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National Green Tribunal judgments, 2015

182 judgments · page 3 of 10

Tribunals and Commissions01 Sept 2015Disposed Off

S.P. Muthuraman Vs Union Of India & Ors

National Green Tribunal · (2015) 09 NGT CK 0001

National Green Tribunal Act, 2010 — Section 15, 17, 19, 19(1), 19(2), 19(4)(F), 20Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 32, 226
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Tribunals and Commissions31 Aug 2015Dismissed

K. Savad Vs Ministry Of Environment And Ors

National Green Tribunal · (2015) 08 NGT CK 0016

Environment (Protection) Act, 1986 — Section 3, 3(1), 3(2)(v), 5National Green Tribunal Act, 2010 — Section 16Environment (Protection) Rule, 1986 — Rule 5(3)
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Tribunals and Commissions25 Aug 2015Disposed Off

Krishan Lal Gera Vs State Of Haryana And Ors

National Green Tribunal · (2015) 08 NGT CK 0013

Environment (Protection) Act, 1986 — Section 19Haryana Urban Development Authority Act, 1977 — Section 2(1)National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18
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Tribunals and Commissions31 Jul 2015Disposed Off

M/s Madhup Agency Vs State Of Rajasthan And Orsc

National Green Tribunal · (2015) 07 NGT CK 0017

Environment (Protection) Act, 1986 — Section 5, 10Code Of Criminal Procedure, 1973 — Section 94Plastic Waste (Management And Handling) Rules, 2011 — Rule 3(b)
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