Tribunals and Commissions25 Sept 2014Disposed Off
Shri N. Silvans Vs District Collector And Ors
National Green Tribunal · (2014) 09 NGT CK 0005
COURT ARCHIVE
National Green Tribunal judgments, 2014
138 judgments · page 2 of 7
Tribunals and Commissions25 Sept 2014Disposed Off
Goa Foundation And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0004
Environment (Protection) Act, 1986 — Section 3, 5Constitution Of India, 1950 — Article 14, 21, 48, 51A(g)
Tribunals and Commissions25 Sept 2014Dismissed
Sudiep Shrivastava Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16, 16(h)Limitation Act, 1963 — Section 3Environmental Clearance Regulations, 2006 — Regulation 10
Tribunals and Commissions24 Sept 2014Disposed Off
Raghunath s/o. Rakhamaji Lohakare Vs Maharashtra Prevention Of Water Pollution Board And Ors
National Green Tribunal · (2014) 09 NGT CK 0009
Water (Prevention And Control Of Pollution) Act, 1974 — Section 17(1)(a), 30, 32National Green Tribunal Act, 2010 — Section 14, 15, 20
Tribunals and Commissions24 Sept 2014Dismissed
P.S. Ravindranath And Ors Vs M/s. Gokulam Blue Metals And Ors
National Green Tribunal · (2014) 09 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 16, 16(f)Air (Prevention And Control Of Pollution) Act, 1981 — Section 31Water (Prevention And Control Of Pollution) Act, 1974 — Section 25
Tribunals and Commissions23 Sept 2014Disposed Off
Dileep B. Nevatia Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0017
National Green Tribunal Act, 2010 — Section 14, 20Air (Prevention And Control Of Pollution) Act, 1981 — Section 16, 16(2)(h), 17(i)(g), 18, 20, 31AEnvironment (Protection) Act, 1986 — Section 24, 24(2)
Tribunals and Commissions19 Sept 2014Disposed Off
Dr. Subhash C. Pandey Vs Municipal Corporation, Bhopal And Ors
National Green Tribunal · (2014) 09 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14Water (Prevention And Control Of Pollution) Act, 1974 — Section 44Code Of Criminal Procedure, 1973 — Section 133
Tribunals and Commissions18 Sept 2014Disposed Off
Vinod Kumar Pandey And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0007
Tribunals and Commissions17 Sept 2014Disposed Off
Anurag Hazari Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 09 NGT CK 0020
Tribunals and Commissions11 Sept 2014Dismissed
Shivaji Suryabhan Sangle Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14(1), 14(1)(2), 15, 18
Tribunals and Commissions10 Sept 2014Disposed Off
Saiprasad Mangesh Kalyankar Vs Regional Transport Officer (R.T.O.) And Ors
National Green Tribunal · (2014) 09 NGT CK 0021
National Green Tribunal Act, 2010 — Section 14, 14(1)(2), 14(3), 15, 18, 26Maharashtra Felling Of Trees (Regulation) Act, 1964 — Section 3, 4Maharashtra Land Revenue Code, 1966 — Section 25(2)Maharashtra Cutting Of Trees (Amendment) Act, 1988 — Section 3(1)(b)
Tribunals and Commissions10 Sept 2014Dismissed
M.K. Dhandapani Vs Government Of Tamil Nadu And Ors
National Green Tribunal · (2014) 09 NGT CK 0001
Tamil Nadu Public Health Act, 1939 — Section 35, 36National Highways Act, 1956 — Section 38
Tribunals and Commissions09 Sept 2014Disposed Off
Shatruhan Lal Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0023
Tribunals and Commissions08 Sept 2014Disposed Off
Umesh Tiwari And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0016
National Green Tribunal Act, 2010 — Section 16(h)
Tribunals and Commissions08 Sept 2014Disposed Off
Pradeep Kumar Sharma And Ors Vs State Of Rajasthan And Ors
National Green Tribunal · (2014) 09 NGT CK 0014
Tribunals and Commissions06 Sept 2014Disposed Off
Mr. Asim Sarode And Ors Vs Maharashtra Pollution Control Board And Ors
National Green Tribunal · (2014) 09 NGT CK 0018
Air (Prevention And Control Of Pollution) Act, 1981 — Section 3, 5, 16, 17, 19, 19(3)Environment (Protection) Act, 1986 — Section 3, 5National Green Tribunal Act, 2010 — Section 19, 20
Tribunals and Commissions05 Sept 2014
Manickkampudur Common Effluent And Ors Vs Chairman And Ors
National Green Tribunal · (2014) 09 NGT CK 0003
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions04 Sept 2014Disposed Off
Dr. Udaykumar Vasantrao Jagtap Vs Saswad Municpial Council And Ors
National Green Tribunal · (2014) 09 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14(1)(2)Water (Prevention And Control Of Pollution) Act, 1974 — Section 30, 33A
Tribunals and Commissions04 Sept 2014Partly Allowed
Goa Foundation And Ors Vs Mormugao Planning And Development Authority And Ors
National Green Tribunal · (2014) 09 NGT CK 0013
Goa Land Revenue Code, 1968 — Section 32
Tribunals and Commissions04 Sept 2014Disposed Off
George Barretto And Ors Vs State Of Goa And Ors
National Green Tribunal · (2014) 09 NGT CK 0012
Coastal Regulation Zone (CRZ) Notification, 2011 — Regulation 4(2)