COURT ARCHIVE

National Green Tribunal judgments, 2023

398 judgments · page 14 of 20

Tribunals and Commissions27 Apr 2023Disposed Of

Gurdyal Verma Vs State of HP & Ors

National Green Tribunal · (2023) 04 NGT CK 0037

Code of Civil Procedure, 1908 — Section 15, Order 16 Rule 10(3)National Green Tribunal Act, 2010 — Section 19(4)(a), 25, 25(2)

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Tribunals and Commissions27 Apr 2023Disposed Of

Prasoon Pant Vs Ministry of Environment, Forest & Climate Change

National Green Tribunal · (2023) 04 NGT CK 0036

National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 19, 20Uttar Pradesh Town Planning and Development Act, 1973 — Section 15A(2)Water (Prevention & Pollution ofcontrol) Act, 1974 — Section 25, 26

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Tribunals and Commissions27 Apr 2023Disposed Of

Ram Ratan Singh Vs Gov. of NCT of Delhi & Ors

National Green Tribunal · (2023) 04 NGT CK 0032

Code of Criminal Procedure, 1973 — Section 133

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Tribunals and Commissions27 Apr 2023Disposed Of

Mohan Singh Vs State of Haryana

National Green Tribunal · (2023) 04 NGT CK 0031

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Tribunals and Commissions26 Apr 2023Disposed Of

Joginder Singh & Ors Vs State of H.P

National Green Tribunal · (2023) 04 NGT CK 0041

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Tribunals and Commissions26 Apr 2023Disposed Of

Rohit Negi & Ors Vs State of Uttarakhand

National Green Tribunal · (2023) 04 NGT CK 0040

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Tribunals and Commissions26 Apr 2023Disposed Of

In re: News item/article published In 'Dainik Bhaskar' dated 14.11.2022 with regard to 'Garbage Heaps: Garbage Piled Up In The City Balrampur Toxis Smoke Coming Out Of Fire� Vs

National Green Tribunal · (2023) 04 NGT CK 0039

Constitution of India, 1950 — Article 21Environment (Protection) Act, 1986 — Section 15

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Tribunals and Commissions26 Apr 2023Disposed Of

Jaishree Bansal Vs Ministry of Environment, Forests and Climate Change & Ors

National Green Tribunal · (2023) 04 NGT CK 0038

Constitution of India, 1950 — Article 21Environment (Protection) Act, 1986 — Section 15

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Tribunals and Commissions25 Apr 2023

Dharmendra Kumar Singh Vs Union of India & Ors

National Green Tribunal · (2023) 04 NGT CK 0045

National Green Tribunal Act, 2010 — Section 14

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Tribunals and Commissions25 Apr 2023Disposed Of

Himanshu Kapoor Vs State of U.P. & Ors

National Green Tribunal · (2023) 04 NGT CK 0042

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Tribunals and Commissions20 Apr 2023Disposed Of

Mushtaq Ahmad Malik Vs Ministry of Environment, Forests & Climate Change & Ors

National Green Tribunal · (2023) 04 NGT CK 0019

Environment (Protection) Act, 1986 — Section 3(2), 3(3)

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Tribunals and Commissions20 Apr 2023Dismissed

Chandra Shekhar Gupta Vs State Of Uttar Pradesh

National Green Tribunal · (2023) 04 NGT CK 0018

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Tribunals and Commissions20 Apr 2023Disposed Of

Mahesh Kumar Vs State of Uttar Pradesh & Ors

National Green Tribunal · (2023) 04 NGT CK 0017

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Tribunals and Commissions19 Apr 2023Disposed Of

Anuj Singh Vs State of Uttar Pradesh & Ors

National Green Tribunal · (2023) 04 NGT CK 0021

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Tribunals and Commissions19 Apr 2023Disposed Of

Mohd. Shariq Vs Govt. of NCT of Delhi & Ors

National Green Tribunal · (2023) 04 NGT CK 0020

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Tribunals and Commissions18 Apr 2023Disposed Of

International Council for Culture and Languages Foundation Vs District Magistrate & Collector, Chamoli & Ors

National Green Tribunal · (2023) 04 NGT CK 0025

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Tribunals and Commissions18 Apr 2023Disposed Of

In re: News item published in Newspaper Times of India dated 01.04.2023 titled �4 dead after blast at a house in Bulandshahr, documents of chemical firm recovered, probe underway� Vs

National Green Tribunal · (2023) 04 NGT CK 0024

Explosive Substances Act, 1908 — Section 5, 9B

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Tribunals and Commissions18 Apr 2023Disposed Of

Khalid Ashraf Vs Union Of India

National Green Tribunal · (2023) 04 NGT CK 0023

National Green Tribunal Act, 2010 — Section 26, 30

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Tribunals and Commissions18 Apr 2023Disposed Of

Harpal Singh Rana & Anr Vs Govt. Of NCT of Delhi & Ors

National Green Tribunal · (2023) 04 NGT CK 0022

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Tribunals and Commissions17 Apr 2023Disposed Of

Vikram Singh Vs Deputy Commissioner / District Magistrate, Rewari & Ors

National Green Tribunal · (2023) 04 NGT CK 0026

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