Tribunals and Commissions20 Apr 2012Allowed
Adivasi Majdoor Kisan Ekta Sangthan Vs Ministry Of Environment And Forests
National Green Tribunal · (2012) 04 NGT CK 0003
COURT ARCHIVE
National Green Tribunal judgments, 2012
56 judgments · page 3 of 3
Tribunals and Commissions10 Apr 2012Disposed Off
M/s Om Shakthi Engineering Works Vs E. Sivanathan
National Green Tribunal · (2012) 04 NGT CK 0002
Tribunals and Commissions30 Mar 2012Disposed Off
Prafulla Samantray Vs Union Of India And Others
National Green Tribunal · (2012) 03 NGT CK 0003
National Green Tribunal Act, 2010 — Section 2(m), 14, 14(1), 16, 16(h), 18(1)
Tribunals and Commissions27 Mar 2012Disposed Off
Suresh Banjan Vs State Of Maharashtra & Ors
National Green Tribunal · (2012) 03 NGT CK 0002
Tribunals and Commissions19 Mar 2012Allowed
Hindustan Cocacola Beverages Pvt. Ltd Vs West Bengal Pollution Control Board And Other
National Green Tribunal · (2012) 03 NGT CK 0001
Water (Prevention And Control Of Pollution) Act, 1974 — Section Section 20(2), 20(3), 21, 25, 26, 33(2), 33A, 41, 44, 49Air (Prevention And Control Of Pollution) Act, 1981 — Section 21National Green Tribunal (NGT) Act, 2010 — Section 20
Tribunals and Commissions07 Mar 2012Disposed off
Janajagrithi Samiti (Regd.) Vs Union of India And Ors
National Green Tribunal · (2012) 03 NGT CK 0004
Forest (Conversion) Act, 1980 — Section 2
Tribunals and Commissions24 Feb 2012Allowed
V. Srinivasan Vs Union Of India And Others
National Green Tribunal · (2012) 02 NGT CK 0003
Tribunals and Commissions24 Feb 2012Disposed Off
N. Chellamuthu Vs District Collector Collectorate And Others
National Green Tribunal · (2012) 02 NGT CK 0001
Tribunals and Commissions15 Feb 2012Dismissed
M/S P Manokaran Power Loom And Others Vs Tamil Nadu Pollution Control Board And Others
National Green Tribunal · (2012) 02 NGT CK 0005
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31, 31AConstitution Of India, 1950 — 226
Tribunals and Commissions08 Feb 2012Disposed Off
Husain Saleh Mahmad Usman Bhai Kara And Others Vs Gujarat State Level Environment Impact Assessment Authority And Others
National Green Tribunal · (2012) 02 NGT CK 0004
Tribunals and Commissions08 Feb 2012Dismissed
Vimal Bhai And Others Vs Union Of India And Others
National Green Tribunal · (2012) 02 NGT CK 0002
National Green Tribunal Act, 2010 — Section 19(4)(f)National Green Tribunal (Practice and Procedure) Rules, 2011 — Rule 22
Tribunals and Commissions02 Feb 2012Disposed Off
M/s Baba Bricks Field Vs UP Pollution Control Board And Others
National Green Tribunal · (2012) 02 NGT CK 0006
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31, 31(2)
Tribunals and Commissions31 Jan 2012Disposed off
Suresh Banjan Vs State of Maharashtra & Ors
National Green Tribunal · (2012) 01 NGT CK 0004
Constitution Of India, 1950 — Article 21
Tribunals and Commissions24 Jan 2012Allowed
Satish Umesh Prabhu Vs M/s Matoshree Infrastructure Private Limited And Others
National Green Tribunal · (2012) 01 NGT CK 0001
National Green Tribunal Act, 2010 — Section 16, 16(j)
Tribunals and Commissions20 Jan 2012Allowed
Baijnath Prajapati Vs Ministry Of Environment And Forests
National Green Tribunal · (2012) 01 NGT CK 0002
Tribunals and Commissions10 Jan 2012Disposed off
Husain Saleh Mahmad Usman Bhai Kara Vs Union of India & Ors
National Green Tribunal · (2012) 01 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 19(4)(i)