Tribunals and Commissions22 Mar 2023Disposed Of
Chanchal Devi Vs Central Pollution Control Board & Ors
National Green Tribunal · (2023) 03 NGT CK 0035
National Green Tribunal Act, 2010 — Section 15
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 16 of 20
Tribunals and Commissions22 Mar 2023Disposed Of
Waseem Ahmad Vs State of U.P.
National Green Tribunal · (2023) 03 NGT CK 0034
Tribunals and Commissions22 Mar 2023Disposed Of
Article Published In The Shillong Times Under The Title 'Poison Flowing In Shillong's Rivers : Water Quality Index' Vs
National Green Tribunal · (2023) 03 NGT CK 0033
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention & Control of Pollution )Act 1981 — Section 31AMeghalaya Municipal Act, 1973 — Section 201
Tribunals and Commissions22 Mar 2023Disposed Of
Krishna Das K V Vs State of Kerala
National Green Tribunal · (2023) 03 NGT CK 0032
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions21 Mar 2023Disposed Of
Dr. Sanjay Singh & Ors Vs State of U.P.
National Green Tribunal · (2023) 03 NGT CK 0037
Tribunals and Commissions21 Mar 2023Disposed Of
Ankur Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 03 NGT CK 0036
Tribunals and Commissions17 Mar 2023Disposed Of
Krishna Kumar Ram & Ors Vs State of Bihar & Ors
National Green Tribunal · (2023) 03 NGT CK 0052
Indian Penal Code, 1860 — Section 379Environment (Protection) Act, 1986 — Section 19
Tribunals and Commissions17 Mar 2023Dismissed
Amit Sharma Vs Vivekanand School & Ors
National Green Tribunal · (2023) 03 NGT CK 0051
Code of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 1(1)National Green Tribunal Act, 2010 — Section 19(4)(f)
Tribunals and Commissions17 Mar 2023Disposed Of
Sanjeev Kumar Vs Deputy Commissioner, Rupnagar & Ors
National Green Tribunal · (2023) 03 NGT CK 0050
Indian Penal Code, 1860 — Section 379, 425, 441Prevention to Damage to Public Property Act, 1984 — Section 3Indian Forest Act, 1927 — Section 32, 33
Tribunals and Commissions17 Mar 2023Disposed Of
Mr. Brigadier Paramjit Singh Vs State of Haryana
National Green Tribunal · (2023) 03 NGT CK 0049
National Green Tribunal Act, 2010 — Section 14Haryana Shehri Vikas Pradhikaran Act, 1977 — Section 15
Tribunals and Commissions17 Mar 2023Disposed Of
Harpal Singh Rana & Anr Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 03 NGT CK 0018
Tribunals and Commissions17 Mar 2023Dismissed
Junaid Ayubi Vs State of Uttarakhand
National Green Tribunal · (2023) 03 NGT CK 0017
Tribunals and Commissions16 Mar 2023Disposed Of
Shashikant Sharma Vs State of U.P. & Ors
National Green Tribunal · (2023) 03 NGT CK 0047
Tribunals and Commissions16 Mar 2023Disposed Of
In re: News item in NDTV dated 28.02.2023 titled �2 Dead, 2 Injured in Explosion at Gujarat Pharma Company� Vs
National Green Tribunal · (2023) 03 NGT CK 0027
National Green Tribunal Act, 2010 — Section 15, 17, 33
Tribunals and Commissions16 Mar 2023Disposed Of
Ravi Chouhan Vs State of U.P.
National Green Tribunal · (2023) 03 NGT CK 0026
Tribunals and Commissions14 Mar 2023Disposed Of
M/s Satinder Metal and Craft Vs Delhi Pollution Control Committee
National Green Tribunal · (2023) 03 NGT CK 0025
Tribunals and Commissions13 Mar 2023Disposed Of
Vijay Kumar Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 03 NGT CK 0024
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions13 Mar 2023Disposed Of
Chakradhar Pandey Vs State of Gujarat
National Green Tribunal · (2023) 03 NGT CK 0023
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions13 Mar 2023Disposed Of
Saif Alam Vs State of Maharashtra
National Green Tribunal · (2023) 03 NGT CK 0022
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions13 Mar 2023Disposed Of
Dalbir Singh Deswal Vs M/S Tirupati Roadways, Ratewali
National Green Tribunal · (2023) 03 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 15Indian Penal Code, 1860 — Section 379, 414, 420Prevention of Corruption Act, 1988 — Section 13(1)(a), 13(1)(d)