COURT ARCHIVE

National Green Tribunal judgments, 2017

257 judgments · page 12 of 13

Tribunals and Commissions27 Feb 2017Disposed Off

Thressiamma Mathew Vs State Of Kerala Represented By Secretary And Ors

National Green Tribunal · (2017) 02 NGT CK 0027

National Green Tribunal Act, 2010 — Section 14Indian Penal Code, 1860 — Section 143, 147, 148, 149, 188, 283, 278, 285, 341, 332, 336Prevention of Damage to Public Property Act, 1984 — Section 3(2)

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Tribunals and Commissions27 Feb 2017Disposed Off

Ngi Action Council Vs Nitta Gelatin Inc. And Ors

National Green Tribunal · (2017) 02 NGT CK 0026

Constitution of India, 1950 — Article 300A

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Tribunals and Commissions27 Feb 2017Disposed Off

Udaya Suvarna And Ors Vs Deputy Commissioner And Ors

National Green Tribunal · (2017) 02 NGT CK 0025

National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 3(d)Karnataka Land Reforms Act, 1961 — Section 2(11)

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Tribunals and Commissions23 Feb 2017Dismissed

Meenava Thanthai K.R. Selvaraj Kumar Vs Chairman, National Coastal Zone Management Authority And Ors

National Green Tribunal · (2017) 02 NGT CK 0031

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Tribunals and Commissions21 Feb 2017Disposed Off

S. Nandagopal And Ors Vs State Level Environment Impact Assessment

National Green Tribunal · (2017) 02 NGT CK 0036

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Tribunals and Commissions21 Feb 2017Disposed Off

S. Nandagopal And Ors Vs State Level Environment Impact Assessment Authority

National Green Tribunal · (2017) 02 NGT CK 0024

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Tribunals and Commissions20 Feb 2017Disposed Off

Tilok Ram S/o Shir Ram Lal Vs State of Rajasthan And Ors

National Green Tribunal · (2017) 02 NGT CK 0023

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Tribunals and Commissions15 Feb 2017Disposed Off

Joydeep Mukherjee Vs Pollution Control Board And Ors

National Green Tribunal · (2017) 02 NGT CK 0022

Air (Prevention & Control) Act, 1981 — Section 21(1), 21(4), 21(5)Air (Prevention and Control of Pollution) Amendment Act, 1987 — Section 9Water (Prevention & Control of Pollution) Act, 1974 — Section 25

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Tribunals and Commissions13 Feb 2017Dismissed

Shri M.D. Yogesh And Ors Vs Union of India And Ors

National Green Tribunal · (2017) 02 NGT CK 0020

National Green Tribunal Act, 2010 — Section 14, 16(h), 20Code of Civil Procedure, 1908 — Rule 1(3)

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Tribunals and Commissions10 Feb 2017Disposed Off

Odisha State Pollution Control Board Vs Aswini Kumar Dhal And Ors

National Green Tribunal · (2017) 02 NGT CK 0017

Air (Prevention & Control) Act, 1981 — Section 21, 21(1)Water (Prevention & Control of Pollution) Act, 1974 — Section 25(1)

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Tribunals and Commissions10 Feb 2017Disposed Off

Anil Kumar Samal Vs Aswini Kumar Dhal And Ors

National Green Tribunal · (2017) 02 NGT CK 0016

Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A

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Tribunals and Commissions10 Feb 2017Dismissed

Udaya Kumar Mallick And Ors Vs State of Odisha And Ors

National Green Tribunal · (2017) 02 NGT CK 0015

National Green Tribunal Act, 2010 — Section 14, 18Water (Prevention and Control of Pollution) Act, 1974 — Section 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21

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Tribunals and Commissions09 Feb 2017Allowed

Satara Municipal Council Vs Ministry of Environment, Forests And Ors

National Green Tribunal · (2017) 02 NGT CK 0009

Environment (Protection) Act, 1986 — Section 1, 3, 3(1), 5National Green Tribunal Act, 2010 — Section 14(1), 14(2), 15, 20Constitution (Forty-second amendment) Act, 1976 — Article 48(A), 51A(g)

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Tribunals and Commissions08 Feb 2017Allowed

Sri. Narayana Manjunatha Hegde Ans Ors Vs Union of India And Ors

National Green Tribunal · (2017) 02 NGT CK 0008

Forest (Conservation) Act, 1980 — Section 2, 3Karnataka Forest Act, 1963 — Section 82National Green Tribunal Act, 2010 — Section 2, 2A, 16

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Tribunals and Commissions07 Feb 2017Allowed

Narr aNarasimharao Vs Ministry of Environment Forest And Ors

National Green Tribunal · (2017) 02 NGT CK 0011

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Tribunals and Commissions03 Feb 2017Disposed Off

Nagri Hakka Sangharsha Samiti And Ors Vs Mira Bhayendar Municipal Corporation And Ors

National Green Tribunal · (2017) 02 NGT CK 0007

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Tribunals and Commissions02 Feb 2017Dismissed

M/s Ex-Service Welfare Association Vs Ministry Of Environment, Forests & Climate Change And Ors

National Green Tribunal · (2017) 02 NGT CK 0035

Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions02 Feb 2017Disposed Off

Sukhdev Vihar Residents Welfare Association And Ors Vs State of NCT of Delhi And Ors

National Green Tribunal · (2017) 02 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 16, 17,17(iii), 20, 29, 30, 38(5)Wildlife (Protection) Act, 1972 — Section 18, 29, 35Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22, 31(A)

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Tribunals and Commissions01 Feb 2017Allowed

M/s New Era Poultries Vs State Of Haryana through Principal Secretary And Ors

National Green Tribunal · (2017) 02 NGT CK 0037

National Green Tribunal Act, 2010 — Section 16

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Tribunals and Commissions30 Jan 2017Dismissed

M/s. Karni Enterpries And Ors Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2017) 01 NGT CK 0019

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