Tribunals and Commissions27 Feb 2024Disposed Of
News item titled "3 killed as major fire breaks out at perfume warehouse near Bengaluru" appearing in The Indian Express dated 19.02.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0028
COURT ARCHIVE
National Green Tribunal judgments, 2024
181 judgments · page 8 of 10
Tribunals and Commissions27 Feb 2024Disposed Of
Gaurav Kumar Bansal Vs Union of India & Ors
National Green Tribunal · (2024) 02 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14Representation of the People Act, 1951 — Section 160
Tribunals and Commissions27 Feb 2024Disposed Of
News Item titled "Trees felled for eco-park leave behind barren land" appearing in The Times of India dated 12.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0026
Tribunals and Commissions27 Feb 2024Disposed Of
News Item titled "Landgrabbers take over Cooum" appearing in The Times of India dated 11.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0025
Tribunals and Commissions26 Feb 2024Disposed Of
Shailesh Singh Vs Sheela hospital & Trauma center
National Green Tribunal · (2024) 02 NGT CK 0032
Tribunals and Commissions26 Feb 2024Disposed Of
Salim Vs Ministry of Environment Forest and Climate Change & Ors
National Green Tribunal · (2024) 02 NGT CK 0031
Tribunals and Commissions26 Feb 2024Disposed Of
News item titled "Jamshedpur Sidgoda mein nadi se avaidh rup se Baalu dhulai ka khel jaari prashashan maun" appearing in Prabhat Khabar dated 24.12.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0030
Tribunals and Commissions26 Feb 2024Disposed Of
News item titled "Encroachers remain on lake despite HC fiat" appearing in The Times of India dated 11.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0029
Tribunals and Commissions14 Feb 2024Disposed Of
Dr. Krishan Pratap Singh Vs MoEF & CC & Ors
National Green Tribunal · (2024) 02 NGT CK 0016
Tribunals and Commissions14 Feb 2024Dismissed
S. Muralidharan Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2024) 02 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions14 Feb 2024Disposed Of
News Item titled "Feeling anxious? Toxic air could be to blame" appearing in Times of India dated 10.10.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0014
Tribunals and Commissions14 Feb 2024Disposed Of
Shankar Lal Balotia Vs State of Rajasthan
National Green Tribunal · (2024) 02 NGT CK 0013
Tribunals and Commissions14 Feb 2024Disposed Of
Motilal Vs State of Madhya Pradesh
National Green Tribunal · (2024) 02 NGT CK 0012
Tribunals and Commissions13 Feb 2024Disposed Of
Ganesh Chand Sharma Vs State of Uttarakhand & Ors
National Green Tribunal · (2024) 02 NGT CK 0018
Tribunals and Commissions13 Feb 2024Dismissed
R.M. Asif Vs Rail Land Development Authority & Ors
National Green Tribunal · (2024) 02 NGT CK 0017
Forest (Conservation) Act, 1980 — Section 2
Tribunals and Commissions12 Feb 2024Disposed Of
Ravi V Vs State of Karnataka & Ors
National Green Tribunal · (2024) 02 NGT CK 0022
Tribunals and Commissions12 Feb 2024Disposed Of
Anuraj R Vs State of Kerala & Ors
National Green Tribunal · (2024) 02 NGT CK 0020
Tribunals and Commissions12 Feb 2024Disposed Of
Dilip Dev Vs State of Madhya Pradesh
National Green Tribunal · (2024) 02 NGT CK 0019
Tribunals and Commissions09 Feb 2024Disposed Of
News Item titled "Secunderabad complex fined for felling trees" appearing in the times of India dated 06.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions07 Feb 2024Disposed Of
Anirban Ghorai Vs State of Karnataka & Ors
National Green Tribunal · (2024) 02 NGT CK 0004