Tribunals and Commissions12 May 2023Dismissed
Waseem Ahmad Vs State of U.P.
National Green Tribunal · (2023) 05 NGT CK 0012
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 13 of 20
Tribunals and Commissions10 May 2023Disposed Of
Kuldeep Singh Vs State of Haryana & Ors
National Green Tribunal · (2023) 05 NGT CK 0016
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions10 May 2023Disposed Of
Sudhir Joshi Vs State of Uttarakhand
National Green Tribunal · (2023) 05 NGT CK 0009
Tribunals and Commissions10 May 2023Disposed Of
Pankaj Kumar Mishra Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0008
Tribunals and Commissions10 May 2023Disposed Of
Himanshu Sharma Vs Union Territory of J&K
National Green Tribunal · (2023) 05 NGT CK 0003
Tribunals and Commissions09 May 2023Dismissed
Court on its own Motion Vs State of Karnataka
National Green Tribunal · (2023) 05 NGT CK 0006
Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions09 May 2023Disposed Of
D. Kupendra Reddy Vs State of Karnataka & Ors
National Green Tribunal · (2023) 05 NGT CK 0005
Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions09 May 2023Disposed Of
Kailash Singh & Ors Vs State Of Uttarakhand
National Green Tribunal · (2023) 05 NGT CK 0004
Tribunals and Commissions08 May 2023Disposed Of
Jahangir Vs State of Haryana
National Green Tribunal · (2023) 05 NGT CK 0011
Indian Penal Code, 1860 — Section 379Mines and Mineral Development & Regulations Act, 1957 — Section 21(4)(A)Water (Prevention and Control of Pollution) Act, 1974 — Section 32
Tribunals and Commissions08 May 2023Disposed Of
Ishhita Foundation Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2023) 05 NGT CK 0007
Tribunals and Commissions04 May 2023Disposed Of
Rajveer Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 05 NGT CK 0028
Tribunals and Commissions04 May 2023Disposed Of
Gurdeep Singh Vs State of Punjab & Ors
National Green Tribunal · (2023) 05 NGT CK 0027
Tribunals and Commissions04 May 2023Disposed Of
Ashok Kumar Vs Defence Estate Officer
National Green Tribunal · (2023) 05 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions04 May 2023Disposed Of
Compliance of Municipal Solid Waste Management Rules, 2016 and other environmental issues Vs
National Green Tribunal · (2023) 05 NGT CK 0002
National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions28 Apr 2023Disposed Of
Balbir Dass Vs State of Punjab
National Green Tribunal · (2023) 04 NGT CK 0035
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions28 Apr 2023Disposed Of
Gopal Chandra Vanwassi Vs SDM, Ramnagar & Ors
National Green Tribunal · (2023) 04 NGT CK 0034
Tribunals and Commissions28 Apr 2023Disposed Of
Manoj Gupta Vs Govt. Of NCT Of Delhi
National Green Tribunal · (2023) 04 NGT CK 0033
Tribunals and Commissions28 Apr 2023Disposed Of
Vipin Raghav Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 04 NGT CK 0030
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions28 Apr 2023Disposed Of
Lohit Kaushal Vs State of Punjab
National Green Tribunal · (2023) 04 NGT CK 0029
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions28 Apr 2023Disposed Of
Rajinder Kumar Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 04 NGT CK 0028
National Green Tribunal Act, 2010 — Section 14, 15