Tribunals and Commissions09 Dec 2021Disposed Of
M. Haridasan Vs State of Kerala & Ors
National Green Tribunal · (2021) 12 NGT CK 0011
Environment (Protection) Act, 1986 — Section 23
COURT ARCHIVE
National Green Tribunal judgments, 2021
149 judgments · page 2 of 8
Tribunals and Commissions09 Dec 2021Disposed Of
Satendra Singh Malik Vs District Magistrate, Moradabad, U.P. & Ors
National Green Tribunal · (2021) 12 NGT CK 0010
Tribunals and Commissions09 Dec 2021Disposed Of
Shailesh Singh Vs State of U.P. & Ors
National Green Tribunal · (2021) 12 NGT CK 0009
Tribunals and Commissions08 Dec 2021Disposed Of
Vikas Vs State of Haryana & Ors
National Green Tribunal · (2021) 12 NGT CK 0014
Tribunals and Commissions08 Dec 2021Disposed Of
Sardar Patel Jan Chetna Education Society Vs State of Haryana & Ors
National Green Tribunal · (2021) 12 NGT CK 0013
National Green Tribunal Act, 2010 — Section 20<
Tribunals and Commissions08 Dec 2021Disposed Of
Anti-Corruption & Crime-Control Force Vs Union of India & Ors
National Green Tribunal · (2021) 12 NGT CK 0012
Tribunals and Commissions07 Dec 2021Disposed Of
Umeed NGO Vs State of Punjab & Ors
National Green Tribunal · (2021) 12 NGT CK 0021
Tribunals and Commissions07 Dec 2021Disposed Of
Ravinder Singh & Ors Vs State of Punjab & Ors
National Green Tribunal · (2021) 12 NGT CK 0020
Tribunals and Commissions07 Dec 2021Dismissed
M/s. Kisan Sahkari Chini Mills Limited Vs U.P. Pollution Control Board & Ors
National Green Tribunal · (2021) 12 NGT CK 0019
Tribunals and Commissions07 Dec 2021Disposed Of
Abdul Majeed Najar & Ors Vs Umar Soil and Constructional Works & Ors
National Green Tribunal · (2021) 12 NGT CK 0018
Tribunals and Commissions07 Dec 2021Dismissed
Rajender Singh & Anr Vs State of NCT of Delhi & Ors
National Green Tribunal · (2021) 12 NGT CK 0017
Tribunals and Commissions07 Dec 2021Disposed Of
Bhaskar Rao Vemuri Vs State of Andhra Pradesh
National Green Tribunal · (2021) 12 NGT CK 0016
Tribunals and Commissions07 Dec 2021Disposed Of
News item published in "The Hindu" Authored by Ashok Kumar Titled "Overflowing sewage on National Highway-19 sparks safety concerns Vs
National Green Tribunal · (2021) 12 NGT CK 0015
Tribunals and Commissions03 Dec 2021Disposed Of
Pramod Kumar Sharma Vs Uttarakhand Environment Protection & Pollution Control Board & Ors
National Green Tribunal · (2021) 12 NGT CK 0008
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions01 Dec 2021Disposed Of
Maninder Singh Vs Government of NCT Delhi & Ors
National Green Tribunal · (2021) 12 NGT CK 0004
Tribunals and Commissions01 Dec 2021Disposed Of
Manoj Mishra Vs Union of India & Ors
National Green Tribunal · (2021) 12 NGT CK 0003
Tribunals and Commissions01 Dec 2021Dismissed
Bhagwan Singh Vs State of Uttarakhand & Ors
National Green Tribunal · (2021) 12 NGT CK 0002
Bio Medical Waste Management Rules 2016 — Rule 17
Tribunals and Commissions01 Dec 2021Disposed Of
Sunil Kumar Vs Delhi Pollution Control Committee & Ors
National Green Tribunal · (2021) 12 NGT CK 0001
Tribunals and Commissions30 Nov 2021Disposed Of
Shreya Paropkari & Anr Vs Delhi Agricultural Marketing Board & Ors
National Green Tribunal · (2021) 11 NGT CK 0036
National Green Tribunal Act, 2010 — Section 15Environment Protection Act, 1986 — Section 3, 5Prevention and Control of Infectious and contagious Diseases Animals Act, 2009 — Section 3, 4, 5, 6Prevention of Cruelty to Animals Act, 1960 — Section 3, 11
Tribunals and Commissions26 Nov 2021Dismissed
News item published in The Times of India dated 28.02.2021 titled �Delhi : Man charred to death as illegal factory catches fire� Vs
National Green Tribunal · (2021) 11 NGT CK 0035
Employee's Compensation Act, 1923 — Section 10A(1)