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Judgment
This Original Application is registered on the basis of the letter petition received from one Sahaj Karan Singh raising the grievance that in Nizamuddin East and Jangpura, New Delhi at least nine trees have been concretized and the concerned officials have not taken any steps till now to de-concretize them, though the complaints were made. The details of the trees are disclosed as under:-
S.no.
No. of
Concretised Trees
PGMS Complaint No. and Department
Address
1.
1
2023026448 - ( DCF SOUTH )
B-1, Opp. to Shahi Hospital, Bhogal Jangpura New
Delhi 110014
2.
1
2023037502 - (MCD)
2023037501 - (DCF SOUTH)
K-68 Jangpura
Extn. New Delhi
110014 (near
HDFC Bank)
3.
1
2023061463 - (DCF SOUTH)
2023061467 - (MCD)
In front of the
main gate -Post
of Jangpura,
New Delhi – 110014
4.
2
2023072630 (DCF SOUTH)
B-34, East Nizamuddin, New Delhi - 110013
5.
1
2023056088- (DCF SOUTH)
A-63(backside), Eas Nizamuddin New Delhi - 110013
6.
1
2023059165-(DCF SOUTH)
2023059180- (MCD)
B-17 (backside), East Nizamuddin New Delhi - 110013
7.
1
2023057010- DCF SOUTH
2023058811- MCD
Bungalow no. 17-18, East Nizamuddin New Delhi - 110013
8.
1
2023027668- MCD
A-5, East Nizamuddin New Delhi - 110013
2023046945- DCF SOUTH
2023058830 - DCF SOUTH
2023058826- MCD
It is the case of the applicant that it is necessary to de-concretize these trees to save them.
We are of the view that the grievance raised by the applicant needs to be expeditiously considered by the Deputy Conservator of Forests (DCF), South. DCF, South will get the correct position ascertain in respect of concretization of the above disclosed trees and take appropriate expeditious action to de-concretize them, if the allegation of the applicant is found to be correct.
DCF, South will submit an action taken report within two months before the Registrar General of the Tribunal by e-mail at [email protected] preferably in the form of searchable PDF/OCR Support PDF and not in the form of Image PDF and if found necessary the matter will be listed before the Tribunal for consideration.
OA is accordingly disposed of.
A copy of this order, along with a copy of the petition, be forwarded to the DCF, South by e-mail for necessary action.