 of Delhi NCR for identification of major sources” was conducted by Automotive Research Association of India (ARAI) and The Energy and Resources Institute (TERI) for Department of Heavy Industry, Ministry of Heavy Industries and Public Enterprises, New Delhi. The study, based on data for 2016, assessed sectoral and sub-sectoral contribution using receptor and dispersion modelling techniques and indicated that brick kiln industry contributed about 5% and 7% w.r.t. PM10 emissions in summer and winter respectively, in ambient air of Delhi and NCR (relevant part of the report is attached as Annexure-8). It was also assessed that, with conversion to Zig-zag technology, the contribution of brick kiln may come down to further 2% (Summer) to 4% (Winter). The Zig-zag technology in brick kilns of NCR regions has been implemented w.e.f. 30.9.2017 and the brick kilns which have not adopted Zig-zag technology have been closed down by the respective SPCBs, thus reducing the number of operational brick kilns in NCR regions by around 50%. Therefore, the estimated contribution of brick kilns in the ambient air (PM10) of Delhi NCR for the base year 2019 is expected to be further reduced. It may please be submitted that the above estimates are for brick kilns operated in the entire area and not-just limited to Non-NCR districts of Haryana.

Dispersion modelling technique was again applied for assessing the impact of brick kilns located in Non-NCR districts of Haryana on the air quality of NCT of Delhi for the base year 2019. The results indicate the impact of operation of brick kilns in Non-NCR regions of Haryana, on air quality of Delhi NCR (PM2.5 and PM10) to be negligible in both summer and winter. Therefore, it may be inferred that the operation of brick kilns in Non-NCR regions of Haryana, with all dust control measures in place, is not expected to have significant impact on the ambient air quality of NCT of Delhi, though it might affect the nearby areas.

3.

Submission

Following submissions including conclusion drawn from the monitoring results and the above analysis are made:

1.

Analysis based on the available data indicate that emissions from Zig-zag type brick kilns are significantly lower in comparison to FCBTK operating with Coal or Agro-residues as fuel. Therefore, conventional brick kilns using agro-residues may not be substitute to Zig-zag based kilns.

2.

Study conducted on Top soil and Excavated/desurfaced soil in Seven Non-NCR Districts of Haryana indicted that while at some of the samples/sites, different soil fertility parameters like organic matter, available N, P, K, Fe and Zn were significantly low in concentration in the desurfaced soil layer, other samples/sites were found to be having higher concentration of soil fertility parameters in the excavated/desurfaced soil. Further studies may be required to establish the impact of brick earth excavation on the fertility of top soil. However, the literature/research studies suggest that the fertility of top soil is negatively affected by use of top soil in brick manufacturing. Therefore, area specific measures are required to preserve the top soil.

3.

The  preservation  of  top  soil  should  be  incorporated  in  the mining plan/Mining License issued by the Mining Department to Brick manufacturers. The submission of the compliance report of the conditions of mining license, may be incorporated as one of the conditions of ‘Consent to Operate’ granted by State Pollution Control Boards (SPCBs).

4.

The overall fugitive dust emissions from all type of brick kilns, irrespective of the firing technology (FCBTK or Zig-Zag) adopted, are similar and most of the brick kilns monitored in the present study were also observed to be lacking in the implementation of the fugitive dust emissions control measures specified by the respective State Pollution Control Boards. Therefore, the brick kilns and SPCBs must ensure adherence to the conditions prescribed in the ‘Consent to Operate’.

5.

The CAAQMS data w.r.t. PM10 concentration in the ambient air for the last three years were found to be exceeding the prescribed ambient air quality standards in Non-NCR districts of Haryana, indicating limitation in the carrying capacity of ambient air environment.

6.

The outcome of dispersion modelling study for the data of the base year 2019 indicates that operation of brick kilns in Non-NCR districts of Haryana are expected to have negligible contribution on ambient particulate matter concentration (PM10 and PM2.5) in NCT of Delhi. However, it may impact ambient air quality in the nearby areas.

7.

It may also be pertinent to submit that air quality within a district may have significant spatial variations. Therefore, SPCBs may take up detailed study in the brick kiln clusters with more number of monitoring stations, through satellite based Aerosol Optical Depth (AOD) data or use of appropriate models to further refine spatial air quality profile and carrying capacity.

8.

It is submitted that carrying capacity of environment is usually referred as the maximum population that can be sustained by specific environment.

9.

The carrying capacity of the air environment of an area will depend on the pollution load and capacity of dispersion of pollution. The carrying capacity can be enhanced through various means including technology interventions. The Hon’ble NGT order dated September 09, 2021 in the matter of OA No 19/2021 recognizes the concern that particulate matter concentration are higher in the central Indian /Indo Gangetic plains as compared to Southern, Eastern/North-eastern parts of the country and there was a need to maintain balance in developmental activities and environmental protection, air pollution problems of Indo-Gangetic Plain and requirement of a good scientific framework to deal with the issues related to carrying capacity, development, technologies, mitigation measures, etc. for environmentally sound development. Hon’ble NGT has directed for preparation of such a science based expert report on the issue.

10.

In the districts with restrictive carrying capacity (Table 12), the selection of brick kilns which can be operated may be made in such a manner that there is distance of 800 mtr between two operational brick kilns and all the brick kilns permitted to operate must be complying with the conditions of the consent to operate and various guidelines/directions issued for dust control measures, so as to ensure minimum localized impact on the ambient air.

11.

MoEF&CC vide Notification G.S.R. 143(E), dated 22.02.2022 notified revised standards for brick kilns (Annexure-9). Key features of revised standards are:

(i) Standard for PM emissions from stack of brick Kiln revised to 250 mg/ Nm3

(ii) New brick kilns shall be based on zig-zag technology or vertical shaft or use of PNG as fuel

(iii) Existing brick kilns shall be converted to zig-zag technology or vertical shaft or use of PNG as fuel in brick making within a period of one year in case of kilns located within a 10 km radius of non-attainment cities and two years for other areas

(iv) Only approved fuels such as PNG, coal, fire wood and/or agricultural residues are permitted; Use of pet coke, tyres, plastic, hazardous waste shall not be permitted

(v) Permanent facility for port hole and platform according to the norms laid down by the Central Pollution Control Board (CPCB) will be provided

(vi) Brick kilns should follow Fugitive dust emission control guidelines as prescribed by concerned State Pollution Control Boards (SPCBs), and ensure that the roads for transporting raw material or bricks arc paved roads.”

6.

We find that the report is based on relevant data and needs to be adopted. Accordingly, we direct the State PCB to follow the same for any future consents under the Water (Prevention and Control of Pollution) Act, 1974 and Air (Prevention and Control of Pollution) Act, 1981. Further, notification dated 22.02.2022 issued by MoEF&CC which has notified revised standards for brick kilns in respect of technology to be used, standards to be followed and converting the existing brick kilns to new technology needs to be followed. However, in view of changing air quality levels, studies may have to be undertaken periodically and present study followed till there is perceptible change in the air quality.

The application is disposed of.

A copy of this order be forwarded to the Chief Secretary, Haryana and State PCB by e-mail for compliance.

In view of the order passed above in the main application, all pending IAs will also stand disposed of.