Tribunals and Commissions12 Jul 2023Disposed Of
Narendra Kushwaha & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 07 NGT CK 0014
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 10 of 20
Tribunals and Commissions12 Jul 2023Disposed Of
Dharmender Kumar Singh Vs State of U.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0013
Right to Information Act, 2005 — Section 6Wildlife Protection Act, 1972 — Section 18, 21, 22, 24, 24(2)(A), 24(2)(k)Environment (Protection) Act, 1986 — Section 3(3)
Tribunals and Commissions12 Jul 2023Disposed Of
Pragati Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0012
Tribunals and Commissions12 Jul 2023Disposed Of
Sanjay Kushwaha Vs State of U.P.& Ors
National Green Tribunal · (2023) 07 NGT CK 0011
Tribunals and Commissions12 Jul 2023Disposed Of
Rana Singh Chouhan Vs State of Jharkhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0009
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31AMines and Minerals (Development and Regulation) Act, 1957 — Section 9, 9B, 9C, 95
Tribunals and Commissions11 Jul 2023Disposed Of
Amit Das Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0019
Tribunals and Commissions11 Jul 2023Disposed Of
Anand Singh & Ors Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0018
Water (Prevention and Control of Pollution) Act, 1974 — Section18(1)(b), 33Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions11 Jul 2023Disposed Of
In re : News item published in The Siasat Daily dated 18.04.2023 titled �Sand mafia attacks Bihar Mines Department team, beats up woman official�Vs
National Green Tribunal · (2023) 07 NGT CK 0017
Indian Penal Code, 1860 — Section 379
Tribunals and Commissions11 Jul 2023Disposed Of
Prem Prakash Prajapati Vs Union of India & Ors
National Green Tribunal · (2023) 07 NGT CK 0016
Tribunals and Commissions07 Jul 2023Disposed Of
Abhilash Vs State of Telangana & Ors
National Green Tribunal · (2023) 07 NGT CK 0001
Tribunals and Commissions05 Jul 2023Disposed Of
N. S. Yadav & Ors Vs Commissioner, North MCD & Ors
National Green Tribunal · (2023) 07 NGT CK 0002
Tribunals and Commissions04 Jul 2023Disposed Of
Amit Kumar Vs State of Haryana & Ors
National Green Tribunal · (2023) 07 NGT CK 0005
Tribunals and Commissions04 Jul 2023Disposed Of
Raman Sharma & Ors Vs State of Haryana & Ors
National Green Tribunal · (2023) 07 NGT CK 0004
National Green Tribuna (Practice and Procedure) Rules, 2011 — Rule 14
Tribunals and Commissions04 Jul 2023Disposed Of
Naveen Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0003
Tribunals and Commissions03 Jul 2023Dismissed
Shiv SinghVs State of Rajasthan& Ors
National Green Tribunal · (2023) 07 NGT CK 0007
Tribunals and Commissions03 Jul 2023Disposed Of
Gaurav Sharma Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0006
Constitution of India, 1950 — Article 48 A, 51 ANational Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions31 May 2023Disposed Of
Khemraj Vs Municipal Corporation Faridabad & Anr
National Green Tribunal · (2023) 05 NGT CK 0059
Tribunals and Commissions31 May 2023Disposed Of
Balbir Singh Vs Chief Secretary to Govt. Of Punjab & Ors
National Green Tribunal · (2023) 05 NGT CK 0058
National Green Tribunal Act, 2010 — Section 25(2), 30
Tribunals and Commissions31 May 2023Disposed Of
Khalid Ashraf & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0057
Tribunals and Commissions31 May 2023Disposed Of
GBA Steels & Metals Pvt. Ltd Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 05 NGT CK 0056
National Green Tribunal Act, 2010 — Section 14, 15