Tribunals and CommissionsFull Bench(2021) 11 NGT CK 0029

Saurabh Tiwari vs Union of India & Ors

National Green Tribunal · Decided on 23 November 2021

HON’BLE JUDGES
Adarsh Kumar Goel, CP · Sudhir Agarwal, JM · Dr. Nagin Nanda, EM
RESULT
Disposed Of
CASE NUMBER
Original Application No. 128 Of 2021

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Judgment

1,036 paragraphs · 9,506 words
1.

Grievance in this application is against pollution of rivers Varuna and Assi in Varanasi by discharge of untreated sewage and unauthorized constructions. Case set out in the application is that the above rivers are tributaries of river Ganga and cleaning of river Ganga cannot be imagined without first ensuring prevention of pollution of the said rivers. The pollution of the said rivers is subject matter of various media reports. Water quality of river Ganga at Varanasi is in bad condition. Fecal coliform bacteria count at Varun-Ganga confluence is 71 million per 100ML of water (Ganga Jal) and fecal coliform count at Assi River and Ganga confluence is 52 Million per 100ML of water and on Assi Ghat fecal coliform is 1 lakh 40 thousand per 100ML of Ganga Jal. Permissible limit of fecal coliform bacteria should not exceed 500 per 100ML of water. Reference has been made to a report on water quality prepared by Sankat Mochan Foundation in Varanasi. It is further stated that there is concrete construction inside Ganga water channel at Lalita Ghat.

2.

Vide order dated 17.06.2021, considering the seriousness of the issue and in the light of judgment of the Hon'ble Supreme Court in Paryavaran Suraksha case (2017) 5 SCC 326  and orders of this Tribunal in O.A. No. 593/2017, Paryavaran Suraksha Samiti & Anr. v. Union of India & Ors., O.A. No. 673/2018, In Re: News item published in "The Hindu" authored by Shri Jacob Koshy, titled "More river stretches are now critically polluted: CPCB" and O.A. No. 200/2014, M.C. Mehta v. UOI & Ors. (relating to river Ganga), the Tribunal constituted an independent Monitoring Committee comprising of Central Pollution Control Board (CPCB), State PCB, National Mission for Clean Ganga (NMCG) and District Magistrate, Varanasi to ascertain the factual status and take remedial action. NMCG was directed to file an action taken report in OA No. 200/2014, relating to rejuvenation of River Ganga, inter alia covering status on water quality of Assi and Varuna, action taken on diversion and treatment of sewage, water quality of upstream and downstream of confluence of Assi and Varuna to River Ganga, demarcation of Flood Plain Zones of Assi, Varuna and Ganga (in the said area), in accordance with the River Ganga (Rejuvenation, Protection and Management) Authorities Order, 2016.

3.

Accordingly, an action taken report has been filed on 18.08.2021 by the U.P. State PCB on behalf of the joint Committee. The report mentions the minutes of meeting held on 30.06.2021 at CPCB attended by Dr. A. K. Vidyarthi, Additional Director & DH, WQM-II representing CPCB, Sh. Kalika Singh, RO, UPPCB, Varanasi representing State PCB, Sh. Rajat Gupta, SWM Specialist representing National Mission for Clean Ganga (NMCG) and Sh. Gulab Chand, ADM representing District Magistrate, Varanasi. In the said meeting action plan for river Varuna, prepared in pursuance of orders of this Tribunal in OA No. 673/2018, was discussed and revised. Issues of prevention of river water pollution, river ecosystem study and groundwater recharge, sewage and surface runoff management and encroachment were identified and addressing of gaps was planned. Thereafter, water quality was monitored and river restoration plan updated. Survey of all the concerned drains, tributaries was also undertaken. The revised action plan covering Restoration and rejuvenation of Varuna River and Restoration and rejuvenation of Assi River has been proposed which includes steps like de-silting, remediation of waste, development of floodplain, bio-diversity parks, sewage management, sludge management, industrial pollution management, solid waste management, removal of encroachments and monitoring mechanism.

4.

The action plan proposed is reproduced below:

"Chapter 4. Action Plan

Action Plan, Work Plan, Timelines and Implementing Agencies for restoration and rejuvenation of Varuna and Assi Rivers, Varanasi

Riverscape restoration and rejuvenation of Varuna and Assi

A. Restoration and rejuvenation of Varuna River

Action Plan 1: Restoration of catchment wetlands located at the origin and downstream from the origin before joining Basuhi river (in this stretch the river is not polluted and does not have water in dry season).

Table 4.1 Action Plan for Restoration and rejuvenation of Varuna River

S. No

Work Plan

Timeline

Implementing Agency

1.

Desilting of wetlands upto the bed level and developing embankments with inlets from the catchment

10 - 12

months

UP Irrigation and Water Resource Department under the guidance of CEMDE

Location:

i)    Mailhan,

Phulpur, Prayagr aj (25.599 571N,

82.1073

91E)

2.

Development of Biotic Communities (at both the above locations and other sites including embankments.

CEMDE, University of Delhi

Action Plan 2: Restoration of Basuhi and Morwa tributaries. Both the tributaries have clean water. However, two drains meet Morwa having small quantity of discharge which get diluted and carry clean water from their catchments and irrigation canal water to Varuna.

Table 4.2 Action Plan for Restoration of Basuhi and Morwa tributaries

S. No

Work Plan

Timeline

Implementing Agency

i.

Desilting of channels if it is not done during last 10 year

6 months

Irrigation      and   Water Resource Department

Location:

I.   Upardaha Taal/Wetland in Handia of Prayagraj district

II. Kaitihawa, Tara (a small Pond) nearby Jigna Taal area in Handia, District Prayagraj (U.P) (25.38836 and 82.29644)

ii.

Vegetation     development   along the embankments and restoration riparian zone

2 years

CEMDE

Action Plan 3: Remediation of waste water that is discharged into Morwa (from two drains) and three major drains Dhoraira drain, Durga drain, Basti/ Naya Bazar drain that discharge sewage and industrial waste water into Varuna.

Table 4.3 Remediation of waste water that is discharged into Morwa

S. No

Work Plan

Timeline

Implementing Agency

i.

Remediation of waste water using

Constructed Wetland System. A schematic Constructed Wetland System (CWS) is attached. These CWS are set up at the confluence of the drain with the tributary/river and extend upto 100 m in the upstream from the confluence point. The length of CWS and number of units depends on theflow of water, the BoD, CoD, TSS and DO levels of water and width of the drain.

Locations: i) Dhoraira drain on Varuna at Bhadohi (25.417900N, 82.567600E)

ii) Basti/ Naya Bazar drain on Varuna at Bhadohi (25.415251N, 82.576675E)

iii)Durga drain on Varuna at Danyalpur, Varanasi  (25.320033N,82.955642E)

iv) Burbuspur drain on Morwa at Rampura, Bhadohi (25.409475 N, 82.556622 E)

v) Chauri Drain on Morwa at Kom, Bhadohi

(25.369723N, 82.606431E

1-2years

Designed by CEMDE and Implemented by Irrigation and water Resource Department under guidance of CEMDE, water quality will be monitored by UPPCB

ii.

Desilting of drains upto bed level and strengthening of bunds with desilted material if not done during the last 5 year

1 year

Irrigation and Water Resource Department

iii.

Vegetation        development      on embankments of restored drain

CEMDE

Action Plan 4: Development of Floodplain Biodiversity Park at Adikeshwar Ghat where Varuna joins Ganga not only to enhance the water quality in Ganga in the stretch but also further enhance the quality of water of Varuna before discharged into Ganga by passing through treatment wetlands. The Biodiversity also help in restoring of riparian ecosystems and in stream community and also provide aesthetic and recreation value to Ganga.

Table 4.4 Development of Floodplain Biodiversity Park

S.

No

Work Plan

Timeline

Implementing Agency

i.

Plan, Design and Development of      Biodiversity      Park.      A schematic  layout  of  a  typical floodplains Biodiversity Park is

attached.

5 years

CEMDE

Irrigation and Water Resource Department           (supporting structure)

UPPCB      (monitoring  water quality)

Action Plan 5: Desilting of river Varuna in stretches where heavy sedimentation has taken place.

Table 4.5 Desilting of river Varuna

S. No

Work Plan

Timeline

Implementing Agency

i.

Desilting     of     river    and Strengthening                      of embankments using desilted material

2 years

Irrigation        and        Water Resource Department

ii.

Vegetation  Development  on embankments

5 years

CEMDE

Action Plan 6: Monitoring of water quality at different sampling sites to assess the health of river ecosystems.

Table 4.6 Monitoring of water quality

S. No

Work Plan

Timeline

Implementing Agency

i.

Monitoring of water quality as per   CPCB   norms   for   river water before, during  and after restoration

5 years

UPPCB

B. Restoration and rejuvenation of Assi River

Action Plan 1: Restoration of catchment wetlands at the point of origin and other wetland in the downstream to enhance the flow rates of water in the river.

Table 4.7 Restoration and rejuvenation of Assi River

S. No

Work Plan

Timeline

Implementing Agency

i.

Desilting of catchment wetlands and use of desilted material for making embankments with inlets

Kandwa  wetland  at  Varanasi  point  of origin (25.273258 N, 82.962083 E)

and    other    wetland    located    in    the downstream from the point of origin.

6 months

Irrigation        and Water     Resource Department

ii.

Remediation of sewage water that enters into catchment wetland using CWS at the mouth of the inlets before the confluence point.  The  length  of  wetland  depends upon  the  flow  of  sewage  and  depth  of water.  A  schematic  layout  of  a  typical CWS is attached.

1 year

CEMDE          and

Irrigation        and Water     Resource Department

iii.

Vegetation       Development      on       the embankment and development of aquatic communities in the wetland.

2-3 years

CEMDE

Action Plan 2: Remediation of sewage + household industrial waste water using Constructed Wetlands at stretches in the river where width is maximum with one largest CWS at 100 m away from the confluence of river with Ganga.

Table 4.8 Remediation of sewage and household industrial waste water using Constructed Wetlands

S. No

Work Plan

Timeline

Implementing Agency

i.

Setting up of CWS at 4 locations where width of river is maximum. The length of  CWS  depends  upon  the volume  of water, quality of water, width of river. The   riparian   zones   will   also   be restored.

2 years

CEMDE   and Irrigation and   Water  Resource Department

Action Plan 3: Desiltation of river, if not desilted during the last 5 years and use of desilted material for strengthening of embankments wherever possible.

Table 4.9 Desiltation of river

S. No

Work Plan

Timeline

Implementing Agency

i.

Desilting  of  river  up  to  the  bed  level and   strengthening   of   embankment with desilted material

1 year

Irrigation    and Water Resource Department

ii.

Development      of      vegetation      on embankment  wherever  possible  and restoration of riparian zone.

2-3 years

CEMDE

Action Plan 4: Development of Floodplain Biodiversity Parks at the Assi Ghat, from the historical confluence of Assi with Ganga, to the point where diverted. About 25 years ago the Assi River was diverted towards Ravidas Park from Nagwa road and it passes through Nagwa Colony and known as Nagwa drain before confluence with River Ganga. The old route of River Assi which is about 700 meters (from the point of interception Udupi Shri Krishna Madhav Temple to Sant Ravidas Park) carries household sewage and discharge into Nagwa drain. This may help in restoring the original Ghat where Assi used to confluence with Ganga and also enhance the quality of Ganga water.

Table 4.10 Development of Floodplain Biodiversity Parks

S. No

Work Plan

Timeline

Implementing Agency

i.

Plan, design and develop Biodiversity Park

5 years

CEMDE, Irrigation and Water Resource Department

Action Plan 5: Monitoring quality of water for sustaining the health of restored river ecosystem.

Table 4.11 Monitoring of water Quality

S. No

Work Plan

Timeline

Implementing Agency

i.

Monitoring of water quality as per CPCB norms before and after restoration

5 years

UPPCB

Figure 4.1 Schematic Diagram of Constructed Wetland

Figure 4.2 Schematic Diagram of Biodiversity Park

Sewage Management

A. Introduction

Varanasi city is presently divided into four sewerage districts located within current municipal corporation limits. Under the present sewerage master plan the existing districts are re-aggregated into 4 Districts to correspond roughly with natural drainage catchments. These Districts are described as follows:

District 1: District 1 is the Central City Sewerage District draining to 80 MLD Dinapur STP via 6 no. sewerage pumping stations. This area includes the old city, about 1km in breadth and 5km along the Ganga river from Assi to Raj Ghat. Density in this area is very high.

District 2: District 2 is further bifurcated in 3 zones name 2A,2B,2C & Future Sewerage Area 1 (FSA1). Zone 2A is the Sub-Central District on the cis-Varuna side west of the city centre and zone 2B is a slice of the trans-Varuna district along the Varuna river up to the ridge line defined by the Jaunpur road. Wastewater in these two zones will be collected at 140 MLD Chauka ghat MPS and finally treated in 140 MLD STP at Dinapur

District 2 Zone 2C: Zone 2C is the trans-Varuna District north of the Jaunpur road. Wastewater in this area generally falls to the north and to the east. FSA1 is north of the trans-Varuna District just outside the current Municipal Corporation limit. Wastewater generated in this area tends to flow north and east towards 120 MLD STP Goithaha.

District 3: District 3 is the BHU/Assi District south of the city including FSA 4. At present this area is mainly the Banares Hindu University campus which is fully sewered. Wastewater discharged in this area follows natural drains flowing into river Assi nala and Nakkhi nala. FSA4 is outside the current Municipal Corporation limit and surrounds the area occupied by BHU campus. Wastewater in this area drains to Assi river and Nakkhi nala which discharge to Ganga river upstream of the water supply intake and Ghats.currently 2 STP namely 50 MLD Ramana STP and 8 MLD Bhagwanpur STP are in service in district 3.

District 4: District 4 include FSA-2 and FSA-3 area which is outside the current Municipal Corporation limit. FSA2 is west of the current Municipal Corporation limit, and bounded by North-eastern railway. FSA3 is west of FSA2 and bounded by the Northern railway line. Currently there is no sewage treatment facility available in district 4.

Figure 4.3 Schematic representation of sewerage district of Varanasi city

Non-Sewerage Areas (NSA)

Non-serviced areas are identified as follows:

NWA1: NSA1 is within current Municipal Corporation limits to the east of the Trans-Varuna district. It includes the local community of Sarnath. Wastewater generated in this area drains naturally into Narokar nala which is now diverted to 120 MLD Goithaha via Intermediate Pumping Station.

NSA2: NSA2 is within current Municipal Corporation limits to the extreme north west of the trans-Varuna District. Sewage generation will be diverted to 120 MLD GoithahaVaranasi

B. Sewerage master plan- 2005 (JAPAN INTERNATIONAL COOPERATION AGENCY-JICA)

JICA formulated sewerage masterplan in 2005. The plan for 2015 is explained in (Figure 1)

Figure 4.4: JICA Sewerage Plan for 2015

As per JICA masterplan-2005 (figure 1) the projected population in Assi catchment area for the year 2015 is 78335 + 214570 = 292,905. The projected sewage generation was 14.5 + 39.7 = 54.2 MLD. To cater 54.2 MLD, 8.0 MLD is to be treated by 8.0 MLD existing Bhagwanpur STP and new proposed 37 MLD at Ramna.

The plan for 2030 is explained in Figure 2

Figure 4.5: JICA Sewerage Plan for 2030

As per JICA masterplan-2005 (above) the projected population for the year 2030 is 182781 + 291188 = 476969. The projected sewage generation was 28.3 + 39.7 = 73.4 MLD. To cater 73.4 MLD, new 37 (2015) + 38 (2030) = 75 MLD was proposed.

However, in 2014 situation, JICA relooked into the sewerage masterplan and revised the capacity of 75 MLD to 59.8 MLD (50 MLD new Ramana STP + Existing 9.8 MLD Bhagwanpur).

Action plan for Varuna catchment

Trans Varuna Catchment

It consists of sewage District 2 B and 2 C.A new STP of 120 MLD is constructed at Goitha and working efficiently. Around 40 MLD flow is treated. The STP capacity is sufficient for next 15 years. No new STP or upgradation of existing STP is proposed.

Cis Varuna Catchment

It consists of District 2 A. The present sewage flow from district 2 A is 80 MILD, which is being pumped from Chauka ghat pumping station and treated at Dinapur new 140 MILD STP.

In addition, new 140 MILD STP shall also treat 40 MILD flow diverted from Shahi Nala.

Recommendations

·        140 MLD Dinapur need to be upgraded to meet discharge standard.

·        A new STP is needed to cater the future population for District 2 A.

·        Action plan to treat wastewater from Durga drain discharging to Varuna River should be prepared.

·        Interceptor  drain  plan  is  under  execution  by  UP  Irrigation Department. All designs should be checked by expert authorities.

Figure 4.9: Interceptor drain plan of Varuna River

Existing condition in Assi catchment

At present, as per CPCB measurement (12-15th July 2021), the flow in Assi River is around 92 MLD. In addition, STP at Bhagwanpur alsotreat 8.0 MLD flow and discharges into River Ganga via Nakha drain. Hence total discharge in Assi catchment is 92 + 8 = 100 MLD. However, water supply in municipal area of Assi catchment isonly 26 MLD.

The pumping capacity at Nagwa Pumping Station to cater 50 MLD Ramana STP is only 50 MLD, 8 MLD is treated at Bhagwanpur STP and rest 92-50 = 42 MLD discharges directly into the River Ganga.

Figure 4.12 Present sewerage Situation of Varanasi City

This rapid increase in flow to Assi River is due to:

1.

Unprecedented residential/commercial growth is due to large no. of developmental projects during last 4-5 years owing to VIP constituency, which seems convincing.

2.

The growth within the city is limited due to constraint of land availability. Assi -BHU area and Trans Varuna area is vast open for development. Hence, increment significantly in migratory/floating population.

3.

Untreated wastewater from Sewerage District 2 & 4.

4.

Much higher water consumption than prescribed 135 lpcd because of unregulated water usage i.e., personnel source of water-submersible pumps etc, which has no control of water usage.

Recommendations

A. Short Term plan

1.

Presently actual discharge is mixed with rainfall. Actual dry weather flow can only be ascertained after rainy season. Detailed assessment of excess discharge is required to be done and hence future forecasting is to be done accordingly.

2.

There should be 24-h proper flow measurement of Assi River by both Area velocity and V notch method after the monsoon season.

3.

Controlling wastewater from other sewerage districts.

4.

There should be check and control on non-revenue water (NRW). NRW is defined as loss of water through leakages and illegal usage.

5.

Based on the flow measurement, water supply and population projection, a new STP need to be proposed either at Ravinder Puri Culvert (on the bank of Assi River around 1km upstream of confluence) or at Ramana existing 50 MLD STP site wherever found feasible. The DPR for additional STP is to be prepared after flow assessment and population projection.

B. Long Term Plan

1.

Wastewater generation is very high, hence proper 24 x 7 water supply with metering is needed to control wastewater generation and non-revenue water. A JICA project is underway to control non-revenue water

2.

Laying of complete sewerage system for the entire city.

3.

9.8 MLD Bhagwanpur STP need to be decommissioned and new STP for higher capacity for future projections with new standards need to be constructed.

4.

Banaras Locomotive Works STP should be upgraded to meet discharge standard.

Action plan for Ganga catchment

The sewage from District 1 (Old Varanasi) is treated in old 80 Dinapur STP. It is pumped from Konia Pumping station.

Recommendations

Old Dinapur STP (80 MLD) need to be decommissioned and new STP for higher capacity for future projections (as well as Shahi Nala Flow) with new standards need to be constructed.

Action plan for trans- Ganga

One new 10 MLD STP is constructed and treating around 8.0 MLD flow.

Recommendations

It is recommended that due to recent infrastructural development, there shall be rapid increase in population in near future.

It is assumed that 10 MLD full flow shall be reached within next 1-2 years. Hence, authorities should start planning for the next phase so that no untreated wastewater discharge from the trans Ganga in near future.

Table 4.12: Action Plan for sewage management in catchment of river Varuna, Assi and Ganga in Varanasi

Sl No

Sewerage District

Estimated Sewage Generation 2030

(MLD)

Pumping Station

River catchm ent

Existing Sewage Treatment Facility

Key issues

Proposed        Action Plan

Implementing Agencies

Timeline for Action

1

District 1

93.7

Konia MPS,

Saraiya

P.S. 3.7 MLD

Cis Varuna

80   MLD STP Dinapur

·   District 1 covers the old part of       the       city       Varanasi including      most      of      the markets          and          tourist destinations

·   The   district   has   very   less scope  of  further  escalation in sewage generation in near future

·   Approx.80 MLD  sewage Generated inthis district currently   reaches   80   MLD Dinapur  STP  for  treatment through  Konia  and  Saraiya Pumping station via Old Trunk Sewer

·   The  rest  of  the  sewage  from old        trunk        sewer        is discharged into        river Ganga           through

closed    conduit    at    Shahi Nala Outfall, Rajghat

·   Dinpaur   80   MLD   STP  has completed    the    design    life and  it  was  designed  as  per old     discharge     standards resulting in non-compliance of  STP  to  norms  prescribed by NGT

New   STP   of   higher capacity    for    future projections  with  new standard        to        be constructed         after decommissioning    of

80     MLD     STP     at Dinapur.

UttarPradesh

Jal        Nigam        & National

Mission    for Clean Ganga

Preparation of DPR - 3 Month Approval of DPR - 3 Months

Award     of     Work     -     6     Months Completion of Work - 2 years Total Time required - 36 months

Management   of   rest of   the   sewage   from old      trunk      sewer, presently  discharging at  Shahi  Nala  outfall through  pumping  to

140         MLD         STP Dinapur.

Uttar Pradesh Jal Nigam

Work to be completed - 3 months

District 2A

225.3

(including NSA  1&2  & FSA-1

Chauka Ghat   MPS (140 MLD),

Phulwaria MPS     (7.6 MLD)

Cis Varuna

140         MLD STP Dinapur

·       Chaukaghat        pumping station          is          currently pumping  only  70-  80  MLD to Dinapur 140 MLD STP.

·      The      interception      and diversion    of    Shahi    Nala outfall       at       Rajghat       to Chaukaghat             pumping station     through     a     new rescue      trunk      sewer      is proposed      and      work      is underway

·  The  Cis-interceptor  line  at Varuna     bank     will     also intercept      the      untapped drains   on   the   cis   Varuna bank     to     Chauka     Ghat pumping         station         for pumping   to   Dinapur   140 MLD STP

·  ASP  technology  based  140 MLD  Dinapur  STP  without tertiary filtration

·     No     Biological     nutrient removal (BNR) system

· Under capacity utilization

· I&D of drains (mainly Shahi Nala) is not completed

· Damaged  &  non-functional I&D structure

The   140   MLD   STP

requires upgradation to   meet   the   norms prescribed                 by Hon'ble                  NGT including       nutrient removal

Uttar  Pradesh  Jal Nigam  &  National Mission  for  Clean Ganga

Preparation of DPR for upgradation

- 3 months

Approval of Work - 3 months

Award  of  Work  for  upgradation  -  3 months  Completion  of  upgradation

- 6 months

Total time required - 12- 14 months

·Design                       of

interceptor            plan needs  to  be  checked by expert agency and tapping      shall      be executed completely

· I&D  work  of  drains falling into Varuna in Cis-Varuna           area shall   (mainly   Shahi Nala)            to            be

completed              and tapped   to   STPs   for treatment

Irrigation Department, Uttar Pradesh Jal Nigam & subject expert

Design finalization - 1 month

I&D   work   completion   with   final tapping and pumping provisions - 2 months

Total time required- 3 months

District 2B

Narokhar IPS         (7.6 MLD)

Trans Varuna

120         MLD STP Goitaha

·  Trans Varuna area contains zone     2B     &     2C     sewage districts     which     has     its sewage    reaching    partially for   treatment   at   Goithaha STP     through     7.6     MLD Narokhar   pumping   station and rest quantity by gravity.

·   An interceptor line is under commissioning      in      trans Varuna     river     bank      for interception  of  7  drains  in the   area   discharging   into Varuna currently  and  other small   minor   outfalls   from lanes

·  The interceptor line has not been         connected         with pumping   station   currently and  the  interceptor  system is open to flow

·  This    interceptor    line    will pump   the   sewage   to   140 MLD      Dinapur      STP      for treatment  through  Chauka Ghat   MPS   as   an   interim measure

·  The      Goithaha      STP      is currently     functioning     at around          30-40          MLD treatment   (Under   capacity utilization)

·  Currently     the     catchment area   of   Goithaha   STP  has less   population   density   so the   capacity   utilization   is

less   and   it   is   targeted   to achieve future utilization

· Design of interceptor plan    needs    to    be checked by expert.

· Interception          and diversion  have  to  be completed      at      the earliest        by        the executing agencies

Irrigation Department,   Uttar Pradesh  Jal  Nigam & subject expert

Design finalization - 1 month

I&D   work   completion   with   final tapping and pumping provisions - 2 months

Total time required- 3 months

District 2C

·  I&D   of   the   Trans   Varuna area is not completed.

·   Damaged & non-functional I&D    structure    meant    for intercepting       the       Trans Varuna bank drains.

A  new  comprehensive sewage     management plan  for  trans  Varuna needs  to  be  developed which can cater all the drains of trans Varuna area in Varanasi.

Uttar   Pradesh   Jal Nigam,       Varanasi Municipal Corporation, Irrigation Department       and Urban Development Department

Preparation of DPR - 6 months Approval of Work - 6 months Award of work - 6 months

Execution of work - 2 years

Total    time    required-    36-42 months

District 3

73.5

Nagwa  MPS        (50 MLD)

Assi River

50          MLD STP Ramana,    8 MLD       STP Bhagwanp ur

·  Estimated      much      higher water consumption/discharge than prescribed

·  Unregulated water uses and flow     of     freshwater     from Kanchanpur       talab       and other   water   bodies   in   the low-lying areas joining river Assi  shall  be  identified  and fresh  water  channels  shall be     separated     from     the sewerage line/drain

·  Estimated       approximately 50%    Non    -revenue    water (NRW)  is  consumed  of  total freshwater usags

·  Excess   wastewater   around 40- 45 MLD goes directly to Ganga      River      from      the bypass  point  of  Nagwa  50 MLD pumping station

·  Bhagwanpur STP treats the sewage from Banaras Hindu University      campus      and treated   sewage   discharged through   the   Nakha   drain which           also           carries untreated  sewage  from  the Bhagwanpur  local  area  and nearby areas of district 3.

·  Detailed assessment             of excess  discharge  in dry weather

·  Control on NRW

Varanasi Municipal Corporation, Urban Development Department        and Uttar   Pradesh   Jal Nigam

·  A      new      STP      of adequate     capacity to   treat   the   excess approx.     50     MLD flow   from   the   Assi river outfall.

Uttar   Pradesh   Jal Nigam   &   National Mission   for   Clean Ganga

Preparation of DPR - 3 Month Approval of DPR - 3 Months Award of Work - 6 Months Execution of work - 2 years

·  New          STP          at

Bhagwanpur           of requisite capacity to be    constructed    as per   new   norms   & flow   data   to   cater the needs of BHU

·  and                   nearby municipal areas.

Uttar   Pradesh   Jal Nigam   &   National Mission   for   Clean Ganga

Preparation of DPR - 3Months Approval of DPR - 3 Months

Award of Work - 6 Months Completion of Work - 2 years

Total   Time   required   -   32-   34 months

·  The    Bhagwanpur    STP    is designed  to  treat  9.8  MLD sewage     (8     +     1.8)     but currently  only  8  MLD  plant is   operated   and   1.8   MLD unit is nonoperational

·  The Bhagwanpur STP treats around    10    MLD    sewage working overcapacity

·  The   Bhagwanpur   STP   has completed its designed life

·  Large    areas    in    adjoining district  4  and  district  4 has recently     been     added     in Municipal  area  and  has  no sewage                management system       existing       which contributes   to   excess   flow from district 2 & 4 reaching river Assi.

·  Restoration of origin &  stretches  of  river Assi       (with       land availability) through constructed wetlands.

·  Separation               of freshwater channels/storm water    drains    and sewerage system

Irrigation Department, Varanasi Municipal Corporation, Urban Development Department        and Uttar   Pradesh   Jal Nigam

Within 6 months

6

District 4

45.1

None

Cis Varuna

Not available

·  Most  part  of  the  Sewerage district  4  has  recently  been included    in   the   Varanasi Municpal          Area          and estimation and planning for the   newly   added   areas   is underway

·   Currently      no      dedicated treatment facility available

·  No sewerage networks

·  'Untreated   sewage   directly discharges in R. Varuna.

·  The   Durga   (Lohta)   drain   is the            major            drain discharging        to        River Varuna from the district

In-situ    treatment    at Durga   Drain   through Constructed    Wetland as interim measure.

CEMDE             Delhi University, Irrigation Department, Varanasi Municipal Corporation.

Preparation  of  feasibility  reports  & DPR - 02 Months

Approval of Work - 3 Months Award of work and implementation

- 3 Months

Total   Time   required   -   8-   12 months

New   STP   of   requisite capacity          to          be constructed     as     per

Uttar   Pradesh   Jal Nigam   &   National Mission   for   Clean Ganga.

Preparation of DPR - 01 Month Approval of DPR - 3 Months

Award of Work - 6 Months

·  Actual   discharge   status   is unknown

·  Lohta    STP    (50    MLD)    is proposed    by    2030    (JICA report)

new    norms    &    flow data.

Detailed     assessment of  excess  discharge  in dry weather

Irrigation Department,   Uttar Pradesh Jal Nigam, Urban Development

department

Completion of Work - 2 years Total  Time  required   -  32-  34 months

Within 2 months

7

Banaras Locomoti ve        Work (BLW)

50           Staff colonies

Cis Varuna

12 MLD

·  The BLW campus has a STP of  12  MLD  installed  inside campus  to  treat  the  sewage generated in the campus.

·  The BLW campus lies in the Assi river catchment.

·  At least one drain originates from  the  campus  and  two drains passes near the BLW campus      and      ultimately discharges into river Assi

·  DLW-1  originates  from  the campus  and  carries  treated sewage    and    storm    water from the BLW campus

·  DLW-2  originates  from  the Manduwadih area and flows near the BLW campus

·  DLW-1          and          DLW-2 ultimately  meets  river  Assi near  Sunderpur  Chauraha DLW-3  originates  from  the Kanchanpur  taal  area  and carries     pond     water     and waste   water    from   nearby low-lying areas

·  DLW 3 meets river Assi near the  DLW  campus  trans  of DLW-Chunar Road.

·  Around             2-3             MLD wastewater  from  this  drain is  treated  at  BLW  STP  for sometime

·BLW          STP          has outlived   its   designed life

·BLW    STP    shall    be upgraded/new  STP  to be   installed   to   meet norms   prescribed   by NGT      including      for coliform count

BLW      Engineering Department,        UP Jal Nigam, National Mission   for   Clean Ganga

Preparation of DPR - 01 Month Approval of DPR - 3 Months Award of  Work  -  6  Months  Completion  of Work  -  2  years  Total  Time  required

- 32- 34 months

·  The    Bhagwanpur    STP    is designed  to  treat  9.8  MLD sewage     (8     +     1.8)     but currently  only  8  MLD  plant is   operated   and   1.8   MLD unit is nonoperational

·  The Bhagwanpur STP treats around    10    MLD    sewage working overcapacity

·  The   Bhagwanpur   STP   has completed its designed life

·  Large    areas    in    adjoining district  4  and  district  4 has recently     been     added     in Municipal  area  and  has  no sewage                management system       existing       which contributes   to   excess   flow from district 2 & 4 reaching river Assi.

·  Restoration of origin &  stretches  of  river Assi       (with       land availability) through constructed wetlands.

·  Separation               of freshwater channels/storm water    drains    and sewerage system

Irrigation Department, Varanasi Municipal Corporation, Urban Development Department        and Uttar   Pradesh   Jal Nigam

Within 6 months

6

District 4

45.1

None

Cis Varuna

Not available

·  Most  part  of  the  Sewerage district  4  has  recently  been included    in   the   Varanasi Municpal          Area          and estimation and planning for the   newly   added   areas   is underway

·   Currently      no      dedicated treatment facility available

·  No sewerage networks

·  'Untreated   sewage   directly discharges in R. Varuna.

·  The   Durga   (Lohta)   drain   is the            major            drain discharging        to        River Varuna from the district

In-situ    treatment    at Durga   Drain   through Constructed    Wetland as interim measure.

CEMDE             Delhi University, Irrigation Department, Varanasi Municipal Corporation.

Preparation  of  feasibility  reports  & DPR - 02 Months

Approval of Work - 3 Months Award of work and implementation

- 3 Months

Total   Time   required   -   8-   12 months

New   STP   of   requisite capacity          to          be constructed     as     per

Uttar   Pradesh   Jal Nigam   &   National Mission   for   Clean Ganga.

Preparation of DPR - 01 Month Approval of DPR - 3 Months

Award of Work - 6 Months

·  Actual   discharge   status   is unknown

·  Lohta    STP    (50    MLD)    is proposed    by    2030    (JICA report)

new    norms    &    flow data.

Detailed     assessment of  excess  discharge  in dry weather

Irrigation Department,   Uttar Pradesh Jal Nigam, Urban Development

department

Completion of Work - 2 years Total  Time  required   -  32-  34 months

Within 2 months

7

Banaras Locomoti ve        Work (BLW)

50           Staff colonies

Cis Varuna

12 MLD

·  The BLW campus has a STP of  12  MLD  installed  inside campus  to  treat  the  sewage generated in the campus.

·  The BLW campus lies in the Assi river catchment.

·  At least one drain originates from  the  campus  and  two drains passes near the BLW campus      and      ultimately discharges into river Assi

·  DLW-1  originates  from  the campus  and  carries  treated sewage    and    storm    water from the BLW campus

·  DLW-2  originates  from  the Manduwadih area and flows near the BLW campus

·  DLW-1          and          DLW-2 ultimately  meets  river  Assi near  Sunderpur  Chauraha DLW-3  originates  from  the Kanchanpur  taal  area  and carries     pond     water     and waste   water    from   nearby low-lying areas

·  DLW 3 meets river Assi near the  DLW  campus  trans  of DLW-Chunar Road.

·  Around             2-3             MLD wastewater  from  this  drain is  treated  at  BLW  STP  for sometime

·BLW          STP          has outlived   its   designed life

·BLW    STP    shall    be upgraded/new  STP  to be   installed   to   meet norms   prescribed   by NGT      including      for coliform count

BLW      Engineering Department,        UP Jal Nigam, National Mission   for   Clean Ganga

Preparation of DPR - 01 Month Approval of DPR - 3 Months Award of  Work  -  6  Months  Completion  of Work  -  2  years  Total  Time  required

- 32- 34 months

·  The   12   MLD   STP   at   DLW operates  at  around  4  MLD only    and    the    inlet    raw sewage  shows  weak  sewage characteristics      with      low organic load

·  STP    has    no    disinfection system  to  control  Coliform count in treated sewage

·Reason       for       weak organic                      load characteristics            of sewage at inlet of BLW STP shall be explored

·  Water  audit  of  water usage   and   discharge from     BLW     campus may be done

BLW      Engineering Department,        UP Jal    Nigam,    Uttar Pradesh     Pollution Control Board

Within 1-2 Month

Sources of sewage and freshwater       in       the drains  near   the  BLW campus         ultimately discharging   into   Assi river           shall           be

identified                   and separated for reducing the flow in Assi river at interception point

BLW     Engineering Department, Irirgation Department,  Urban Development Department,        UP Jal    Nigam,    Uttar Pradesh     Pollution Control Board

·Identification  of  sources  of  waste and freshwater - 1 Months

·Preparation    of    action    plan    for separation             of             freshwater channels/storm   water   and   waste water carrying drains- 6 Months

Table 4.13: Road map for execution of proposed action Plan for restoration of Varuna & Assi river

Sr.

No.

Sewerage District

/region

Existing Sewage Treatment

Facility

Proposed Action/remedial measure

Project Activity

Work Plan

Time line

Implementation Agency

80 MLD STP

Decommissioning of existing STP and construction

Condition assessment & feasibility report (CAFR)

1 Month

UP Jal Nigam/ Other government organization

Approval of CAFR

1 month

NMCG

1.

District 1

Dinapur

of new STP of higher capacity for future projections with new standard

Submission of DPR

2 Months

UP Jal Nigam/ Other government organization

Administrative approval &

estimated sanctioned

2 months

NMCG

Tendering & award of project

2 months

NMCG

Basic Engineering Package (BEP) submission

3 months

UP Jal Nigam/ Other government

organization /EPC

Design & Engineering approval

2 months

IIT/MNIT/Deemed university

Construction &

Commissioning

2 years

UP Jal Nigam/ EPC

contractor/others

2.

District 2A

140 MLD STP

Dinapur

Upgradation of STP as per new NGT norms.

Submission of DPR

2 Months

UP Jal Nigam/ Other government organization

Approval & Tendering

3 months

NMCG

Design & Engineering approval

2 months

IIT/MNIT/Deemed university

Construction & Commissioning

1-2 years

UP Jal Nigam/ EPC

contractor/ Other government

Design of interceptor plan

Submission of existing drawing & review proposal

1 month

UP Irrigation department

Approval & Tendering

3 months

NMCG

Design assessment of interceptor plan

2 months

IIT/MNIT/Deemed university

Approval, Tendering and project award

3-4 month

NMCG

needs to be checked by expert

Construction &

commissioning

3-4 month

UP Irrigation

I&D work of Shahi Nala

Tapping and diversion of Sahi nala to 140 MLD STP

1-2 months

Project is under execution by UP Jal Nigam

I&D work of drains in cis Varuna region

I&D work of drains up to 140 MLD MPS Chaukaghat

1-2 months

Project is under execution by UP irrigation department

3.

District

2B

120 MLD STP

Goitaha

I&D work of drains in trans

Varuna region

I&D work of drains up to 140 MLD MPS Chaukaghat

as an interim measure

1-2 months

Project is under execution by UP irrigation department

4.

District 2C

Development of new comprehensive sewage

Condition assessment & feasibility report (CAFR)

1 Month

UP Jal Nigam/ Other government organization

Approval of CAFR

1 month

NMCG

Submission of DPR

2 Months

UP Jal Nigam/ Other government organization

management plan for trans Varuna

Administrative approval &

estimated sanctioned

2 months

NMCG

Tendering & award of project

2 months

NMCG

BEP submission

3 months

UP Jal Nigam/ Other

government organization /EPC

Design & Engineering

approval

2 months

IIT/MNIT/Deemed

university

Construction & Commissioning

1-2 years

UP Jal Nigam/ EPC contractor/others

50 MLD STP

Assessment of excess discharge of

Assi River

Detailed assessment of excess discharge of Assi River in dry weather &

3-4 months

UP Jal Nigam

5.

District 3

Ramana,

8 MLD STP

Bhagwanpur

Design, construction and commissioning of new tapping arrangement

MPS, rising main & STP of requisite capacity as per new norms & flow data.

Condition assessment & feasibility report (CAFR)

1 Month

UP Jal Nigam/ Other government organization

Approval of CAFR

1 month

NMCG

Submission of DPR

2 Months

UP Jal Nigam/ Other government organization

Administrative approval & estimated sanctioned

2 months

NMCG

Tendering & award of project

2 months

NMCG

BEP submission

3 months

UP Jal Nigam/ Other government organization

/EPC contractor

Design & Engineering approval

2 months

IIT/MNIT/Deemed university

Construction &

Commissioning

1-2 years

UP Jal Nigam/ EPC

contractor/others

Restoration of Origin & stretches through constructed wetlands

Submission of design details & drawing of CWS

1 month

CEMDE

Submission of DPR for desilting, civil work etc.

2 months

Irrigation and water

resources department/

Approval, Tendering and project award

3-4 month

NMCG

Desilting and civil construction

3-4 months

Irrigation and water

resources department/

Vegetation development &

commissioning

1-2 years

CEMDE

Decommission of 8 MLD STP

Bhagwanpur And Design, Construction and

Condition assessment & feasibility report (CAFR)

1 Month

UP Jal Nigam/ Other government organization

Approval of CAFR

1 month

NMCG

Submission of DPR

2 Months

UP Jal Nigam/ Other

government organization

commission of new STP as per new norms and flow data

Administrative approval & estimated sanctioned

2 months

NMCG

Tendering & award of project

2 months

NMCG

BEP submission

3 months

UP Jal Nigam/ Other government organization

/EPC contractor

Design & Engineering approval

2 months

IIT/MNIT/Deemed university

Construction &

Commissioning

1-2 years

UP Jal Nigam/ EPC

contractor/others

Not

In-situ development of Constructed Wetland System in Durga Drain as interim measure

Submission of design details & drawing of CWS

1 month

CEMDE

Submission of DPR for desilting, civil work etc.

2 months

Irrigation and water resources department/ Other government organization

Approval, Tendering and project award

3-4 month

NMCG

Desilting and civil construction

3-4 months

Irrigation and water

resources department/ Other government

Vegetation development & commissioning

1-2 years

CEMDE

Design & construction of new STP of

Condition assessment &

feasibility report (CAFR)

1 Month

UP Jal Nigam/ Other

government organization

Approval of CAFR

1 month

NMCG

6.

District 4

available

requisite capacity as per new norms & flow data

Submission of DPR

2 Months

UP Jal Nigam/ Other government organization

Administrative approval &

estimated sanctioned

2 months

NMCG

Tendering & award of project

2 months

NMCG

BEP submission

3 months

UP Jal Nigam/ Other government organization

/EPC contractor

Design & Engineering

approval

2 months

IIT/MNIT/Deemed

university

Construction &

Commissioning

1-2 years

UP Jal Nigam/ EPC

contractor/others

7.

Varuna origin

Not available

Restoration of catchment origin of R. Varuna

Submission of design details

& drawing

1 month

CEMDE

Submission of DPR for desilting, channeling etc.

2 months

Irrigation and water

resources department/

Approval, Tendering and project award

3-4 month

NMCG

Desilting, channeling and other construction work

10-12 months

Irrigation and water

resources department/

Biotic community

1-2 years

CEMDE

Not

Desilting of R Varuna & In-situ development of Constructed Wetland System in Dhoraira, Naya

Submission of design details

& drawing of CWS

1 month

CEMDE

Submission of DPR for

desilting, civil work etc.

2 months

Irrigation and water

resources department

Approval, Tendering and

project award

3-4 month

NMCG

Desilting and civil

construction

3-4 months

Irrigation and water

resources department

8.

Along R. Varuna

available

Bazar, Bubuspur and Chauri drains

Vegetation development & commissioning

1-2 years

CEMDE

9.

Varuna confluence

Not available

Development of flood plain Biodiversity Park

Demarcation of flood plain of

R. Vruna at confluence

3-4 months

Irrigation and water

resources department

Submission of DPR for planning, design & development of Biodiversity

park

3-4 months

CEMDE

Approval, Tendering and

project award

3-4 month

NMCG

Development of Biodiversity park

4-5 years

CEMDE

Performance assessment of STPs and requirement for upgradation /augmentation

The estimated sewage generation of Varanasi (including Ramnagar) is approximately 330 MLD (201718) (as per data received from UPPCB). Total 7 STPs (5 commissioned and 2 under trial) with total capacity of 421.8 MLD (361 MLD for commissioned STPs and 60 MLD for under trial STPs) have been installed for the treatment of the generated sewage. Utilized capacity of the commissioned and operational STPs is approximately 210 MLD.

Characteristics of raw sewage received at inlet of STPs located in Varanasi have BOD ranging from 10.5 mg/l to 52.4 mg/l, COD ranging from 45.7 mg/l to 193 mg/l indicating weak sewage as compared to typical municipal wastewater (BOD: 200-250 mg/l, COD: 350-500 mg/l); is received at inlet of the STPs. The weak sewage strength could be due to dilution of the sewage from septic tanks and addition of grey water from households etc.

As per inspections conducted in last 2 years, the treated sewage from STPs is found non- complying with respect to the discharge norms. As per inspection dated 23.06.2021, reduction in BOD was found in range 38% to and 85%. Similarly, reduction in the COD was found in range 39% to 81%. STPs meet the prescribed norm for Total Nitrogen (10 mg/l) only when raw sewage with low Total Nitrogen (around 10 mg/l) is received. This necessitates upgradation and augmentation of these STPs. The measure suggested for the upgradation and augmentation of STPs are mentioned in the table below.

Discharge norm for Fecal coliform (230MPN/100ml) is not achieved in all STPs. Hence to achieve the norms there is requirement of upgradation/optimization of the existing disinfection system or installation of new disinfection system (if no disinfection system is present). The inflow at STP at Bhagwanpur is ranging from 8-14 MLD which is above the designed capacity (9.8 MLD). This STP needs capacity enhancement after detailed study for capacity requirement. STPs at Dinapur and Goithaha are underutilized. The reason for less inflow into STPs should be studied and areas without sewerage network should be provided with sewerage network and connected to respective STP.

Online continuous Effluent System (OCEMS) is installed at 12 MLD STP, BLW only. OCEMS should be installed at remaining 6 (4 operational and 2 under trial) STPs and connected to CPCB/ SPCB server at the earliest for on-line monitoring of the STPs.

Table 4.14: Performance assessment of STPs of Varanasi and requirement for their upgradation and augmentation.

Sr. No

STPs

Technol ogy & Process used

Designated Capacity (MLD)

Maximum Utilised Capacity (inspection date)

Inlet characteristics (mg/l)

Discharge to river

Operational/ Non- operational/ Non- functional

Compliance with respect to discharge standards (2021)

1

Dinapur (Old) STP

TF

followed by ASP

80

70

(23.06.2021)

BOD - 46.4,

COD - 160,

TSS - 169

TN - 7.02

(23.06.2021)

Ganga through open channel

Operational

Mostly found non-complying for FC

2

Dinapur (New) STP

ASP

140

125

(23.02.2021)

BOD-52.4 COD-161 TSS- 138

Varuna river through pipeline

Operational

Mostly found non-complying for TN and FC

TN-16.5 (23.06.2021)

3

Bhagwanpur BHU STP

ASP

9.8

14

(23.06.2021)

BOD-24.9 COD-92.2 TSS- 1242

TN- 8.83

(23.06.2021)

River Ganga through Nakkhi Nala

Operational

Mostly found non-complying for TN and FC

4

Goithaha STP

SBR

120

55

(23.06.2021)

BOD-56.3, COD-193 TSS- 491

River Ganga via Sharda Canal

Operational

Mostly found non-complying for FC

TN- 6.49

(23.06.2021)

5

BLW

(formerly DLW) STP

ASP

12

5

(23.02.2021)

BOD-10.5,

COD-45.7, TSS- 19.1

TN- 6.13

(23.06.2021)

Reused (may reach Ganga through Assi river)

Operational

Mostly found Non-Complying for FC

Note: Compliance status as per Hon'ble NGT order dated 30.04.2019. (pH: 5.5- 9.0; BOD: 10 mg/l; TSS: 20 mg/L; COD: 50 mg/L; Total Nitrogen (TN): 10 mg/L; Total Phosphorus (for discharge into ponds and lakes): 01 mg/L; Faecal Coliform: Desirable limit 100 MPN/100 ml, Permissible limit 230 MPN/100ml)

Sludge Management Plan

Treatment and disposal of sewage sludge are major factors in the design and operation of all wastewater treatment plants. Two basic goals of treating sludge before final disposal are to reduce its volume and to stabilize the organic materials. Stabilized sludge does not have an offensive odour and can be handled without causing a nuisance or health hazard. Sludge management is an issue of great concern due to its potential threat to human health and the environment with necessitated explicit regulations to organize their production and use. Currently adopted sludge management plan practices as provided by UP Jal Nigam for management of generated sludge is tabled below;

Table 4.15: Sludge management plan for generated STPs sludge

Sr No.

Name    of STP

Capacity (MLD)

Approximate Generation of    Sludge (Tonnes/Yr.)

Disposal of sludge

Remarks

1

Dinapur

80

8250

Being     used    as ingredient           of Fertilizer  by  local farmers/manufact

ures

Since, removal of       Nitrogen and Phosphorous is  not  part  of the         design process,  hence the sludge has nutritional value   and   is being  used  as an ingredient of fertilizer.

2

Dinapur

140

6500

3

Bhagwan pur

9.8

275

Being      used      in Horticulture.

4

Goithaha

120

4350

Being   used   in land     fill     at various

locations.

Process design         of STPs contains provision    for removal of Nitrogen   and Phosphorous, hence generated sludge doesn't have nutrients.

5

Ramana

50

5200

Proposed    to    be used in land fill at STP site itself.

6

Ramnagar

10

740

Proposed    to    be used in land fill at STP site itself.

Industrial Pollution Control

Industrial Pollution Management

During recent survey, 118 water polluting industries located in Varanasi and Bhadohi having potential to discharge into river Ganga and its tributary Varuna were inventoried which comprised Textile/Yarn (54 units), Sari Printing (33 units), Metal surface treatment (23 units), slaughter houses & meat processing (03 units), food & beverage (03 units) and Heavy engineering & Loco (02). Out of 118, 87 units are from textile/yarn and Sari printing sector.

Action Plan for prevention of pollution from Textile Cluster

Central Pollution Control Board (CPCB) has formulated the 'Charter for Water Recycling and Pollution Prevention in Textile industries" in consultation with experts from the departments of Chemical Engineering & Technology, IIT (BHU), Textile Engineering Department, IIT Delhi, Polymer and Fiber Technology, IIT Delhi, Fibre and Textile Processing, ICT, Mumbai, UP Textile Technology Institute, Kanpur and Textile industries (Annexure-V).

Charter is based on participatory approach and one of the important objectives of charter is to setup a bench mark for water consumption & optimize the use of water & chemicals in processing. Charter is formulated, with a view to envisage upgradation of the status of textile industries in sustainable manner in terms of process technology upgradation, adoption of best practices, improved environmental performance, substantial reduction in the fresh water consumption and waste water generation, improvement in effluent treatment including tertiary treatment and optimize water recycling. Compliance with the prescribed standards is mandatory. There will be no compromise with regard to the industry not meeting the prescribed standards.

Charter prepared for textile industries was launched in the workshop with the textile units at Kanpur on 05.04.2019. For implementation of Textile Charter to all River Ganga Main Stem GPIs, UPPCB issued direction under section 33A of Water (Prevention and control of Pollution), 1974 on 08.05.2019.

Charter was discussed with textile mills and experts at a workshop organized by Carpet Export Promotion Council at Bhadohi on 6th August, 2018. A workshop was also organized by UPPCB on implementation of "Charter for water recycling and pollution prevention in Textile industry" was held on 15th Oct, 2019 at Bhadohi.

As per data available with CPCB, during 2020, there were 31 textile sector GPIs in Bhadohi cluster and out of 31, 22 Textile units have prepared their individual action plan which were reviewed and the suggestions has been communicated to individual unit in the month of March-April, 2020 for implementation of recommendations as per charter.

However, during recent survey 54 yarn/textile and 33 sari printing units have been inventoried in Bhadohi, Jaunpur and Varanasi region in catchment of river Ganga and Varuna. Therefore, it is suggested that charter should be implemented in textile industrial cluster located in catchment of river Ganga and its tributaries in Uttar Pradesh in effective manner which will results in reduction in the fresh water consumption and waste water generation, optimize water recycling and overall improved environmental performance of industrial unit in sustainable manner. A monitoring committee may also be constituted to monitor the implementation status of charter in textile sector in a prescribed time frame.

Solid waste management

Proper Solid waste treatment system based on Indore or Goa model need to be prepared along with Waste to Energy system.

The un-segregated solid waste dumped in open plots or ponds/low lying areas within 500 meter of river Varuna in Varanasi contribute air and ground water pollution. The estimated quantity of legacy waste in this dumping site is approximately 30000 MT.

Management of legacy waste having adequate capacities for collecting, transporting and disposing of the municipal solid waste produced on a day-to-day basis as well as legacy waste trapped in the dumpsites is proposed to be done.

Illegal disposal of Construction and demolition waste in floodplain zone of river Varuna and Assi shall be prohibited.

Solid waste management plan of Varanasi City

Varanasi city has an estimated population of 15, 31,458 in 2020 based on projections for population taking 2011 population as base. Owing to its rich tourism potential, the estimated daily flow of tourists and pilgrims to the city is 25,000. The total area within Varanasi Nagar Nigam (VNN) is 82.1 km square for 90 wards and 86 more Villages have been merged with VNN area of 195 Sq km. The average waste generation of Varanasi is 0.400 kg per capita per day. The city at present generates 600 MT (Approx.) of waste per day at the rate of 0.400 Kg per capita per day and decadal population growth of 2.67 per Year (as per trend of rate of population growth in last 10 year: 2001-2011)

Table 4.16: Population Projection and waste generation for Varanasi City

Year

House Hold

Population

Waste generation MT/Day (approx)   @ 400  gm per  capita per day

2011

191278

11,98,491

479.39

2021 (for 90 Wards)

248300

15,31,458

612.58

2021 (For 86 Newly merged villages-20 wards)

151759

4,76,779

190.71

2035 (for 110 Wards)

512012

29,64,678

1185.87

2050 (for 110 wards)

655375

40,93,136

1637.25

The Government of India published the Solid Waste Management Rules, 2016, the Rules are now applicable beyond Municipal areas and extend to urban agglomerations, census towns, notified industrial townships, etc.

Administrative setup for MSW Management in Varanasi

The area falling under Varanasi Municipal Corporation is currently divided into 5 zones and 14 Subzone and 90 wards for administrative purposes and 86 newly merged villages. The details are annexed as Annexure VII.

Table 4.17: Manpower Engaged in Varanasi Nagar Nigam (VNN) for MSW Management

Designation

No

Municipal Commissioner

1

Additional Municipal Commissioner

1

Municipal Health officer

1

Executive Engineer's. (Transport & Processing-SWM)

2

Zonal Officers

5

Zonal Health officers

1

Sanitary & Food Inspector

14

Account Clerk

01

Account Officer

02

Safai Supervisors

93 (VNN-38 and Varanasi Waste Solution-40)

Safai Mitra's and drivers

5784 (VNN Safai Mitra's = 4171, VWSPL Safai Mitra-850, VNN drivers = 331, VWSPL Drivers195, Rag Pickers = 237)

·        Currently there are no 100% door to door collections in 90 wards of Varanasi. Most of the households, shops, and establishments throw their waste just outside their premises, on streets, in drains, in open spaces, in water bodies, and in other inappropriate places.

·        These litters swept away by street sweeping and lifted by means of handcart or rickshaw trolley by Sweepers and waste collectors of VNN, this led to unsanitary condition across the city.

·        Varanasi Nagar Nigam outsourced M/s Varanasi Waste solution Pvt. Ltd. For door to door collection in 90 wards, mechanized road Sweeping approx.. 22.1 km. daily basis (Sant. Athulananda to BHU) and toilet cleaning work of Varanasi.

·        Apart from door to door collection three Ngo's named Anthill Services Pvt. Ltd; career consulting pvt. Ltd, Jan Vikas Kalyan Samiti; Engage for IEC activities for sanitation awareness in their respective wards.

·        The length of roads, streets, lanes, bye-lens in the city is approximately 1200 km in the total and approx. length of drains 2400 km area within Varanasi Nagar Nigam of 82.1 km square. Street sweeping starts between 8:00 AM and continues up to 2:00 PM.

The detailed action plan for MSW management in Varanasi city is enclosed as Annexure-VII

Encroachment

Removal of encroachment from lower floodplain zone of river Varuna and Assi. Demarcation and notification of floodplain zone by introducing pillars to further prevent encroachment in River Varuna and Assi.

Monitoring Committee

a. Supervisory Committee - It may supervise the implementation of proposed action plan for restoration and rejuvenation of River Varuna and Assi. The committee may consist of representative from District Magistrate, Varanasi Vikash Pradhikaran, Irrigation Department, Forest Department, Municipal Corporation, UP Jal Nigam, Urban Development Department, NMCG, UPPCB and CPCB under the chairmanship of Commissioner of Varanasi division, meeting to be held on quarterly basis.

b. Execution Committee - The committee may responsible for execution of proposed action plan for restoration and rejuvenation of River Varuna and Assi. The committee may consist Varanasi Vikash Pradhikaran, Irrigation Department, Forest Department, Municipal Corporation, UP Jal Nigam, Urban Development Department, SMCG and SPCB under the chairmanship of District Magistrate of concerned district, meeting to be held on monthly basis."

5.

The report shows that there are serious issues adversely affecting rivers Varuna and Assi calling for remedial action in the form of desilting, remediation of waste water, development of constructed wetland systems and bio-diversity parks, apart from management of sewage, industrial pollution and solid waste which requires concerted and continuing steps and monitoring.

6.

Since the issues and remedial steps have been identified by the joint Committee and exhaustive recommendations for remedial action made, there is need for execution of the action plan at the ground level in the light of above report. This requires coordination among the concerned departments including the Local Bodies, District Administration and State Government.

7.

Accordingly, the Supervisory and Execution Committees suggested in the report may take further action. In terms of suggestions of the Committee, problem of chocking at the origin point of said rivers may be remedied by taking restoration measures. The execution Committee may meet atleast once in a month under the Chairmanship of District Magistrate, Varanasi and the Supervisory Committee may meet on quarterly basis under the Chairmanship of Commissioner, Varanasi Division, as suggested. The District Magistrate as well as Commissioner, Varanasi Division may have full time environmental coordinators attached to them directly for this purpose either out of the existing incumbents or by specially engaging a suitable person for the task. It will be appropriate that minutes of the meeting of the District Magistrate as well as Commissioner, Varanasi are placed on their respective websites, which may enable public information and participation. Having regard to the significance of the issue and need for prompt action for keeping the important rivers pollution free, the timelines need to be shortened which aspect may be considered by the Execution and the Supervisory Committees. We request the Oversight Committee constituted by this Tribunal headed by Justice S.V.S. Rathore, former Judge of the Allahabad High Court to oversee the steps taken in the matter, if necessary, by periodically interacting with the Execution and Supervisory Committees.

8.

We further direct the NMCG and CPCB to monitor progress of implementation of action plan in accordance with the Namami Gange project.

9.

The action plan may be placed on the website of CPCB and also circulated by CPCB to the River Rejuvenation Committees of all the States/UTs through respective State PCBs/PCCs, for appropriate consideration of their respective action plans to the extent found necessary.

10.

The issue of funding of the projects proposed may be worked by the NMCG and the Chief Secretary, UP and wherever Namami Gange funds are found inadequate, it will be the responsibility of the State of UP to provide the same.

The application is disposed of.

A copy of this order be forwarded to CPCB, NMCG, Chief Secretary, UP, Additional Chief Secretary, Irrigation Department, UP, State PCB and District Magistrate and Commissioner, Varanasi Division by e-mail for compliance.

A copy of this order be also provided to all other concerned departments by the Additional Chief Secretary, Irrigation Department, UP.

A copy of this order be also forwarded to Justice S.V.S. Rathore, former Judge of the Allahabad High Court by e-mail.