Tribunals and Commissions14 Jul 2017Disposed Off
Periappa Nagar Residents Vs District Collector And Ors
National Green Tribunal · (2017) 07 NGT CK 0038
COURT ARCHIVE
National Green Tribunal judgments, 2017
257 judgments · page 6 of 13
Tribunals and Commissions14 Jul 2017Dismissed
Anil M. Khedekar Vs Secretary, Ministry Of Environment And Forests And Ors
National Green Tribunal · (2017) 07 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14, 16Environment (Protection) Act, 1986 — Section 3, 5Land Acquisition Act, 1984 — Section 4
Tribunals and Commissions13 Jul 2017Disposed Off
M/s. Aashiana And Ors Vs A. Stenislas And Ors
National Green Tribunal · (2017) 07 NGT CK 0036
Tribunals and Commissions13 Jul 2017Dismissed
Sh. Rakesh Kumar And Ors Vs State Of U.P And Ors
National Green Tribunal · (2017) 07 NGT CK 0025
National Green Tribunal Act, 2010 — Section 14, 14(1)(2), 15, 18Indian Penal Code, 1860 — Section 153 (A)
Tribunals and Commissions12 Jul 2017Dismissed
Sunilkumar Vs State Of Kerala And Ors
National Green Tribunal · (2017) 07 NGT CK 0035
Tribunals and Commissions11 Jul 2017Disposed Off
M/s. Gem Granites And Ors Vs Ministry Of Environment, Forest & Climate And Ors
National Green Tribunal · (2017) 07 NGT CK 0032
Tribunals and Commissions11 Jul 2017Dismissed
Keerappakkaam Panchayat Vs Government Of Tamil Nadu And Ors
National Green Tribunal · (2017) 07 NGT CK 0031
Tribunals and Commissions11 Jul 2017Disposed Off
Khalid Ashraf And ors Vs Union Of India And Ors
National Green Tribunal · (2017) 07 NGT CK 0023
Code of Criminal Procedure, 1973 — Section 144Environment (Protection) Act, 1986 — Section 2(e), 5 (a), 5, 15, 19, 23Jammu and Kashmir non-biodegradable material (Management, Handling and Disposal) Act, 2007 — Section 7(3)
Tribunals and Commissions10 Jul 2017Disposed Off
Dwaipayan Sengupta Vs Union Of india And Ors
National Green Tribunal · (2017) 07 NGT CK 0026
West Bengal Inland Fisheries Act, 1984 — Section 17A (1)West Bengal Town and Country (Planning and Development) Act, 1979 — Section 2(8), 31, 46, 52National Green Tribunal Act, 2010 — Section 14(3), 20
Tribunals and Commissions07 Jul 2017Dismissed
Cedric Bosco Savio Lobo Vs State Of Goa And Ors
National Green Tribunal · (2017) 07 NGT CK 0045
National Green Tribunal Act, 2010 — Section 10, 18(2)(e)Indian Port Act, 1908 — Section 5
Tribunals and Commissions07 Jul 2017Dismissed
Human Rights & Consumer Protection Vs State Of Telangana And Ors
National Green Tribunal · (2017) 07 NGT CK 0024
Andhra Pradesh (Telangana Area) Land Revenue Act, 1908 — Section 24Andhra Pradesh Water, Land and Trees Act, 2002 — Section 23Hyderabad Metropolitan Development Authority Act, 2008 — Section 14(1), 23
Tribunals and Commissions06 Jul 2017Dismissed
Vivasayam Mattrum Suttrusoozhal Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2017) 07 NGT CK 0020
Water (Prevention and Control of Pollution) Act, 1974 — Section 33ANational Green Tribunal Act, 2010 — Section 15Public Liability Insurance Act, 1991 — Section 1(a)(b)(c)
Tribunals and Commissions06 Jul 2017Dismissed
Gurcharan Singh Matharu Vs Parminder Singh, S/O Pritam Singh And Ors
National Green Tribunal · (2017) 07 NGT CK 0019
Tribunals and Commissions05 Jul 2017Disposed Off
Kommana Lakshmi Bala Ganeswara Rao Vs State Of Andhra Pradesh And Ors
National Green Tribunal · (2017) 07 NGT CK 0029
Tribunals and Commissions04 Jul 2017Dismissed
M/s. Kreative Orgnics (P) Ltd Vs Telangana State Pollution Control Board And Ors
National Green Tribunal · (2017) 07 NGT CK 0030
Water (Prevention and Control of Pollution) Act, 1974 — Section 33(A)Air (Prevention and Control of Pollution) Act, 1981 — Section 31(A)
Tribunals and Commissions04 Jul 2017Disposed Off
Wayanad Prakriti Samrakshana Samiti Vs Union Of India, Rep. by its Secretary And Ors
National Green Tribunal · (2017) 07 NGT CK 0028
Forest (Conversion) Act, 1980 — Section 2
Tribunals and Commissions04 Jul 2017Disposed Off
G. Murugan Vs Chairman And Ors
National Green Tribunal · (2017) 07 NGT CK 0021
Tribunals and Commissions04 Jul 2017Dismissed
Souhardha Charitable Club And Ors Vs State Environment Impact Assessment And Ors
National Green Tribunal · (2017) 07 NGT CK 0017
National Green Tribunal Act, 2010 — Section 16Environmental Clearance Regulations, 2006 — Regulation 10
Tribunals and Commissions04 Jul 2017Dismissed
Ratheesh Vs State Of Kerala rep. by the Chief Secretary And Ors
National Green Tribunal · (2017) 07 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14, 15, 15(3)Limitation Act, 1963 — Section 14, 21Public Liability Insurance Act, 1991 — Section 1(a)(b)(c)
Tribunals and Commissions03 Jul 2017Disposed Off
M/s. Sri Sowparnika Coir Pithu Products Vs District Collector, Erode District And Ors
National Green Tribunal · (2017) 07 NGT CK 0022