Tribunals and Commissions10 Mar 2023Disposed Of
Awadhesh Dikshit Vs Union of India & Ors
National Green Tribunal · (2023) 03 NGT CK 0021
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 17 of 20
Tribunals and Commissions06 Mar 2023Dismissed
Medical Pollution Control Committee Vs State Of Uttarakhand & Ors
National Green Tribunal · (2023) 03 NGT CK 0015
National Green Tribunal Act, 2010 — Section 16(h)
Tribunals and Commissions06 Mar 2023Disposed Of
Hazi Arif Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 03 NGT CK 0014
Tribunals and Commissions06 Mar 2023Disposed Of
Prem Prakash Prajapati Vs Project Director, PIU Sonipat & Ors
National Green Tribunal · (2023) 03 NGT CK 0013
Tribunals and Commissions06 Mar 2023Disposed Of
Society for Protection of Culture, Heritage, Environment, Traditions and Promotion of National Awareness Vs CPWD & Ors
National Green Tribunal · (2023) 03 NGT CK 0011
Tribunals and Commissions03 Mar 2023Disposed Of
Dilip Kumar & Ors Vs State of Jharkhand & Ors
National Green Tribunal · (2023) 03 NGT CK 0016
Tribunals and Commissions03 Mar 2023Dismissed
KRM Reddy Vs State of A.P.
National Green Tribunal · (2023) 03 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Mar 2023Disposed Of
Dr. Aarti Bharadwaj Vs State of Rajasthan
National Green Tribunal · (2023) 03 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Mar 2023Dismissed
Chanakya Place Residents Welfare Association Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 03 NGT CK 0006
Tribunals and Commissions03 Mar 2023Disposed Of
President, National Environment Care Federation Vs State of Karnataka
National Green Tribunal · (2023) 03 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Mar 2023Disposed Of
G. Arun Vs State of Karnataka
National Green Tribunal · (2023) 03 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Mar 2023Disposed Of
Lal Chand Mahato Vs State of Jharkhand
National Green Tribunal · (2023) 03 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions02 Mar 2023Disposed Of
Bira Kishore Das & Ors Vs State of Odisha & Ors
National Green Tribunal · (2023) 03 NGT CK 0020
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions02 Mar 2023Disposed Of
Dr. P Sampath Kumar Vs State of Andhra Pradesh
National Green Tribunal · (2023) 03 NGT CK 0002
Tribunals and Commissions02 Mar 2023Disposed Of
K C Jayaraman & Ors Vs State of Tamil Nadu
National Green Tribunal · (2023) 03 NGT CK 0001
Tribunals and Commissions01 Mar 2023Disposed Of
In re: News Item published in The Times of India, Chennai dated 27.07.2021 titled �High level of metals PM 2.5 found in city�s air you�re breathing� Vs
National Green Tribunal · (2023) 03 NGT CK 0008
Constitution of India, 1950 — Article 21, 47, 48A, 51A(g)
Tribunals and Commissions01 Mar 2023Disposed Of
In re : News item published in The Hindu dated 29.03.2022 titled �Detecting microplastics in human blood� Vs
National Green Tribunal · (2023) 03 NGT CK 0007
Constitution of India, 1950 — Article 21, 47, 48A, 51A(g)
Tribunals and Commissions28 Feb 2023Disposed Of
In re : News item published in Business Standard dated 09.02.2023 titled �Blast at JSPL�s Raigarh plant kills two workers, two others injured� Vs
National Green Tribunal · (2023) 02 NGT CK 0036
Indian Penal Code, 1860 — Section 304ANational Green Tribunal Act, 2010 — Section 15, 17, 33Factories Act, 1948 — Section 7A(2)(a), 41, 92
Tribunals and Commissions28 Feb 2023Disposed Of
In re : News item published in Newspaper The Hindu dated 10.02.2023 titled �7 asphyxiated while cleaning edible oil tank at factory in Andhra Pradesh�s Kakinada District� Vs
National Green Tribunal · (2023) 02 NGT CK 0035
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions27 Feb 2023Disposed Of
Urban Forest Forum Vs Central Pollution Control Board & Ors
National Green Tribunal · (2023) 02 NGT CK 0037
National Green Tribunal Act, 2010 — Section 14, 18