Tribunals and Commissions27 Feb 2023Disposed Of
Aqeel Ahmed & Anr Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 02 NGT CK 0034
National Green Tribunal Act, 2010 — Section 14, 14, 15, 16. 17, 18(1), 19 (4) (i)
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 18 of 20
Tribunals and Commissions24 Feb 2023Disposed Of
Aryavart Foundation Vs M/s Vapi Green Enviro Ltd. & Ors
National Green Tribunal · (2023) 02 NGT CK 0033
National Green Tribunal Act, 2010 — Section 33
Tribunals and Commissions24 Feb 2023Disposed Of
In Re : News Item Published In Google News Dated 07.02.2023 Titled �Mining In Border : In 250 Meter Distance, Mafia Are Digging �Tunnel� Everyday Mining Of 150 Trucks Of Gypsum Vs
National Green Tribunal · (2023) 02 NGT CK 0031
Code Of Criminal Procedure, 1973 — Section 144
Tribunals and Commissions22 Feb 2023Disposed Of
VSR Infratech Pvt. Ltd Vs State of Haryana & Ors
National Green Tribunal · (2023) 02 NGT CK 0024
National Green Tribunal Act, 2010 — Section 16, 18
Tribunals and Commissions22 Feb 2023Disposed Of
Neera Rani Bharti Vs Union of India & Ors
National Green Tribunal · (2023) 02 NGT CK 0023
National Green Tribunal Act, 2010 — Section 14, 18
Tribunals and Commissions22 Feb 2023Disposed Of
Mritunjay Narayan Jha & Ors Vs State of U.P.
National Green Tribunal · (2023) 02 NGT CK 0022
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions22 Feb 2023Disposed Of
Deenanath & Ors Vs State of U.P.
National Green Tribunal · (2023) 02 NGT CK 0021
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions22 Feb 2023Disposed Of
Gopal Gujar & Ors. Vs State of U.P.
National Green Tribunal · (2023) 02 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions22 Feb 2023Disposed Of
Jagdeep Kumar Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 02 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions21 Feb 2023Disposed Of
Durgesh Boken & Ors Vs State of Haryana
National Green Tribunal · (2023) 02 NGT CK 0028
Tribunals and Commissions21 Feb 2023Disposed Of
Sunil Vaid & Anr Vs Ministry of Jal Shakti & Ors
National Green Tribunal · (2023) 02 NGT CK 0027
Tribunals and Commissions21 Feb 2023Disposed Of
Saurabh Sejwal Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 02 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions21 Feb 2023Dismissed
R. Raman Vs State of Tamilnadu
National Green Tribunal · (2023) 02 NGT CK 0025
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 Feb 2023Disposed Of
Aas Mohammad Vs State of U.P
National Green Tribunal · (2023) 02 NGT CK 0030
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 Feb 2023Disposed Of
Sandal Parveen Vs Union of India & Ors
National Green Tribunal · (2023) 02 NGT CK 0029
Tribunals and Commissions16 Feb 2023Disposed Of
In re : News item published in News 18 dated 26.04.2022 titled �Delhi: Massive Fire at Bhalswa Dump Yard, Fourth This Year; 13 Fire Tenders on Spot Vs
National Green Tribunal · (2023) 02 NGT CK 0016
Tribunals and Commissions16 Feb 2023Disposed Of
Indian National Trust for Art & Cultural Heritage Ishika Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 02 NGT CK 0015
Tribunals and Commissions16 Feb 2023Disposed Of
Behari Lal Chaturvedi Vs Ministry of Jal Shakti & Ors
National Green Tribunal · (2023) 02 NGT CK 0013
Tribunals and Commissions16 Feb 2023Dismissed
Prof. Dr. Sanjeev Bagai & Ors Vs Department of Environment, GNCTD & Ors
National Green Tribunal · (2023) 02 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14, 15, 19(4)(f)National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 22, 24
Tribunals and Commissions15 Feb 2023Disposed Of
Amir Yadav & Anr Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 02 NGT CK 0017