Tribunals and Commissions12 Aug 2023Dismissed
Haider Ali Vs Union of India & Ors
National Green Tribunal · (2023) 08 NGT CK 0043
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 8 of 20
Tribunals and Commissions11 Aug 2023Dismissed
Haryana State Pollution Control Board & Anr Vs M/s V K Stone Crushing Co
National Green Tribunal · (2023) 08 NGT CK 0045
National Green Tribunal Act, 2010 — Section 16(f), 18Air (Prevention and Control of Pollution) Act, 1981 — Section 31(b)
Tribunals and Commissions11 Aug 2023Disposed Of
Gaurav Garg Vs Union of India & Ors
National Green Tribunal · (2023) 08 NGT CK 0009
Tribunals and Commissions11 Aug 2023Disposed Of
Gurpreet Singh Bagga Vs MoEF & Ors
National Green Tribunal · (2023) 08 NGT CK 0008
Constitution of India, 1950 — Article 226
Tribunals and Commissions11 Aug 2023Disposed Of
Kaushal Kumar Tripathi Vs Ministry of Urban Development
National Green Tribunal · (2023) 08 NGT CK 0007
Tribunals and Commissions10 Aug 2023Disposed Of
Deepak Tripathi Vs State of Haryana
National Green Tribunal · (2023) 08 NGT CK 0012
Noise Pollution (Regulation And Control) Rules, 2000 — Rule 5(4), 5(5), 7, 7(1), 7(2)
Tribunals and Commissions10 Aug 2023Disposed Of
Vinod Kumar Jangra Vs State of Haryana & Ors
National Green Tribunal · (2023) 08 NGT CK 0011
Tribunals and Commissions09 Aug 2023Disposed Of
Threat To Life Arising Out Of Coal Mining In South Garo Hills District Vs State Of Meghalaya
National Green Tribunal · (2023) 08 NGT CK 0015
Tribunals and Commissions09 Aug 2023Disposed Of
Rajiv Narayan & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 08 NGT CK 0014
Tribunals and Commissions08 Aug 2023Disposed Of
Ram Singh Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 08 NGT CK 0017
Tribunals and Commissions08 Aug 2023Disposed Of
Dayaram Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 08 NGT CK 0016
Tribunals and Commissions04 Aug 2023Disposed Of
Priya Raghuvanshi Vs State of Uttarakhand
National Green Tribunal · (2023) 08 NGT CK 0002
Tribunals and Commissions03 Aug 2023Disposed Of
Ashwani Saini Vs State of Himachal Pradesh
National Green Tribunal · (2023) 08 NGT CK 0005
Tribunals and Commissions03 Aug 2023Disposed Of
Sudhanshu Rai Vs State of U.P.
National Green Tribunal · (2023) 08 NGT CK 0004
Tribunals and Commissions03 Aug 2023Disposed Of
Gunjan Mittal Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 08 NGT CK 0003
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions02 Aug 2023Disposed Of
Raj Kumar Vs State of Haryana
National Green Tribunal · (2023) 08 NGT CK 0006
Tribunals and Commissions27 Jul 2023Disposed Of
Deepak Singh Vs Central Ground Water Authority & Ors
National Green Tribunal · (2023) 07 NGT CK 0037
Constitution of India, 1950 — Article 14, 21
Tribunals and Commissions27 Jul 2023Disposed Of
Gulshan Bhatia Vs Central Ground Water Authority & Ors
National Green Tribunal · (2023) 07 NGT CK 0036
Tribunals and Commissions26 Jul 2023Disposed Of
Rajendra Kumar Vs State of U.P.
National Green Tribunal · (2023) 07 NGT CK 0040
Tribunals and Commissions26 Jul 2023
Ashok Malik Vs Commissioner, Jaipur Municipal Corporation (Greater) & Ors
National Green Tribunal · (2023) 07 NGT CK 0039