Tribunals and Commissions03 Oct 2023Disposed Of
Ranjeet Kumar Ray Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 10 NGT CK 0010
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 5 of 20
Tribunals and Commissions03 Oct 2023Disposed Of
Atul Handa & Anr Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 10 NGT CK 0009
Tribunals and Commissions29 Sept 2023Disposed Of
Alu Mullah Vs Municipal Committee Longowal & Anr
National Green Tribunal · (2023) 09 NGT CK 0034
Tribunals and Commissions27 Sept 2023Disposed Of
Kamal Singh Vs Haryana State Pollution Control Board & Ors
National Green Tribunal · (2023) 09 NGT CK 0023
Tribunals and Commissions27 Sept 2023Disposed Of
Raghbir Singh Vs State of Haryana
National Green Tribunal · (2023) 09 NGT CK 0022
Haryana Shehri Vikas Pradhikaran Act, 1977 — Section 18(1) (B)
Tribunals and Commissions26 Sept 2023Disposed Of
Balbir Sandhu & Ors Vs State of U.P. & Anr
National Green Tribunal · (2023) 09 NGT CK 0036
Tribunals and Commissions26 Sept 2023Disposed Of
Vikas Kumar Vs State of Haryana & Ors
National Green Tribunal · (2023) 09 NGT CK 0035
Tribunals and Commissions26 Sept 2023Disposed Of
Amir Khan Vs State of Haryana & Anr
National Green Tribunal · (2023) 09 NGT CK 0029
Tribunals and Commissions26 Sept 2023Disposed Of
Mahendra Singh Rawat Vs State of Uttarakhand
National Green Tribunal · (2023) 09 NGT CK 0028
Tribunals and Commissions26 Sept 2023Disposed Of
K.P. Singh & Ors. Vs U.P. Pollution Control Board & Ors
National Green Tribunal · (2023) 09 NGT CK 0027
Tribunals and Commissions26 Sept 2023Disposed Of
In re: News item titled Despite National Green Tribunal Ban, illegal sand mining is going on in Jharkhand appearing in Prabhat Khabar dated 08.09.2023. Vs
National Green Tribunal · (2023) 09 NGT CK 0026
Tribunals and Commissions26 Sept 2023Disposed Of
In re: New item titled �Snow-like Chemical foam haunts� Appearing in Express News Service dated 08.09.2023 Vs
National Green Tribunal · (2023) 09 NGT CK 0025
Tribunals and Commissions26 Sept 2023Disposed Of
Abhisht Kusum Gupta Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 09 NGT CK 0024
Tribunals and Commissions25 Sept 2023Disposed Of
In re: News item titled �Unbridled illegal mining next to officers: Video: Overloaded dumpers in front of Police� appearing in Dainik Bhaskar dated 08.09.2023 Vs
National Green Tribunal · (2023) 09 NGT CK 0031
Tribunals and Commissions25 Sept 2023Disposed Of
Draupadi Bai Vs State of Chhattisgarh
National Green Tribunal · (2023) 09 NGT CK 0030
Tribunals and Commissions22 Sept 2023Dismissed
Gurinderpreet Singh Vs State of Punjab & Ors
National Green Tribunal · (2023) 09 NGT CK 0013
Tribunals and Commissions22 Sept 2023Disposed Of
Swami Deen Vs State Of Uttar Pradesh
National Green Tribunal · (2023) 09 NGT CK 0012
Tribunals and Commissions21 Sept 2023Disposed Of
Sandeep & Ors Vs State of Haryana
National Green Tribunal · (2023) 09 NGT CK 0015
Tribunals and Commissions21 Sept 2023Dismissed
News Item Published In The Hindu Authored By Shri Jacob Koshy Titled More River Stretches Are Now Critically Polluted: Cpcb Vs Centeral Pollution Control Board
National Green Tribunal · (2023) 09 NGT CK 0014
Tribunals and Commissions20 Sept 2023Disposed Of
Sonu Kumar Vs State of Haryana & Ors
National Green Tribunal · (2023) 09 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14, 15