COURT ARCHIVE

National Green Tribunal judgments, 2014

138 judgments · page 4 of 7

Tribunals and Commissions17 Jul 2014Disposed Off

Kalpavriksh And Ors Vs Union Of India

National Green Tribunal · (2014) 07 NGT CK 0003

Environment (Protection) Act, 1986 — Section 2(c), 3(1), 3(2), 3(2)(v)(1), 3(2)(xiv), 6, 25National Green Tribunal Act, 2010 — Section 2(c)(m), 2(m), 14, 14(1), 14(2), 15, 16, 16(a), 16(b), 16(c), 16(d), 16(e), 16(f), 16(g), 16(h), 16(i), 16(j)Environment (Protection) Act, 1986 — Section
Tribunals and Commissions27 May 2014Disposed Off

Shri. Ramdas Janardan Koli Vs Secretary To Govt Of India And Ors

National Green Tribunal · (2014) 05 NGT CK 0018

National Green Tribunal Act, 2010 — Section 2(m), 14, 15, 15(1)(a), 16, 19, 19(1), 19(2), 19(4), 19(4)(a), 19(4)(b), 19(4)(c), 19(4)(d), 19(4)(e), 19(4)(f), 19(4)(g), 19(4)(h), 19(4)(i), 19(4)(j)Indian Evidence Act, 1872 — Section 124Land Acquisition Act, 1894 — Section 7
Tribunals and Commissions16 May 2014Dismissed

Munnilal Girijanand Shukla And Ors Vs Union Of India And Ors

National Green Tribunal · (2014) 05 NGT CK 0017

Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)National Green Tribunal Act, 2010 — Section 14, 14(3), 16, 18Electricity Act, 2003 — Section 125
Tribunals and Commissions06 May 2014Disposed Off

Shri Sudip Narayan Tamankar Vs Union Of India And Ors

National Green Tribunal · (2014) 05 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 15, 18Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26Air (Prevention And Control Of Pollution) Act, 1981 — Section 21