National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 24, 29, 30, 38(5)Jammu & Kashmir Forest (Conservation) Act, 1997 — Section 2Environment (Protection) Act, 1986 — Section 3(2)(v)

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Tribunals and Commissions28 Apr 2017Disposed Off

M.V. Sudhakaran Vs Union Of India And Ors

National Green Tribunal · (2017) 04 NGT CK 0015

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Tribunals and Commissions27 Apr 2017Disposed Off

Shailesh Singh Vs State Of Uttar Pradesh And Ors

National Green Tribunal · (2017) 04 NGT CK 0009

National Green Tribunal Act, 2010 — Section 2(a), 2(c), 14, 15(b)(c), 18(1)(2), 20Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions26 Apr 2017Disposed Off

M/s. Akash Steel Industries, SSI Unit And Ors Vs Telangana State Pollution Control Board And Ors

National Green Tribunal · (2017) 04 NGT CK 0016

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Tribunals and Commissions26 Apr 2017Disposed Off

A. Panchacharam Vs District Collector And Ors

National Green Tribunal · (2017) 04 NGT CK 0014

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Tribunals and Commissions24 Apr 2017Disposed Off

J.K. Food Products Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2017) 04 NGT CK 0010

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Tribunals and Commissions24 Apr 2017Disposed Off

Corporation of Coimbatore And Ors Vs Appellate Authority And Ors

National Green Tribunal · (2017) 04 NGT CK 0004

Handling and Transboundary Movement) Rules, 2008 — Section 3(ii)Air Corporations Act, 1953 — Section 34Environment (Protection) Act, 1986 — Section 3 (1), 3(2)(v)

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Tribunals and Commissions21 Apr 2017Disposed Off

L. Saroja Vs Secretary To The Government And Ors

National Green Tribunal · (2017) 04 NGT CK 0007

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Tribunals and Commissions19 Apr 2017Disposed Off

Hana Plate Engineering Pvt. Ltd Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2017) 04 NGT CK 0012

Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 33A

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Tribunals and Commissions19 Apr 2017Dismissed

Malt Company (India) Pvt. Ltd Vs Haryana State Pollution Control Board And Ors

National Green Tribunal · (2017) 04 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 16, 18Water (Prevention and Control of Pollution) Act, 1974 — Section 18, 33, 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A

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Tribunals and Commissions18 Apr 2017Disposed Off