Tribunals and Commissions29 May 2015Disposed Off
Mrs. Marie Christine Rebillet, Perdriau And Ors Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2015) 05 NGT CK 0023
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
National Green Tribunal judgments, 2015
182 judgments · page 5 of 10
Tribunals and Commissions29 May 2015Disposed Off
Kashinath Jairam Shetye And Ors Vs Shri Srinet Kotwlae And Ors
National Green Tribunal · (2015) 05 NGT CK 0022
National Green Tribunal Act, 2010 — Section 14(1), 14(3), 16, 19Environment (Protection) Act, 1986 — Section 5National Green Tribunal(Practices And Procedure) Rules, 2011 — Rule 13(7), 17
Tribunals and Commissions29 May 2015Disposed Off
Mrs. Marie Christine Perdriau And Ors Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2015) 05 NGT CK 0021
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions28 May 2015Disposed Off
C.V. John @ John Pervanthanam Vs State Of Kerala Rep. by its Secretary to Government And Ors
National Green Tribunal · (2015) 05 NGT CK 0027
Non-Forest Areas (Management) Act, 2007 — Section 6
Tribunals and Commissions28 May 2015Dismissed
Rajeev Suri Vs Ministry Of Urban Development And Ors
National Green Tribunal · (2015) 05 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 18, 19, 20Environment (Protection) Act, 1986 — Section 2aMines Act, 1952 — Section 2(h), 2(j)
Tribunals and Commissions27 May 2015Disposed Off
C. Mahalingam, 60/13 Vs Member Secretary And Ors
National Green Tribunal · (2015) 05 NGT CK 0024
Tribunals and Commissions26 May 2015Dismissed
North East Affected Area Development Society And Ors Vs Union Of India And Ors
National Green Tribunal · (2015) 05 NGT CK 0025
National Green Tribunal (Practice &Procedure) Rules, 2011 — Rule 23, 23(2), 28(2)
Tribunals and Commissions26 May 2015Disposed Off
Nab Lions Home For Aging Blind Vs Kumar Resorts And Ors
National Green Tribunal · (2015) 05 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14(1), 15, 17, 18, 20
Tribunals and Commissions26 May 2015Disposed Off
Nizamuddin Qureshi Vs State Of Rajasthan And Ors
National Green Tribunal · (2015) 05 NGT CK 0018
Tribunals and Commissions26 May 2015Disposed Off
Wireless Co-operative Housing Society Vs Chaitrali Builders/Sumashilp (P) Ltd And Ors
National Green Tribunal · (2015) 05 NGT CK 0017
National Green Tribunal Act, 2010 — Section 16, 18
Tribunals and Commissions20 May 2015Disposed Off
Mr. Tony Thomas Vs Principal Secretary And Ors
National Green Tribunal · (2015) 05 NGT CK 0016
Tribunals and Commissions19 May 2015Disposed Off
Aam Aadmi Lokmanch Vs State Of Maharashtra And Ors
National Green Tribunal · (2015) 05 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14(1), 18(1)Maharashtra Land Revenue Code, 1966 — Section 49
Tribunals and Commissions19 May 2015Disposed Off
Mr. Ashok Gabaji Kajale And Ors Vs M/s. Godhavari Bio-Refineries Ltd., And Ors
National Green Tribunal · (2015) 05 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15, 17, 18Environment (Protection) Act, 1986 — Section 5Water (Prevention And Control Of Pollution) Act, 1974 — Section 17, 20, 21, 24, 30, 32, 33(A)
Tribunals and Commissions18 May 2015Disposed Off
Department Of Environment Vs K.Savad And Ors
National Green Tribunal · (2015) 05 NGT CK 0013
Tribunals and Commissions18 May 2015Dismissed
Shree Mahuva Bandhara Khetiwadi Vs Ministry Of Environment & Forests And Ors
National Green Tribunal · (2015) 05 NGT CK 0008
Code Of Civil Procedure, 1908 — Order 47 Rule 1National Green Tribunal (Practices And Procedure) Rules, 2011 — Rule 22(3)
Tribunals and Commissions15 May 2015Disposed Off
Dr. Chandrabhan Rajpurohit Vs State Of Rajasthan And Ors
National Green Tribunal · (2015) 05 NGT CK 0012
Code Of Criminal Procedure, 1973 — Section 133National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions15 May 2015Disposed Off
Sri. C. Murugan, Proprietor And Ors Vs Member Secretary And Ors
National Green Tribunal · (2015) 05 NGT CK 0006
Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 33(A)Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31(A)
Tribunals and Commissions15 May 2015Disposed Off
Mr. Paramjeet Singh Kalsi Vs Ministry Of Environment And Forest And Ors
National Green Tribunal · (2015) 05 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15, 17, 20Environment (Protection) Act, 1986 — Section 3, 5, 15
Tribunals and Commissions14 May 2015Disposed Off
Mrs. Rosa Maria Fernandes And Ors Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2015) 05 NGT CK 0011
Tribunals and Commissions13 May 2015Disposed Off
Dr. Abraham Paul And Ors Vs State Of Kerala And Ors
National Green Tribunal · (2015) 05 NGT CK 0015
Noise Pollution (Regulation & Control) Rules, 2000 — Rule 3