Tribunals and Commissions20 Sept 2023Disposed Of
Tribunal on its own motion Vs State of Jharkhand
National Green Tribunal · (2023) 09 NGT CK 0017
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 6 of 20
Tribunals and Commissions20 Sept 2023Dismissed
Kishan Vs Divisional Commissioner of Delhi & Ors
National Green Tribunal · (2023) 09 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions19 Sept 2023Disposed Of
Amulya Kumar Shahi & Ors Vs State of Haryana & Ors
National Green Tribunal · (2023) 09 NGT CK 0040
Tribunals and Commissions19 Sept 2023Disposed Of
Jugnoo Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 09 NGT CK 0039
Tribunals and Commissions19 Sept 2023Disposed Of
Jitender Singh Vs Union of India & Ors
National Green Tribunal · (2023) 09 NGT CK 0038
Tribunals and Commissions18 Sept 2023Dismissed
Haryana State Pollution Control Board & Anr Vs M/s Mahadev Grit Udyog
National Green Tribunal · (2023) 09 NGT CK 0021
National Green Tribunal Act, 2010 — Section 16(f), 18Air (Prevention and Control of Pollution) Act, 1981 — Section 31(b)
Tribunals and Commissions18 Sept 2023Disposed Of
Jagdeep Kumar Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 09 NGT CK 0020
Tribunals and Commissions18 Sept 2023Disposed Of
In re: news item in NDTV dated 28.02.2023 titled �2 Dead, 2 Injured in Explosion at Gujarat Pharma Company� Vs
National Green Tribunal · (2023) 09 NGT CK 0019
Tribunals and Commissions14 Sept 2023Disposed Of
Narayan Das & Anr Vs State of H.P.
National Green Tribunal · (2023) 09 NGT CK 0037
Tribunals and Commissions13 Sept 2023Dismissed
Kaushambi Apartments Residents Welfare Association Vs
National Green Tribunal · (2023) 09 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)
Tribunals and Commissions13 Sept 2023Disposed Of
Pilli Surendra Babu Vs Union of India & Ors
National Green Tribunal · (2023) 09 NGT CK 0032
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions05 Sept 2023Disposed Of
Vikram Vs State of Haryana
National Green Tribunal · (2023) 09 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions05 Sept 2023Dismissed
Dr. Ravindra Shukla Vs State of U.P. & Ors
National Green Tribunal · (2023) 09 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15(b), 15(c), 18(1), 18(2)
Tribunals and Commissions05 Sept 2023Disposed Of
In re: news report published in The Hindu dated 28.08.2023 titled �Eight killed in blast at illegal fireworks unit in West Bengal� Vs
National Green Tribunal · (2023) 09 NGT CK 0003
Tribunals and Commissions05 Sept 2023Disposed Of
In Re: News Report Published In The Hindu Dated 29.08.2023 Titled �Fish Kill At Lingambudhi Lake In Mysuru� Vs
National Green Tribunal · (2023) 09 NGT CK 0002
Tribunals and Commissions05 Sept 2023Disposed Of
Bhera Lal Goyal & Ors Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2023) 09 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions04 Sept 2023Disposed Of
Joginder Kumar Lamba Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 09 NGT CK 0007
Tribunals and Commissions04 Sept 2023Disposed Of
Nishant Bhargav Vs State of Uttar Pradesh
National Green Tribunal · (2023) 09 NGT CK 0006
Code of Criminal Procedure, 1973 — Section 133
Tribunals and Commissions01 Sept 2023Disposed Of
Virender Kumar Tyagi Vs State of U.P.
National Green Tribunal · (2023) 09 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions01 Sept 2023Disposed Of
In re : news report published in The Times of India dated 31.08.2023 titled �5 die in toxic gas leak at MP factory� Vs
National Green Tribunal · (2023) 09 NGT CK 0009