Tribunals and Commissions08 Apr 2015Disposed Off
M/s. Sivakumar Blue Metal And Ors Vs Appellate Authority And Ors
National Green Tribunal · (2015) 04 NGT CK 0004
COURT ARCHIVE
National Green Tribunal judgments, 2015
182 judgments · page 7 of 10
Tribunals and Commissions08 Apr 2015Disposed Off
Shri Satish Kamalakant Navelkar And Ors Vs State Of Goa And Ors
National Green Tribunal · (2015) 04 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)
Tribunals and Commissions08 Apr 2015Disposed Off
Shri. Arvind V. Aswal And Ors Vs Arihant RealtOrs And Ors
National Green Tribunal · (2015) 04 NGT CK 0002
Maharashtra Slum Area (Improvement, clearance And Rehabilitation) Act, 1971 — Section 4(1)Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions08 Apr 2015Disposed Off
Cavelossim Villagers Forum Vs Village Panchayat Of Cavelossim And Ors
National Green Tribunal · (2015) 04 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14(1), 14(3)
Tribunals and Commissions31 Mar 2015Disposed Off
Mathur Grama Kudiyiruppor Podu Vs District Collector
National Green Tribunal · (2015) 03 NGT CK 0013
Tribunals and Commissions27 Mar 2015Disposed Off
Mr. Sarang Yadvadkar And Ors Vs State Of Maharashtra
National Green Tribunal · (2015) 03 NGT CK 0011
National Green Tribunal Act, 2010 — Section 20
Tribunals and Commissions27 Mar 2015Dismissed
Goa Foundation Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2015) 03 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14(1), 14(3), 15, 16, 16(1), 16(1)(a)(j), 18
Tribunals and Commissions27 Mar 2015Partly Allowed
Mrs. Harubai Jagnnath Sable And Ors Vs Shradha Stone Crusher And Ors
National Green Tribunal · (2015) 03 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14(1), 20Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions26 Mar 2015Allowed
P.S. Vajiravel Vs Chairman
National Green Tribunal · (2015) 03 NGT CK 0010
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions25 Mar 2015Dismissed
V. Sundar Vs Union Of India
National Green Tribunal · (2015) 03 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14(2), 15(3), 16, 18National Green Tribunal (Practices And Procedure) Rules, 2011 — Rule 14Environmental Clearance Regulations, 2006 O— Regulation 10
Tribunals and Commissions20 Mar 2015Disposed Off
Variya Gandabhai Vs Union Of India
National Green Tribunal · (2015) 03 NGT CK 0006
National Green Tribunal Act, 2010 — Section 16, 16(1)Environment Impact Assessment (EIA) Notification, 2006 — Regulation 10
Tribunals and Commissions18 Mar 2015Partly Allowed
Shri. Vishwas More Vs Krishi Utpanna Bazar Samitee And Ors
National Green Tribunal · (2015) 03 NGT CK 0004
Maharashtra Agricultural Produce Marking (Development And Regulation) Act, 1963 — Section 32(E)National Green Tribunal Act, 2010 — Section 20Code Of Civil Procedure, 1908 — Order 2, Rule 2
Tribunals and Commissions17 Mar 2015Disposed Off
Shri A. Gothandaraman Vs Commissioner And Ors
National Green Tribunal · (2015) 03 NGT CK 0008
Water (Prevention And Control Of Pollution) Act, 1974 — Section 25Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions12 Mar 2015Allowed
Mr. Jagannath Pandurang Sinnari Vs State Level Expert Appraisal And Ors
National Green Tribunal · (2015) 03 NGT CK 0005
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions09 Mar 2015Disposed Off
Dharam Raj Vs State Of Maharashtra And Ors
National Green Tribunal · (2015) 03 NGT CK 0003
Tribunals and Commissions05 Mar 2015Disposed Off
M/s Deepak Construction Co. Vs Haryana State Pollution Control Board And Ors
National Green Tribunal · (2015) 03 NGT CK 0001
National Green Tribunal Act, 2010 — Section 18(1)Air (Prevention And Control Of Pollution) Act, 1981 — Section 31, 31A
Tribunals and Commissions03 Mar 2015Disposed Off
Shri C. Palani Vs District Collector And Ors
National Green Tribunal · (2015) 03 NGT CK 0002
Tribunals and Commissions27 Feb 2015Disposed Off
Smt. Parwati Ben Bhanabhai Patel And Ors Vs Union Of India And Ors
National Green Tribunal · (2015) 02 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions26 Feb 2015Dismissed
Mrs. Libertina Fernandes Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2015) 02 NGT CK 0011
National Green Tribunal Act, 2010 — Section 19, 19(4)(f)Goa Panchayat Raj Act, 1994 — Section 66, 67Code Of Civil Procedure, 1908 — Section 11
Tribunals and Commissions24 Feb 2015Disposed Off
Babu Lal Jajoo Vs Chief Secretary And Ors
National Green Tribunal · (2015) 02 NGT CK 0014
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18