Tribunals and Commissions17 Aug 2017Disposed Off
M. Ganapathi Vs Government Of Karnataka And Ors
National Green Tribunal · (2017) 08 NGT CK 0018
COURT ARCHIVE
National Green Tribunal judgments, 2017
257 judgments · page 5 of 13
Tribunals and Commissions17 Aug 2017Disposed Off
Raveendran Vs Chairman And Ors
National Green Tribunal · (2017) 08 NGT CK 0017
Tribunals and Commissions10 Aug 2017Disposed Off
St. Thomas International Shrine And Ors Vs P.D. Baby And Ors
National Green Tribunal · (2017) 08 NGT CK 0015
Tribunals and Commissions09 Aug 2017Disposed Off
S. Selvakumar Vs Member Secretary And Ors
National Green Tribunal · (2017) 08 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions07 Aug 2017Disposed Off
G. Somasundaram And Ors Vs District Collector And Ors
National Green Tribunal · (2017) 08 NGT CK 0012
Tribunals and Commissions04 Aug 2017Disposed Off
Dinakaran Vs District Collector And Ors
National Green Tribunal · (2017) 08 NGT CK 0008
Tribunals and Commissions03 Aug 2017Disposed Off
PC Sharma Vs M/s Proctor And Gamble Home And Ors
National Green Tribunal · (2017) 08 NGT CK 0005
Tribunals and Commissions03 Aug 2017Dismissed
Rajiv Dutta Vs Union Of India And Ors
National Green Tribunal · (2017) 08 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15Air (Prevention and Control of Pollution) Act, 1981 — Section 3, 5Environment (Protection) Act, 1986 — Section 3(1), 5
Tribunals and Commissions02 Aug 2017Dismissed
I.H. Sekar Vs Secretary And Ors
National Green Tribunal · (2017) 08 NGT CK 0002
Code Of Criminal Procedure, 1973 — Section 195 (1)(b), 340Indian Penal Code, 1860 — Section 193
Tribunals and Commissions01 Aug 2017Disposed Off
Blaicy Dixon Vs Kerala Coastal Zone Management Authority And Ors
National Green Tribunal · (2017) 08 NGT CK 0007
Tribunals and Commissions01 Aug 2017Disposed Off
R. Vinodha Vs Chairman And Ors
National Green Tribunal · (2017) 08 NGT CK 0006
Code of Criminal Procedure, 1973 — Section 133
Tribunals and Commissions01 Aug 2017Disposed Off
Santhosh E.J Vs Union Of India And Ors
National Green Tribunal · (2017) 08 NGT CK 0004
Tribunals and Commissions01 Aug 2017Dismissed
Court on Its Own Motion And Ors Vs State Of Himachal Pradesh And Ors
National Green Tribunal · (2017) 08 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2)
Tribunals and Commissions31 Jul 2017Disposed Off
Society for Protection Of Culture, Heritage Vs Union Of India, through Secretary And Ors
National Green Tribunal · (2017) 07 NGT CK 0046
Delhi Development Act, 1957 — Section 8, 14National Green Tribunal Act, 2010 — Section 19(4)(f)Code Of Civil Procedure, 1908 — Section 14, Order 47
Tribunals and Commissions31 Jul 2017Disposed Off
Special Lime Stone Pvt. Ltd Vs Union Of India And Ors
National Green Tribunal · (2017) 07 NGT CK 0044
National Green Tribunal Act, 2010 — Section 14, 16, 16(1)(i)Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions27 Jul 2017Disposed Off
Karukampally Vijayan Biju Vs Union Of India And Ors
National Green Tribunal · (2017) 07 NGT CK 0039
National Green Tribunal Act, 2010 — Section 14(1), 15, 18(1)Insecticides Act, 1968 — Section 5, 9(4)Environment (Protection) Act, 1986 — Section 3(1)(5)(2)
Tribunals and Commissions24 Jul 2017
Vinod Chopra Vs State Of Haryana And Ors
National Green Tribunal · (2017) 07 NGT CK 0047
National Green Tribunal Act, 2010 — Section 2(m), 14, 20Forest (Conservation) Act, 1980 — Section 2, 2(i)
Tribunals and Commissions24 Jul 2017Disposed Off
Conservation Action Trust And Ors Vs Ministry Of Coal And Ors
National Green Tribunal · (2017) 07 NGT CK 0041
National Green Tribunal Act, 2010 — Section 14Constitution of India, 1950 — Article 32
Tribunals and Commissions20 Jul 2017Dismissed
Souhardha Charitable Club And Ors Vs State Environment Impact Assessment And Ors
National Green Tribunal · (2017) 07 NGT CK 0034
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions19 Jul 2017Disposed Off
Tejpal And Ors Vs Chief Secretary And Ors
National Green Tribunal · (2017) 07 NGT CK 0033