Tribunals and Commissions13 Apr 2017Disposed Off
Vimal Bhai Vs Tehri Hydro Development Corporation And Ors
National Green Tribunal · (2017) 04 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14, 15, 17(3), 18, 18(1)(2), 20
COURT ARCHIVE
National Green Tribunal judgments, 2017
257 judgments · page 10 of 13
Tribunals and Commissions13 Apr 2017Disposed Off
Tapesh Bhardwaj Vs UP State Pollution Control Board And Ors
National Green Tribunal · (2017) 04 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14(1)Cantonment Board Act, 2006 — Section 10Environment (Protection) Act, 1986 — Section 5, 15
Tribunals and Commissions12 Apr 2017Disposed Off
SAK Shaik Dawood And Ors Vs Chairman And Ors
National Green Tribunal · (2017) 04 NGT CK 0017
Tribunals and Commissions31 Mar 2017Disposed Off
Mr. Dnyanesh Kisanrao Phadtare Vs Balaji Enterprises And Ors
National Green Tribunal · (2017) 03 NGT CK 0035
National Green Tribunal Act, 2010 — Section 2(m), 14, 15, 17, 18, 18(2)(b)(e), 20Environment (Protection) Act, 1986 — Section 5, 15, 19
Tribunals and Commissions31 Mar 2017Disposed Off
Bhoja Shetty And Ors Vs Deputy Commissioner/Chairman And Ors
National Green Tribunal · (2017) 03 NGT CK 0033
Tribunals and Commissions29 Mar 2017Disposed Off
Mr. Pritidas M. Sawant Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2017) 03 NGT CK 0039
National Green Tribunal Act, 2010 — Section 20Environment (Protection) Act, 1986 — Section 3(1)(ii)(v)
Tribunals and Commissions29 Mar 2017Dismissed
Gadhadhar Samal Vs Odisha Pollution Control Board And Ors
National Green Tribunal · (2017) 03 NGT CK 0036
Tribunals and Commissions28 Mar 2017Disposed Off
Madura Madhanaangkuppam Grama Vs State of Tamil Nadu And Ors
National Green Tribunal · (2017) 03 NGT CK 0034
Tribunals and Commissions24 Mar 2017Disposed Off
C.H. Balamohanan Vs Union Of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0030
Tribunals and Commissions24 Mar 2017Dismissed
S. Prabakaran Vs Ministry Of Environment & Forests (IA-III Division) And Ors
National Green Tribunal · (2017) 03 NGT CK 0025
National Environment Appellate Authority Act, 1997 — Section 3(1), 11, 11(1)National Green Tribunal Act, 2010 — Section 3, 38(5)Environment (Protection) Act, 1986 — Section 2(d)
Tribunals and Commissions23 Mar 2017Disposed Off
Meenava Thanthai K.R. Selvaraj Kumar Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2017) 03 NGT CK 0031
Tribunals and Commissions23 Mar 2017Disposed Off
M/s. Jayamani Bleaching Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 03 NGT CK 0028
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions23 Mar 2017Dismissed
Mrs. Shanthakumari Vs Member Secretary And Ors
National Green Tribunal · (2017) 03 NGT CK 0027
National Green Tribunal Act, 2010 — Section 2(1)(m), 14Noise Pollution (Regulation and Control) Rules, 2000 — Rule 2, 7, 8
Tribunals and Commissions22 Mar 2017Disposed Off
Goutam Roy also known As Babla Roy And Ors Vs State Of West Bengal through And Ors
National Green Tribunal · (2017) 03 NGT CK 0024
National Green Tribunal Act, 2010 — Section 16, 18, 22Environment (Protection) Rules, 1986 — Rule 3(2)Air (Prevention & Control of Pollution) Act, 1981 — Section 17(g)
Tribunals and Commissions21 Mar 2017Disposed Off
M/s. Akja Exim Private Limited Vs Chairman And Ors
National Green Tribunal · (2017) 03 NGT CK 0023
Water (Prevention and Control Pollution) Act, 1974 — Section 33AAir (Prevention and Control Pollution) Act, 1981 — Section 31A
Tribunals and Commissions21 Mar 2017Dismissed
M/s. S.S. Plastic Industries Vs Chairman And Ors
National Green Tribunal · (2017) 03 NGT CK 0022
Water (Prevention and Control Pollution) Act, 1974 — Section 33A
Tribunals and Commissions20 Mar 2017Disposed Off
Es Es Knit Process Vs Chairman And Ors
National Green Tribunal · `
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions20 Mar 2017Disposed Off
G. Sundarrajan Vs Union Of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0020
Environment (Protection) Act, 1986 — Section 3(2)
Tribunals and Commissions16 Mar 2017Disposed Off
Mr Pradeep Indulkar Vs Municipal Corporation For The City Of Thane And Ors
National Green Tribunal · (2017) 03 NGT CK 0018
Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975 — Section 2(a), 2(c), 2(g), 8Environment (Protection) Act, 1986 — Section 2(a)Maharashtra Municipal Corporations Act, 1949 — Section 202
Tribunals and Commissions13 Mar 2017
M/s. Lingam Metal Infrastructure Vs District Environmental Engineer And Ors
National Green Tribunal · (2017) 03 NGT CK 0017