AI Structured Summary
Not yet generated for this judgment
Judgment
In compliance of the order passed by this Tribunal in Appeal No. 20/2018 compliance report has been submitted by the authorities concerned.
In the conclusive of the report it has been summarized that a total amount of Rs. 447 Cr damage has been assessed for remedial restoration, natural and community resources augmentation plan.
The details of environmental component and activity description has been provided as follows:
“Remediation/restoration Plan:
S.No.
Environment Component -
Activity Description
Total Budgetary Provision in Rs. In
Crores
Is' Year
2" Year
3rd Year
Total
1
Land Environment
i)
ii) iii) iv)
v)
Assitance to farmers — seedings, manure etc. RCC sheds for storage of products
Encouring Agri & Horticulture activities Providing agri tools assistance Assistance for Cooperative Irrigation Facility
20.00
20.00
20.00
60.00
2
Air Environment
i)
ii) iii)
iv)
v)
vi)
Community plantation wind barriers with 20% fruit bearing trees. Avenue plantation
Hi) Air purifiers for community halls, schools, centres etc.
Battery operated road sweeping machine for major panchayats Providing E Rickshaws for Hospitals
20.00
25.00
30.00
75.00
3
Water Environment
i)
ii)
iii) iv)
v)
vi) vii)
D/W purifiers (RO Systems) common use Toilets (common) in public
/ schools
Solar powered Boreweels Rain water hearvesting ponds
Sedimentation Tanks Renovation & Ponds / Desilting
Drip irrigation system
15.00
10.00
10.00
35.00
4.
Noise Environment
i) Health camp for Audimetry Tests
ii) Distribution of Air aids
iii) Plantation between projects & habitation
1.50
2.00
1.50
5.00
5.
Biological Environment
i) Development of fruit orchards/ plantation / grazing lands/ parks
ii) Fauna conservation
iii) Conservation of Aqualife fauna in the river/ ponds
10.00
5.00
5.00
20.00
Total
66.5
62.00
66.50
195
Natural resources Augmentation Plan:
S.No.
Proposed Activities
Total Budgetary Provision in Rs. In
Is' Year
2" Year
3rd Year
Total
1.
Provision waste converters/Solid Waste management facilities- centralized
10.00
10.00
15.00
35.00
2.
· Renovation of community walls
· Drainage System development for
the villages
12.00
12.00
13.00
37.00
3.
· Provision of solar lamp, street lights, pumps etc.
· Assistance to farmers, training for soil classification and
important agri practices
15.00
20.00
22.00
55.00
Total
37.00
42.00
48.00
127.00
Community Resources Augmentation Plan:
S.No.
Proposed Activities
Total Budgetary Provision in Rs. In
1st Year
2nd Year
3rd Year
Total
1.
· Infra Development – Black topping of roads, community centres renovation,
bus shelters etc.
10.00
10.00
10.00
30.00
2.
· Skill development, Training, Assisting/funding, Self Help groups
· Sports & Recreation – Clubs/Playgrounds
10.00
10.00
7.00
27.00
3.
· Upgradation of Educational facilities/schools 1)school 2) colleges
Computers Toilets, Auditoriums,
Sanitization etc.
· Scholarships, infra development in colleges, public buildings
15.00
11.00
12.00
33.00
4.
· Public health facility- Upradation -PHC
· Renovation of Hospitals, furnitures, Solar lighting, equipments
20.00
25.00
10.00
55.00
Total
50.00
56.00
39.00
145.00
Our Observations and Recommendations:
1) The Restoration, Natural and Community Reources augmentation plan of Rs.447.00 Cr shall be implemented within a period of three years as per the above tables.
2) EMP and Action Plan: The total budget of Rs.3240.97 Cr excluding Rehabilitation and Resettlement plan, shall be spent for the relevant activity as envisaged in the EMP within a period of 3/5 years as per the following table:
EMP COST AND ACTION PLAN
S.No.
EMP
Activity
Proposed Amount as per EIA (Rs.Cr)
Phasing in Years I
Phasing in Years II
Phasing in Years III
Phasing in Years IV
Phasing in Years V
Remarks
1.
Catchment Area Treatment plan for High/Very High Priority
319.63
65
65
65
65
59.63
-
2.
Command area Development plan
1326.86
442
442
442.96
-
-
-
3.
Compensatory Afforestation Plan
722.3
242.3
240
240
-
-
-
4.
Biodiversity And wildlife Conservation & Management
3.86 per year x 5 yrs
3.86
3.86
3.86
3.86
3.86
-
19.3
5.
*Resettlement
& Rehabilitation
7057
1400
1400
1400
1400
1457
To Be Competed expeditiously
at actuals
6.
Green Belt Development
36.49
18.49
18
-
-
-
-
7.
Fisheries conservation and Management
Plan
485
125
90
90
90
90
-
8.
Reservoir Rim Treatment plan
236.75
79
79
78.75
-
-
-
9.
** Muck Management & Restoration of
Quarry site
55.95
20
18
17.95
-
-
-
10
Public Health Delivery plan
10.35
10.35
-
-
-
-
-
11
Local Area Development
Plan
28.24
18.24
10
-
-
-
-
Total
3240.97
1024.24
965.86
938.52
158.86
153.49
-
* At actuals than Proposed to be Considered and hence the budgeted amount is not considered.
NB: Catchment Area Medium/Low/V.Low-11593.86 Cr to be spent in 10 years
**Muck management and restoration of Quarry sites:
The environmental control and restoration measures required to be implemented on priority for the exposed dumps to the tune about 300 min cum spread over in the project sites and all along the canals against Wind Erosion, Wash off’ sand silting of water bodies, canals, etc.”
The Committee had further sought time of three months for completion of socio-economic study for preparation of EIA. Further report be submitted after three months.
The clearances which has not been taken, shall be taken according to rules. Work shall be started only after obtaining valid environmental clearance.
The M.A. No. 53/2023 stands disposed of.