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National Green Tribunal judgments, 2017

257 judgments · page 4 of 13

Tribunals and Commissions14 Sept 2017Disposed Off

Vinayak Parihar And Ors Vs State Of M.P. And Ors

National Green Tribunal · (2017) 09 NGT CK 0013

National Green Tribunal Act, 2010 — Section 14Madhya Pradesh Minor Mineral Rules, 1996 — Rule 53Constitution Of India, 1950 — Article 48A, 51A(g)
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Tribunals and Commissions12 Sept 2017Disposed Off

Akash Vashishtha And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 09 NGT CK 0004

National Green Tribunal Act, 2010 — Section 14, 15, 18, 19National Green Tribunal (Practice and Procedure) Rules, 2011 — Rule 16Wetlands (Conservation and Management) Rules, 2010 — Rule 4
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Tribunals and Commissions24 Aug 2017

Bharti Infratel Ltd And Ors Vs State Of M.P. And Ors

National Green Tribunal · (2017) 08 NGT CK 0019

Air (Prevention and Control of Pollution) Act, 1981 — Section 2(a), 2(b), 2(k), 2(j), 7, 9, 21, 21(1), 31(A), 37Environment (Protection) Act, 1986 — Section 5, 15Customs Act, 1962 — Section 157
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Tribunals and Commissions21 Aug 2017Dismissed

Tseten Lepcha Vs Union Of India And Ors

National Green Tribunal · (2017) 08 NGT CK 0014

National Green Tribunal Act, 2010 — Section 14, 18Environment (Protection) Act, 1986 — Section 3, 5(1)Indian forest Act, 1927 — Section 26, 15(2)(c)
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