Tribunals and Commissions13 Apr 2023Disposed Of
Ajit Yadav Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 04 NGT CK 0009
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 15 of 20
Tribunals and Commissions13 Apr 2023Dismissed
Santosh Kumar Singh Vs State Level Environment Impact Assessment Authority Uttar Pradesh
National Green Tribunal · (2023) 04 NGT CK 0008
Tribunals and Commissions13 Apr 2023Disposed Of
Varun Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 04 NGT CK 0007
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions12 Apr 2023Disposed Of
Society for Protection of Culture, Heritage, Environment, Traditions & Promotion of National Awareness VsUnion of India & Ors
National Green Tribunal · (2023) 04 NGT CK 0011
Tribunals and Commissions12 Apr 2023Disposed Of
Kalu Ram Yadav Vs State of Rajasthan
National Green Tribunal · (2023) 04 NGT CK 0010
Tribunals and Commissions11 Apr 2023Disposed Of
Mahendra Singh Vs State of U.P. & Ors
National Green Tribunal · (2023) 04 NGT CK 0015
Tribunals and Commissions11 Apr 2023Disposed Of
In re: News item in ABP News dated 22.03.2023 titled �Nine Dead, Several injured in explosion at Firecracker Unit in Kanchipuram� Vs
National Green Tribunal · (2023) 04 NGT CK 0014
Tribunals and Commissions11 Apr 2023Disposed Of
In re: News item published in Newspaper The Hindu dated 17.03.2023 titled �Massive fire in Secunderabad Complex, 6 die of Suffocation� Vs
National Green Tribunal · (2023) 04 NGT CK 0013
Tribunals and Commissions06 Apr 2023Disposed Of
Jagjeevan Singh Vs Punjab Pollution Control Board
National Green Tribunal · (2023) 04 NGT CK 0006
Constitution of India, 1950 — Article 21, 141, 142Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 2(a), 2(b)Environment (Protection) Act, 1986 — Section 6(2), 25
Tribunals and Commissions06 Apr 2023Disposed Of
Atul Singh Chauhan Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2023) 04 NGT CK 0005
Tribunals and Commissions06 Apr 2023Disposed Of
In re : News item published in Times of India dated 16.03.2023 titled �5 including man & son suffocate to death at brick kiln in C�garh� Vs
National Green Tribunal · (2023) 04 NGT CK 0003
Tribunals and Commissions06 Apr 2023Disposed Of
Manish Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 04 NGT CK 0002
Tribunals and Commissions31 Mar 2023
Priyadarshini Colony D, residence Welfare Society Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 03 NGT CK 0048
Code Of Criminal Procedure, 1973 — Section 197
Tribunals and Commissions29 Mar 2023Disposed Of
Ashutosh Mekap Vs State Of Odisha
National Green Tribunal · (2023) 03 NGT CK 0040
Tribunals and Commissions28 Mar 2023Disposed Of
In re: News item published in Newspaper The Hindu dated 07.03.2023 titled �Three children die during illegal mining in West Bengal� Vs
National Green Tribunal · (2023) 03 NGT CK 0039
Indian Penal Code, 1860 — Section 188, 304Mines and Mineral (Development and Regulation) Act, 1957 — Section 21
Tribunals and Commissions27 Mar 2023Disposed Of
Sanjay Kumar Vs State of UP & Ors
National Green Tribunal · (2023) 03 NGT CK 0045
Constitution of India, 1950 — Article 19(1)(g), 21, 47, 48A, 51A(g)Environment (Protection) Act, 1986 — Section 3(3)National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions24 Mar 2023Dismissed
S.P. Muthuraman Vs Union of India & Ors
National Green Tribunal · (2023) 03 NGT CK 0031
National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 15(1)(c), 18, 20, 33
Tribunals and Commissions24 Mar 2023Disposed Of
In re: News item published in The Indian Express dated 07.01.2022 titled �Gujarat: At least 06 dead, 20 sick after gas leak at industrial area in Surat� Vs
National Green Tribunal · (2023) 03 NGT CK 0030
Tribunals and Commissions24 Mar 2023Disposed Of
In re: News item published in The Economic Times dated 21.12.2021 titled �3 dead, 44 injured in flash fire at IOC�s Haldia refinery� Vs
National Green Tribunal · (2023) 03 NGT CK 0029
Tribunals and Commissions24 Mar 2023Disposed Of
Eagle Continental Foods Pvt. Ltd Vs State of U.P. & Ors
National Green Tribunal · (2023) 03 NGT CK 0028