COURT ARCHIVE

National Green Tribunal judgments, 2015

182 judgments · page 6 of 10

Tribunals and Commissions11 May 2015Disposed Off

Babulal Banjara S/o Shri Jairam Banjara And Ors Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2015) 05 NGT CK 0004

National Green Tribunal Act, 2010 — Section 14, 15, 17, 18, 20Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26Air (Prevention And Control Of Pollution) Act, 1981 — Section 21

Read judgment

Tribunals and Commissions07 May 2015Dismissed

Forward Foundation And Ors Vs . State Of Karnataka And Ors

National Green Tribunal · (2015) 05 NGT CK 0028

Karnataka Industrial Area Development Act, 1966 — Section 3(1)National Green Tribunal Act, 2010 — Section 2(c), 14, 14(1), 14(3), 15, 16, 17, 20Mines Act, 1952 — Section 66, 79

Read judgment

Tribunals and Commissions07 May 2015Disposed Off

Om Dutt Singh And Ors Vs State Of Uttar Pradesh And Ors

National Green Tribunal · (2015) 05 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14(1), 15, 16, 18(1), 20Forest (Conservation) Act, 1980 — Section 2Right to Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Re-settlement Act, 2013 — Section 24(2)

Read judgment

Tribunals and Commissions07 May 2015Dismissed

M/s. Jai Hanuman Ent. Udyog Vs U.P. Pollution Control Board And Ors

National Green Tribunal · (2015) 05 NGT CK 0002

Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31, 31(2)

Read judgment

Tribunals and Commissions07 May 2015Dismissed

Mr. Aman Sethi Vs State Of Rajasthan And Ors

National Green Tribunal · (2015) 05 NGT CK 0001

Environment (Protection) Act, 1986 — Section 5Air (Prevention And Control Of Pollution) Act, 1981 — Section 18Limitation Act, 1963 — Section 4,5,6,7,8,9,10, 11, 12, 13, 14, 14(2), 15, 166, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)

Read judgment

Tribunals and Commissions05 May 2015Dismissed

M. Manickam Vs Chairman And Ors

National Green Tribunal · (2015) 05 NGT CK 0014

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(A)

Read judgment

Tribunals and Commissions05 May 2015Disposed Off

Shri V. Chandrasekar Vs Union Territory Of Puducherry And Ors

National Green Tribunal · (2015) 05 NGT CK 0007

Read judgment

Tribunals and Commissions29 Apr 2015Disposed Off

M/s Balmer Lawrie & Co.Ltd Vs Chairman And Ors

National Green Tribunal · (2015) 04 NGT CK 0017

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(A)Air (Prevention And Control Of Pollution) Act, 1981 — Section 31(A)

Read judgment

Tribunals and Commissions28 Apr 2015Disposed Off

Shri N. Selvaraj Vs District Collector And Ors

National Green Tribunal · (2015) 04 NGT CK 0016

Read judgment

Tribunals and Commissions27 Apr 2015Disposed Off

M.P Muhammed Kunhi , S/o K .P Khader And Ors Vs State Of Kerala And Ors

National Green Tribunal · (2015) 04 NGT CK 0015

National Green Tribunal Act, 2010 — Section 26, 28

Read judgment

Tribunals and Commissions22 Apr 2015Dismissed

K.G. Mohanaraman Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2015) 04 NGT CK 0013

Electricity Act, 1948 — Section 28(3), 42Telegraph Act, 1885 — Section 10, 16Electricity Act, 2003 — Section 164, 185(2)(a)

Read judgment

Tribunals and Commissions22 Apr 2015Disposed Off

Shahpura Jan Jagran Evam And Ors Vs Shri Santosh Jain And Ors

National Green Tribunal · (2015) 04 NGT CK 0012

Madhya Pradesh Land Revenue Act, 1959 — Section 253(1)

Read judgment

Tribunals and Commissions21 Apr 2015Dismissed

Oil & Natural Gas Corporation Ltd Vs Ramdas Janardan Koli And Ors

National Green Tribunal · (2015) 04 NGT CK 0011

Mahul Creek (Extinguishment Of Rights) Act, 1922 — Section 3, 3(2)National Green Tribunal Act, 2010 — Section 19

Read judgment

Tribunals and Commissions20 Apr 2015Disposed Off

P. Dhakshinamoorthi Vs District Collector And Ors

National Green Tribunal · (2015) 04 NGT CK 0009

Read judgment

Tribunals and Commissions17 Apr 2015Dismissed

R. Parameswaran Vs Amrish Pal Singh Narak

National Green Tribunal · (2015) 04 NGT CK 0014

Read judgment

Tribunals and Commissions16 Apr 2015Disposed Off

Hindustan Engineering & Industries Limited And Ors Vs Gujarat Pollutoin Control Board And Ors

National Green Tribunal · (2015) 04 NGT CK 0008

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A

Read judgment

Tribunals and Commissions16 Apr 2015Disposed Off

M/s. Champ Energy Ventures Pvt. Ltd Vs Ministry Of Environment And Forest (MoEF) And Ors

National Green Tribunal · (2015) 04 NGT CK 0006

Environment (Protection) Act, 1986 — Section 5, 15

Read judgment

Tribunals and Commissions16 Apr 2015Disposed Off

Mr. Sunil Shetye Vs M/S. Leading Hotel Limited And Ors

National Green Tribunal · (2015) 04 NGT CK 0005

Read judgment

Tribunals and Commissions15 Apr 2015Disposed Off

Proprietor Vs Chairman And Ors

National Green Tribunal · (2015) 04 NGT CK 0010

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A

Read judgment

Tribunals and Commissions09 Apr 2015

D.V. Girish And Ors Vs Secretary to Government And Ors

National Green Tribunal · (2015) 04 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14, 15, 18, 18(2)Wildlife Protection Act, 1972 — Section 28, 33National Green Tribunal (Practices And Procedure) Rules, 2011 — Rule 14, 16(7)

Read judgment