Tribunals and Commissions06 Dec 2023Disposed Of
Paryavaran Niyantran Sewa Samiti Vs Union of India & Ors
National Green Tribunal · (2023) 12 NGT CK 0009
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 2 of 20
Tribunals and Commissions05 Dec 2023Dismissed
Vipin Kumar Vs Uttarakhand Pollution Control Board & Ors
National Green Tribunal · (2023) 12 NGT CK 0005
Tribunals and Commissions05 Dec 2023Disposed Of
Ashiyana Residents Association Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 12 NGT CK 0004
Tribunals and Commissions05 Dec 2023Disposed Of
Syed Amir Faruk Vs State of Rajasthan
National Green Tribunal · (2023) 12 NGT CK 0003
Tribunals and Commissions04 Dec 2023Disposed Of
Prakash Yadav Vs State of Haryana
National Green Tribunal · (2023) 12 NGT CK 0015
Tribunals and Commissions04 Dec 2023Disposed Of
Jayant Kumar Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2023) 12 NGT CK 0014
Code of Civil Procedure, 1908 — Section 51National Green Tribunal Act, 2010 — Section 18, 25National Green Tribunal (Practice & Procedure) Rules, 2011 — Rule 8
Tribunals and Commissions04 Dec 2023Dismissed
Rajaram C. Iyer Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 12 NGT CK 0013
National Green Tribunal Act, 2010 — Section 14, 18
Tribunals and Commissions01 Dec 2023Dismissed
Hafed Sugar Mill Vs Haryana State Pollution Control Board & Anr
National Green Tribunal · (2023) 12 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16, 18, 33Water (Prevention and Control of Pollution) Act, 1974 — Section 33 (B)Limitation Act, 1963 — Section 5, 14
Tribunals and Commissions01 Dec 2023Disposed Of
Subhash Mishra & Ors Vs State of Uttarakhand
National Green Tribunal · (2023) 12 NGT CK 0001
Tribunals and Commissions30 Nov 2023Disposed Of
Sandeep Kumar Singh & Ors Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 11 NGT CK 0009
Tribunals and Commissions29 Nov 2023Dismissed
Satyendra Rawat Vs M/s. Medical Pollution Control Committee & Ors
National Green Tribunal · (2023) 11 NGT CK 0012
Tribunals and Commissions29 Nov 2023Disposed Of
News Item Titled "Prashashnik Ankush Ke Baad Aur Tej Hua Baalu Ke Avaidh Khanan Ka Khel" Appearing In Dainik Bharat Dated 02.11.2023. Vs
National Green Tribunal · (2023) 11 NGT CK 0011
Tribunals and Commissions29 Nov 2023Disposed Of
In re: News item appearing in The Indian Express dated 03.11.2023 titled �Tamil Nadu: Activists allege drinking water supplied from Madambakkam lake in Tambaram contaminated with sewage, civic body disagrees� Vs
National Green Tribunal · (2023) 11 NGT CK 0010
Tribunals and Commissions28 Nov 2023Disposed Of
In re : News item appearing in The Hindu dated 29.10.2023 titled �Will the tide turn for the ship that ran aground in Vizag?� Vs
National Green Tribunal · (2023) 11 NGT CK 0014
Tribunals and Commissions28 Nov 2023Disposed Of
Chetna Residents Welfare Association Mangol Puri Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 11 NGT CK 0013
Tribunals and Commissions24 Nov 2023Disposed Of
M/s Malbros International Pvt. Ltd Vs Punjab Pollution Control Board & Ors
National Green Tribunal · (2023) 11 NGT CK 0015
National Green Tribunal Act, 2010 — Section 16, 17, 18(1)
Tribunals and Commissions03 Nov 2023Disposed Of
Gaurav Sharma Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 11 NGT CK 0004
Tribunals and Commissions03 Nov 2023Disposed Of
R. Eswar Raj Vs State of Tamilnadu
National Green Tribunal · (2023) 11 NGT CK 0003
Tribunals and Commissions02 Nov 2023Dismissed
Himanshu Mittal & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 11 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 14
Tribunals and Commissions02 Nov 2023Disposed Of
Seetaram Vs Veerpal & Ors
National Green Tribunal · (2023) 11 NGT CK 0007