Tribunals and Commissions25 Jul 2023Disposed Of
Meenu Devi Vs State of Hayana & Ors
National Green Tribunal · (2023) 07 NGT CK 0043
Constitution of India, 1950 — Article 21, 47, 48A, 51A(g)Environment (Protection) Act, 1986 — Section 3
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 9 of 20
Tribunals and Commissions25 Jul 2023Disposed Of
Moharram Ali Vs State of Uttar Pradesh
National Green Tribunal · (2023) 07 NGT CK 0042
Code of Civil Procedure, 1908 — Section 151
Tribunals and Commissions25 Jul 2023Disposed Of
Jugendra and Ors Vs State of Rajasthan
National Green Tribunal · (2023) 07 NGT CK 0041
Tribunals and Commissions24 Jul 2023Disposed Of
Sanjana Sharma Vs District Magistrate, Meeruth
National Green Tribunal · (2023) 07 NGT CK 0045
Constitution of India, 1950 — Article 227
Tribunals and Commissions24 Jul 2023Disposed Of
In re: News item published on 21.11.2021 in the Indian Express titled �Lakes of Bengaluru : Industrial effluents, raw sewage; stinky tale of Chandrapura lake Vs
National Green Tribunal · (2023) 07 NGT CK 0044
Tribunals and Commissions20 Jul 2023Disposed Of
Avinash Vidhrohi Vs State of H.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0031
Tribunals and Commissions20 Jul 2023Disposed Of
Md. HayathUdin Vs Union of India & Ors
National Green Tribunal · (2023) 07 NGT CK 0030
Tribunals and Commissions19 Jul 2023Disposed Of
Dr. Rajbir Arya Vs State of Haryana
National Green Tribunal · (2023) 07 NGT CK 0026
Tribunals and Commissions19 Jul 2023Disposed Of
Sachin Sharma Vs State of Himachal Pradesh
National Green Tribunal · (2023) 07 NGT CK 0025
Tribunals and Commissions19 Jul 2023Disposed Of
Anuj Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0024
Constitution of India, 1950 — Article 14, 37, 39(b), 143(1)Mines and Mineral (Development and Regulation) Act, 1957 — Section 8A(5), 8A(6), 8(B) , 15Environment (Protection) Act 1986 — Section 3, 3(1), 3(2)(v), 3(3)
Tribunals and Commissions19 Jul 2023Disposed Of
Gangadut Bharadwaj National President Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0023
Tribunals and Commissions19 Jul 2023Disposed Of
D. K. Puri Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0022
Noise Pollution (Regulation and Control) Rules, 2000 — Rule 4, 7 (1)
Tribunals and Commissions19 Jul 2023Allowed
Jagdev (Deceased) through legal heir Vinayak Khatri Vs Lieutenant Governor of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0021
Code of Civil Procedure, 1908 — Section 151
Tribunals and Commissions18 Jul 2023Disposed Of
Sunaina Vs State of Punjab & Ors
National Green Tribunal · (2023) 07 NGT CK 0033
Tribunals and Commissions18 Jul 2023Disposed Of
Dr. Ashok Kumar Vs State of U.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0029
Tribunals and Commissions18 Jul 2023Disposed Of
Pramod Kumar Agarwal Vs State of U.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0028
Tribunals and Commissions18 Jul 2023Disposed Of
Abhay Tyagi Vs Uttar Pradesh State Industrial Development Authority & Anr
National Green Tribunal · (2023) 07 NGT CK 0027
Constitution of India, 1950 — Article 14National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions17 Jul 2023Disposed Of
Vijay Kishor Goswami Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0035
Tribunals and Commissions13 Jul 2023Disposed Of
Subhash Khandelwal & Anr Vs North Delhi Municipal Corporation
National Green Tribunal · (2023) 07 NGT CK 0008
Tribunals and Commissions12 Jul 2023Disposed Of
Minakshi Arora (Deceased) through legal heir Kesar Singh Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0015