Tribunals and Commissions11 Oct 2023Disposed Of
Amit Sharma Vs Haryana Pond & Waste Water Management Authority & Ors
National Green Tribunal · (2023) 10 NGT CK 0023
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 4 of 20
Tribunals and Commissions11 Oct 2023Disposed Of
Om Prakash Gupta Vs Gorakhpur Development Authority & Ors
National Green Tribunal · (2023) 10 NGT CK 0022
Tribunals and Commissions10 Oct 2023Disposed Of
Girja Shankar Rai & Ors Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 10 NGT CK 0024
Code of Civil Procedure, 1908 — Order 1 Rule 10
Tribunals and Commissions09 Oct 2023Disposed Of
Sugandha Vs Ministry of Road Transport and Highways
National Green Tribunal · (2023) 10 NGT CK 0028
Tribunals and Commissions09 Oct 2023Disposed Of
In re: news report appearing inExpress News Service dated14.09.2023 titled�Ramakkallake in TN polluted &emits foul smell, residents demandrejuvenation� Vs
National Green Tribunal · (2023) 10 NGT CK 0027
Tribunals and Commissions06 Oct 2023Disposed Of
Dharmendra Kumar Singh Vs Union of India & Ors
National Green Tribunal · (2023) 10 NGT CK 0030
Tribunals and Commissions06 Oct 2023Dismissed
Suntera Singh Yadav Vs UP Pollution Control Board & Ors
National Green Tribunal · (2023) 10 NGT CK 0029
Tribunals and Commissions05 Oct 2023Disposed Of
M. Haridasan Vs State of Kerala & Ors
National Green Tribunal · (2023) 10 NGT CK 0015
Tribunals and Commissions05 Oct 2023Disposed Of
Dinesh Kumar Vs State of H.P
National Green Tribunal · (2023) 10 NGT CK 0014
Tribunals and Commissions05 Oct 2023Dismissed
Mohan Goel Vs RG�s House (Farm House)
National Green Tribunal · (2023) 10 NGT CK 0013
Tribunals and Commissions05 Oct 2023Allowed
Satyendra Rawat Vs M/s Medical Pollution Control Committee & Ors
National Green Tribunal · (2023) 10 NGT CK 0001
Water (Prevention & Control of Pollution) Act, 1974 — Section 25, 26Air (Prevention & Control of Pollution) Act, 1981 — Section 21, 22
Tribunals and Commissions04 Oct 2023Disposed Of
Narender Sirohi Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 10 NGT CK 0008
Tribunals and Commissions04 Oct 2023Disposed Of
Palla & Ors Vs State of Uttarakhand
National Green Tribunal · (2023) 10 NGT CK 0007
Tribunals and Commissions04 Oct 2023Disposed Of
M/s City Lodge Vs Uttar Pradesh Pollution Control Board, Ghaziabad & Anr
National Green Tribunal · (2023) 10 NGT CK 0006
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions04 Oct 2023Disposed Of
Vijaypa Vs State of U.P. & Ors
National Green Tribunal · (2023) 10 NGT CK 0005
Tribunals and Commissions04 Oct 2023Disposed Of
Harsh Chouhan Vs State of Haryana
National Green Tribunal · (2023) 10 NGT CK 0004
Tribunals and Commissions04 Oct 2023Disposed Of
M/s. Moon Process Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2023) 10 NGT CK 0003
Tribunals and Commissions04 Oct 2023Disposed Of
Atluri Srivasa Rao Rtd Vs State of Andhra Pradesh
National Green Tribunal · (2023) 10 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16, 18(1)
Tribunals and Commissions03 Oct 2023Disposed Of
Rajender Vs Union of India & Ors
National Green Tribunal · (2023) 10 NGT CK 0012
Tribunals and Commissions03 Oct 2023Disposed Of
Federal MogulGoetze (India) Limited Vs Punjab Pollution Control Board
National Green Tribunal · (2023) 10 NGT CK 0011
National Green Tribunal Act, 2010 — Section 16