Tribunals and Commissions23 May 2023Disposed Of
Chandrashekar Khawade Vs State of Jharkhand & Ors
National Green Tribunal · (2023) 05 NGT CK 0048
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 12 of 20
Tribunals and Commissions22 May 2023Disposed Of
Ravendra Singh Vs National Highways Authority of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0052
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions22 May 2023Disposed Of
Pradeep Kumar Singh Vs State of Jharkhand & Ors
National Green Tribunal · (2023) 05 NGT CK 0051
National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 3, 3(2)
Tribunals and Commissions22 May 2023Dismissed
Hissar Zig Zag Bhatta Association Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0050
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions19 May 2023Disposed Of
Poonam Yadav Vs M/s. Ecogreen Energy Pvt. Ltd. & Ors
National Green Tribunal · (2023) 05 NGT CK 0031
Tribunals and Commissions19 May 2023Disposed Of
News Item Published In Rashtriya Sahara Dated 3 Feb 2023 Titled No Knowledge Of Plants The Game Of Millions In Weeding Vs
National Green Tribunal · (2023) 05 NGT CK 0030
Tribunals and Commissions19 May 2023Disposed Of
Nizamuddin West Association Vs Union Of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0029
Constitution of India, 1950 — Article 239
Tribunals and Commissions17 May 2023Disposed Of
M/s Mak Hosiery Vs Uttar Pradesh Pollution Control Board & Anr
National Green Tribunal · (2023) 05 NGT CK 0019
Tribunals and Commissions17 May 2023Disposed Of
Deep Kumar Tyagi Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0018
Tribunals and Commissions17 May 2023Disposed Of
In re: News item in India TV dated 02.12.2022 titled �Chhattisgarh: Seven dead as part of limestone mine collapse in Bastar Village� Vs
National Green Tribunal · (2023) 05 NGT CK 0017
Tribunals and Commissions16 May 2023Disposed Of
Mohan Chandra Sati Vs State of Uttarakhand
National Green Tribunal · (2023) 05 NGT CK 0021
Tribunals and Commissions16 May 2023Disposed Of
Friends & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0020
Tribunals and Commissions15 May 2023Disposed Of
Shailesh Singh Vs State of Haryana & Ors
National Green Tribunal · (2023) 05 NGT CK 0026
National Green Tribunal Act, 2010 — Section 33Water (Prevention and Control of Pollution) Act, 1974 — Section 25(6)Water (Prevention and Control of Pollution) Act, 1974 — Section 51
Tribunals and Commissions15 May 2023Disposed Of
Vishwadharma Rakshak Dal Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0025
Tribunals and Commissions15 May 2023Disposed Of
Kiranpal Singh Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2023) 05 NGT CK 0024
Tribunals and Commissions15 May 2023Disposed Of
Shailesh Singh Vs M/s Al-Dua Food Processing Pvt. Ltd. & Ors
National Green Tribunal · (2023) 05 NGT CK 0023
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions15 May 2023Disposed Of
Mrs. Kaneez Vs Delhi Pollution Control Committee
National Green Tribunal · (2023) 05 NGT CK 0022
Tribunals and Commissions12 May 2023Disposed Of
Anand Vs State Of Haryana
National Green Tribunal · (2023) 05 NGT CK 0015
Tribunals and Commissions12 May 2023Disposed Of
Punjab Small Industries & Corporation Ltd Vs Punjab Pollution Control Board
National Green Tribunal · (2023) 05 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions12 May 2023Disposed Of
M/s Rajchem Global Technologies Private Limited Vs Punjab Pollution Control Board & Ors
National Green Tribunal · (2023) 05 NGT CK 0013
Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 16Water (Prevention and Control of Pollution) Act, 1974 — Section 25