Tribunals and Commissions13 Feb 2023Disposed Of
Janak Palta McGilligan & Ors Vs State of Madhya Pradesh
National Green Tribunal · (2023) 02 NGT CK 0011
Forest (Conservation) Act, 1980 — Section 2
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 19 of 20
Tribunals and Commissions13 Feb 2023Disposed Of
Rama Shanker Awasthi Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 02 NGT CK 0010
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions13 Feb 2023Disposed Of
Arvind Pundalik Mhatre Vs Ministry of Environment and Forest & Climate Change & Ors
National Green Tribunal · (2023) 02 NGT CK 0009
Tribunals and Commissions10 Feb 2023Disposed Of
Mandakini Badh Prabhavit Samiti Vs L & T Uttaranchal Hydropower Ltd. & Ors
National Green Tribunal · (2023) 02 NGT CK 0004
Tribunals and Commissions10 Feb 2023Disposed Of
Shri Hazi Ariff Vs State of U.P. & Ors
National Green Tribunal · (2023) 02 NGT CK 0003
National Green Tribunal Act, 2010 — Section 15, 20, 33Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1)(b)
Tribunals and Commissions10 Feb 2023Disposed Of
Manoj Bansal Vs State Of Uttar Pradesh
National Green Tribunal · (2023) 02 NGT CK 0002
Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1)(b)
Tribunals and Commissions10 Feb 2023Disposed Of
Jaishree Bansal Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2023) 02 NGT CK 0001
Tribunals and Commissions09 Feb 2023Dismissed
Confederation of Trans Hindan RWA�s Ghaziabad Vs U. P. State Pollution Control Board & Ors
National Green Tribunal · (2023) 02 NGT CK 0006
Tribunals and Commissions09 Feb 2023Disposed Of
Sanjeev Kumar Vs Devendra Singh
National Green Tribunal · (2023) 02 NGT CK 0005
Tribunals and Commissions08 Feb 2023Disposed Of
Padma Kodali Vs Central Pollution Control Board & Anr
National Green Tribunal · (2023) 02 NGT CK 0008
Tribunals and Commissions08 Feb 2023Disposed Of
Urvashi Shobhna Kachari Vs Union of India & Ors
National Green Tribunal · (2023) 02 NGT CK 0007
Tribunals and Commissions20 Jan 2023Disposed Of
Himanshu Kapoor Vs State of U.P. & Ors
National Green Tribunal · (2023) 01 NGT CK 0025
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 Jan 2023Dismissed
Varun Vs Delhi Pollution Control Committee & Ors
National Green Tribunal · (2023) 01 NGT CK 0024
Tribunals and Commissions18 Jan 2023Disposed Of
In re : News item published in The Hindu dated 23.12.2022 titled �One killed, four injured in fire at NLC Thermal Plant� Vs
National Green Tribunal · (2023) 01 NGT CK 0027
Tribunals and Commissions18 Jan 2023Disposed Of
In re : News item published in Hindustan Times dated 03.06.2022 titled �178 women workers fall ill after gas leak in Andhra�s Visakhapatnam� Vs
National Green Tribunal · (2023) 01 NGT CK 0026
Tribunals and Commissions17 Jan 2023Dismissed
Chitranjan Saproo Vs State of Haryana & Ors
National Green Tribunal · (2023) 01 NGT CK 0029
Tribunals and Commissions16 Jan 2023Disposed Of
Alka Jain Vs North Delhi Municipal Corporation & Ors
National Green Tribunal · (2023) 01 NGT CK 0030
National Green Tribunal Act, 2010 — Section 25, 26, 28
Tribunals and Commissions12 Jan 2023Allowed
M/s Rajchem Global Technologies Private Limited Vs Punjab Pollution Control Board & Others
National Green Tribunal · (2023) 01 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16, 18
Tribunals and Commissions12 Jan 2023Disposed Of
Prasad Vihar Welfare Maintenance Society (Regd.) Vs Uttarakhand Environment Pollution Control Board & Ors
National Green Tribunal · (2023) 01 NGT CK 0013
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions12 Jan 2023Disposed Of
Ram Kripal Gautam Vs State of Uttarakhand
National Green Tribunal · (2023) 01 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14, 15