Tribunals and Commissions25 May 2017Disposed Off
M/s. Lee Pharma Limited Vs Central Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0025
Environment (Protection) Act, 1986 — Section 5
COURT ARCHIVE
National Green Tribunal judgments, 2017
257 judgments · page 8 of 13
Tribunals and Commissions25 May 2017Disposed Off
Jan Sahyog Manch Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0023
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Environment Protection Act, 1986 — Section 3, 3(2)(iii)(iv), 7, 25(2)Indian Standards Act, 1986 — Section 2, 10(1)
Tribunals and Commissions24 May 2017Disposed Off
Dombivli Common Effluent Treatment Plant Vs Maharashtra Pollution Control Board
National Green Tribunal · (2017) 05 NGT CK 0028
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A, 43, 44Air (Prevention and Control of Pollution) Act, 1981 — Section 31AConstitution of India, 1950 Article 21, 47, 48-A, 51-A(g)
Tribunals and Commissions24 May 2017Disposed Off
Suo Motu Vs Chief Secretary And Ors
National Green Tribunal · (2017) 05 NGT CK 0021
Andhra Pradesh Forest Act, 1967 — Section 24Andhra Pradesh Water, Land And Trees Act, 2002 — Section 28Wildlife (Protection) Act, 1972 — Section 35(4)
Tribunals and Commissions23 May 2017Disposed Off
Panchu Vs State Of U.P And Ors
National Green Tribunal · (2017) 05 NGT CK 0055
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions23 May 2017Disposed Off
Pallamari Pahadivali Banjari Devi Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0022
Forest Conservation Act, 1980 — Section 2, 4Constitution of India, 1950 — Article 14
Tribunals and Commissions19 May 2017Allowed
Firoz E.T. Vs Kerala Coastal Zone Management And Ors
National Green Tribunal · (2017) 05 NGT CK 0049
Tribunals and Commissions19 May 2017Disposed Off
M/s. M.S. Agarwal Foundaries Pvt. Ltd Vs State Of Telangana Rep. And Ors
National Green Tribunal · (2017) 05 NGT CK 0020
Tribunals and Commissions18 May 2017Disposed Off
Graminee Environment Development Foundation Vs Balaji Infrastructure Ltd And Ors
National Green Tribunal · (2017) 05 NGT CK 0051
National Green Tribunal Act, 2010 — Section 15(3)
Tribunals and Commissions16 May 2017Disposed Off
People for Education Research Scholarship & OutwardNutrition Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15, 20Air (Prevention and Control of Pollution) Act, 1981 — Section 16, 17, 16(1), 19(3), 21(5)
Tribunals and Commissions16 May 2017Disposed Off
Kirti Vardhan Singh Vs State Of Uttar Pradesh And Ors
National Green Tribunal · (2017) 05 NGT CK 0014
Indian Penal Code, 1860 — Section 120B, 379Mines and Mineral (Development & Regulations) Act, 1957 — Section 4, 21Indian Forest Act, 1927 — Section 26
Tribunals and Commissions12 May 2017Dismissed
V. Krishnamurthy Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0013
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions11 May 2017Disposed Off
Francis Vs Executive Engineer And Ors
National Green Tribunal · (2017) 05 NGT CK 0019
Tribunals and Commissions11 May 2017Disposed Off
S.P. Surendranath Karthik Vs President And Ors
National Green Tribunal · (2017) 05 NGT CK 0018
National Green Tribunal Act, 2010 — Section 26
Tribunals and Commissions11 May 2017Disposed Off
Mr. P. aratharajan Vs President And Ors
National Green Tribunal · (2017) 05 NGT CK 0017
Tribunals and Commissions11 May 2017Disposed Off
Sumathi Saet Vs Commissioner Of Municipality And Ors
National Green Tribunal · (2017) 05 NGT CK 0016
Tribunals and Commissions10 May 2017Dismissed
D. Swamy Vs Karnataka State Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 3(2)(v)(1), 3(3), 5, 6, 8, 25Water (Prevention and Control of Pollution) Rules, 1975 — Rule 25
Tribunals and Commissions09 May 2017Dismissed
Pirithi Panchayat Vs Commissioner/Director And Ors
National Green Tribunal · (2017) 05 NGT CK 0010
National Green Tribunal Act, 2010 — Section 16(h)Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 19A(13), 36(1), 36(1A)(a), 36(c)
Tribunals and Commissions09 May 2017Dismissed
Shri. M.D. Yogesh And Ors Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0009
National Green Tribunal Act, 2010 — Section 19, 19(4), 19(4)(f)Code of Civil Procedure, 1908 — Order 47 Rule 1National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 22
Tribunals and Commissions08 May 2017Dismissed
Meenava Thanthai K.R. Selvaraj Kumar Vs Chairman And Ors
National Green Tribunal · (2017) 05 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14