Tribunals and Commissions20 May 2024Dismissed
Akash Poddar Vs State of Gujrat
National Green Tribunal · (2024) 05 NGT CK 0064
National Green Tribunal Act, 2010 — Section 14, 15
COURT ARCHIVE
National Green Tribunal judgments, 2024
181 judgments · page 2 of 10
Tribunals and Commissions20 May 2024Disposed Of
Nupur Agarwal Vs Iqbal Iqbal
National Green Tribunal · (2024) 05 NGT CK 0063
Tribunals and Commissions20 May 2024Disposed Of
News item titled "Pune: Forest Department Imposes Rs 8 Lakh Fine on Developer For Unauthorized Felling of 800 Trees in Mulshi" appearing in Pune Pulse dated 13.04.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0062
Tribunals and Commissions20 May 2024Disposed Of
News Item Titled "Mahanadi" Ka Seena Cheerkar Ret Mafia Kar Raha Awaidh Utkhanan Aur Parivahan Vahi Kaaryawaahi Ke Naam Par Prashasan Khaanapoorti Mein Juta" Appearing In Lalluram.Com Dated 11.04.2024. Vs
National Green Tribunal · (2024) 05 NGT CK 0061
Tribunals and Commissions17 May 2024Disposed Of
Zuber Vs State Of Maharashtra
National Green Tribunal · (2024) 05 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions16 May 2024Disposed Of
Sukhvinder Singh Vs U T Of Chandigarh
National Green Tribunal · (2024) 05 NGT CK 0030
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions16 May 2024Disposed Of
Lalit Gupta Vs Union Territory Of Chandigarh
National Green Tribunal · (2024) 05 NGT CK 0029
Environment (Protection) Act, 1986 — Section 5, 6, 8, 25National Green Tribunal Act 2010 — Section 20
Tribunals and Commissions16 May 2024Disposed Of
Society for protection of Culture Heritage Environment Traditions and Promotions of National Awareness Vs Ministry of Environment Forest and Climate Change
National Green Tribunal · (2024) 05 NGT CK 0028
Tribunals and Commissions16 May 2024Disposed Of
Banibrata Mukherjee Vs State of West Bengal
National Green Tribunal · (2024) 05 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions15 May 2024Disposed Of
Mahesh Chandra Saxena Vs The Chief Secretary, Govt. NCT of Delhi & Ors
National Green Tribunal · (2024) 05 NGT CK 0031
Tribunals and Commissions14 May 2024Dismissed
Medha Patkar & Ors Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2024) 05 NGT CK 0032
Tribunals and Commissions13 May 2024Disposed Of
Rajender Singh Vs State of Madhya Pradesh
National Green Tribunal · (2024) 05 NGT CK 0035
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions13 May 2024Disposed Of
Dr. P. Devraj Vs State of Puducherry
National Green Tribunal · (2024) 05 NGT CK 0034
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions13 May 2024Disposed Of
Rupa Devi & Ors Vs State of Jharkhand
National Green Tribunal · (2024) 05 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions09 May 2024Disposed Of
Krishan Chander Vs Union of India & Ors
National Green Tribunal · (2024) 05 NGT CK 0017
Tribunals and Commissions09 May 2024Disposed Of
Mohd. Muslehuddin Vs Govt. Of NCT of Delhi
National Green Tribunal · (2024) 05 NGT CK 0015
Tribunals and Commissions09 May 2024Disposed Of
News Item titled "Three Killed in blast at explosive storage unit in Virudhunagar" appearing in The Hindu dated 01.05.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0014
Tribunals and Commissions09 May 2024Disposed Of
Raj Kumar Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2024) 05 NGT CK 0013
Tribunals and Commissions08 May 2024Disposed Of
Khem Chand Vs State of Uttar Pradesh& Ors
National Green Tribunal · (2024) 05 NGT CK 0022
Tribunals and Commissions08 May 2024Disposed Of
Devesh Kumar Verma Vs Union of India & Ors
National Green Tribunal · (2024) 05 NGT CK 0021