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National Green Tribunal judgments, 2014

138 judgments · page 6 of 7

Tribunals and Commissions13 Mar 2014Disposed Off

M.P. Patil Vs Union Of India And Ors

National Green Tribunal · (2014) 03 NGT CK 0001

Karnataka Industrial Area Development Act, 1966 — Section 28, 28(4), 28(5), 28(6)National Rehabilitation and Resettlement Policy, 2007 — Section 6(4), 6(5)National Green Tribunal Act, 2010 — Section 20
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Tribunals and Commissions04 Mar 2014Allowed

Shiva Cement Limited Vs Union Of India And Ors

National Green Tribunal · (2014) 03 NGT CK 0009

Environment (Protection) Act, 1986 — Section 3, 6, 25Environmental Impact Assessment Notification, 2006 — Section 7(iii)(3)(v)Environment (Protection) Rules, 1986 — Rule 5, 5(3)(d)
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Tribunals and Commissions24 Feb 2014Disposed Off

Someswarapuram Vivasayigal Nala And Ors Vs Union Of India And Ors

National Green Tribunal · (2014) 02 NGT CK 0003

Mines And Minerals (Development And Regulation) Act, 1957 — Section 13, 15Mineral Concession Rule, 1960 — Rule 22, 22(B), 22(4A), 70Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 38, 38(A)Constitution Of India, 1950 — Article 21, 21A(g), 47, 48A, 51A(G)
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