Tribunals and Commissions15 Jan 2015Disposed Off
Ajay Dubey Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2015) 01 NGT CK 0014
Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 25, 26
COURT ARCHIVE
National Green Tribunal judgments, 2015
182 judgments · page 9 of 10
Tribunals and Commissions15 Jan 2015Disposed Off
Nagrik Upbhogta Margdarshak Manch And Ors Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2015) 01 NGT CK 0013
Environment (Protection) Act, 1986 — Section 5E-waste (Management & Handling) Rules, 2011 — Rule 3, 3(c), 4(2), 4(5), 6, 7, 9, 10, 14, 15
Tribunals and Commissions14 Jan 2015Allowed
Nirma Ltd Vs Ministry Of Environment &Forests And Ors
National Green Tribunal · (2015) 01 NGT CK 0023
Environment (Protection) Act, 1986 — Section 5, 5(2)(v)Environment Clearance Regulation, 2006 — Section 1, 3(2)(v), 3(3)(2)(v)(1), 25Code Of Civil Procedure, 1908 — Order 28 Rule 18Environment (Protection) Rules, 1986 — Rule 5(3)(b)
Tribunals and Commissions14 Jan 2015Allowed
Nirma Ltd Vs Ministry Of Environment & Forests And Ors
National Green Tribunal · (2015) 01 NGT CK 0012
Environment (Protection) Act, 1986 — Section 3(1)(v)(2)(3), 5Environment Clearance Regulation, 2006 — Section 3(2)(v)Code Of Civil Procedure, 1908 — Order 28 Rule 18
Tribunals and Commissions14 Jan 2015Disposed Off
Sarang Yadwakar And Ors Vs Commissioner And Ors
National Green Tribunal · (2015) 01 NGT CK 0011
National Green Tribunal Act, 2010 — Section 19, 20, 25, 26, 28, 30Maharashtra Regional And Town Planning Act, 1966 — Section 37(1)Code Of Civil Procedure 1908 — Order 21 Rule 32, Order 21 Rule 32(5)
Tribunals and Commissions14 Jan 2015Dismissed
Lokendra Kumar And Ors Vs State Of U.P. through Chief Secretary Government Of Uttar And Ors
National Green Tribunal · (2015) 01 NGT CK 0010
Minor And Mineral And Development Regulation Act, 1957 — Section 3, 3(e), 14, 15National Green Tribunal Act, 2010 — Section 26, 28Environment (Protection) Act, 1986 — Section 3(2)(V)
Tribunals and Commissions13 Jan 2015Dismissed
North East Affected Area Development Society (NEADS) And Ors Vs Union Of India And Ors
National Green Tribunal · (2015) 01 NGT CK 0032
Electricity Act, 2003 — Section 8National Green Tribunal Act, 2010 — Section 14Code Of Civil Procedure, 1908 — Section 90
Tribunals and Commissions13 Jan 2015Dismissed
Goa Paryavaran Savrakshan Sangharsh Samitee Vs M/s H.L. Nathurmal And Ors
National Green Tribunal · (2015) 01 NGT CK 0030
National Green Tribunal Act, 2010 — Section 15, 18Commissions Of Enquiry Act, 1952 — Section 3, 8(b), 8(c)Forest (Conservation) Act, 1980 — Section 2, 3(3)
Tribunals and Commissions13 Jan 2015Disposed Of
Manoj Misra And Ors Vs Union Of India And Ors
National Green Tribunal · (2015) 01 NGT CK 0029
Constitution Of India, 1950 — Article 21, 48A, 51A(g)Environment Protection Act, 1986 — Section, 3, 5, 6, 25National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 20
Tribunals and Commissions13 Jan 2015Disposed Of
Himmat Singh Shekhawat And Ors Vs State Of Rajasthan And Ors
National Green Tribunal · (2015) 01 NGT CK 0028
Code Of Civil Procedure, 1908 — Section 80Constitution Of India, 1950 — Article, 19, 19(2), 31, 141, 246(3), 304, 304(b)Environment Protection Act, 1986 — Section 3Land Acquisition Act, 1894 — Section 5(a), 5A , 15, 17
Tribunals and Commissions13 Jan 2015Disposed Off
M/s. Tril Info Park Limited Vs State Environment Impact
National Green Tribunal · (2015) 01 NGT CK 0020
Tribunals and Commissions13 Jan 2015Disposed Off
M/S. Techno Engineering & Rubber Vs Maharashtra Pollution Control Board And Ors
National Green Tribunal · (2015) 01 NGT CK 0016
Air (Prevention And Control Of Pollution) Act, 1981 — Section 27, 31AWater (Prevention And Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions13 Jan 2015Disposed Off
Rajiv Narayan & Anr. And Ors Vs Union Of India Ajnd Ors
National Green Tribunal · (2015) 01 NGT CK 0009
Tribunals and Commissions13 Jan 2015Disposed Off
Prem Chand Guleria And Ors Vs Union Of India And Ors
National Green Tribunal · (2015) 01 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)
Tribunals and Commissions13 Jan 2015Disposed Off
Mohali Industry And Commerce Association Vs State Of Punjab And Ors
National Green Tribunal · (2015) 01 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14, 15, 18, 20Land Acquisition Act, 1894 — Section 5A, 17(1), 17(4)
Tribunals and Commissions13 Jan 2015Disposed Off
Mrs. Libertina Fernandes Vs Goa Costal Zone Management And Ors
National Green Tribunal · (2015) 01 NGT CK 0006
Environment (Protection) Act, 1986 — Section 3, 5Goa, Daman And Diu Village Panchayats (Regulation Of Buildings) Rules, 1971 — Rule 3, 3(2)(b), 10, 32(b), 83
Tribunals and Commissions13 Jan 2015Disposed Off
M/s. Laxmi Suiting Vs Chairman And Ors
National Green Tribunal · (2015) 01 NGT CK 0005
Tribunals and Commissions13 Jan 2015Allowed
Dr. Irfan Ahmad And Ors Vs Mr. Nawang Rigzin Jora And Ors
National Green Tribunal · (2015) 01 NGT CK 0004
Environment (Protection) Act, 1986 — Section 3, 6, 25National Green Tribunal Act, 2010 — Section 20Municipal Solid Waste (Management, handling & Disposal) Rules, 2000 — Rule 6(2)
Tribunals and Commissions13 Jan 2015Dismissed
Goa Foundation And Ors Vs Coorg Wildlife Society And Ors
National Green Tribunal · (2015) 01 NGT CK 0003
Environment (Protection) Act, 1986 — Section 5Karnataka Tree Preservation Act, 1976 — Section 8Electricity Act, 2003 — Section 68
Tribunals and Commissions13 Jan 2015Dismissed
M/s Ahuja Plastics Ltd. Vs State Of Himachal Pradesh And Ors
National Green Tribunal · (2015) 01 NGT CK 0002
Forest (Conservation) Act, 1980 — Section 2Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21(4)National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18