COURT ARCHIVE

National Green Tribunal judgments, 2021

149 judgments · page 3 of 8

Tribunals and Commissions26 Nov 2021Dismissed

Mahesh Kumar Tiwari Vs Union of India

National Green Tribunal · (2021) 11 NGT CK 0033

Constitution Of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 16, 17, 18, 19, 20, 21Indian Penal Code, 1860 — Section 379, 425