Tribunals and Commissions29 Apr 2024Disposed Of
Kaka Ashok Vs State of Telangana & Ors
National Green Tribunal · (2024) 04 NGT CK 0053
COURT ARCHIVE
National Green Tribunal judgments, 2024
181 judgments · page 4 of 10
Tribunals and Commissions25 Apr 2024Disposed Of
Gaurav Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 04 NGT CK 0042
Tribunals and Commissions25 Apr 2024Disposed Of
Sugandha Vs Ministry of Road Transport and Highways
National Green Tribunal · (2024) 04 NGT CK 0041
Tribunals and Commissions25 Apr 2024Disposed Of
Nirmal Kumar Tripathi Vs Uttar Pradesh Pollution Control Board's Chairman & Ors
National Green Tribunal · (2024) 04 NGT CK 0040
Tribunals and Commissions25 Apr 2024Disposed Of
Bittu Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 04 NGT CK 0039
Tribunals and Commissions25 Apr 2024Disposed Of
News item titled "4 die in Chhattisgarh mine collapse" appearing in The Times of India dated 28.02.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0038
Tribunals and Commissions24 Apr 2024Disposed Of
L. B. Rai Vs State of Uttar Pradesh
National Green Tribunal · (2024) 04 NGT CK 0046
Tribunals and Commissions24 Apr 2024Disposed Of
Pradeep Yadav Vs State of Uttar Pradesh
National Green Tribunal · (2024) 04 NGT CK 0045
Tribunals and Commissions24 Apr 2024Disposed Of
News item titled "6 Killed 1 Injured in Chemical Factory Fire Near Jaipur" appearing in News 18 dated 23.03.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0044
Tribunals and Commissions24 Apr 2024Disposed Of
Sahaj Karan Singh Vs Govt. Of NCT of Delhi
National Green Tribunal · (2024) 04 NGT CK 0043
Tribunals and Commissions23 Apr 2024Disposed Of
Jugender Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 04 NGT CK 0047
Tribunals and Commissions22 Apr 2024Disposed Of
Sunetra Singh Yadav Vs UPPCB & Ors
National Green Tribunal · (2024) 04 NGT CK 0049
Tribunals and Commissions22 Apr 2024Disposed Of
Abhishek Panwar Vs UPPCB & Ors
National Green Tribunal · (2024) 04 NGT CK 0048
Tribunals and Commissions19 Apr 2024Disposed Of
News item titled "Bus ferrying distillery company workers falls into soil mine pit in Durg: 12 killed" appearing in The Hindu dated 10.04.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0025
Tribunals and Commissions19 Apr 2024Disposed Of
News item titled "Four suffocate to death cleaning sewage plant in Mumbai�s Virar" appearing in The Times of India dated 10.04.2024. Vs
National Green Tribunal · (2024) 04 NGT CK 0024
Tribunals and Commissions18 Apr 2024Disposed Of
News item titled "3 Killed as major fire breaks out at perfume warehouse near Bengaluru" appearing in The Indian Express dated 19.02.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0028
Tribunals and Commissions18 Apr 2024Disposed Of
News item titled "Fire breaks out at Vellalore landfill in Coimbatore" appearing in The Hindu dated 07.04.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0027
Tribunals and Commissions16 Apr 2024Disposed Of
News item titled "Mumbai lost over 21000 trees in 6 years to make way for Metro road projects" appearing in the Indian Express dated 26.03.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0030
Tribunals and Commissions15 Apr 2024Disposed Of
Atul Singh Chauhan Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2024) 04 NGT CK 0037
Tribunals and Commissions15 Apr 2024Dismissed
Haider Ali Vs Union of India & Ors
National Green Tribunal · (2024) 04 NGT CK 0036