COURT ARCHIVE

National Green Tribunal judgments, 2017

257 judgments · page 11 of 13

Tribunals and Commissions13 Mar 2017Disposed Off

Neeliah And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 03 NGT CK 0012

National Green Tribunal Act, 2010 — Section 14 (3), 14, 16Karnataka Lake Conservation and Development Authority Act, 2014 — Section 14Karnataka Highways Act, 1964 — Section 3

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Tribunals and Commissions10 Mar 2017Disposed Off

M/s. Cauvery Vivasaigal Sangam And Ors Vs M/s. Oil And Natural Gas Corporation Ltd And Ors

National Green Tribunal · (2017) 03 NGT CK 0016

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Tribunals and Commissions10 Mar 2017Disposed Off

R. Sabapathy And Ors Vs District Collector And Ors

National Green Tribunal · (2017) 03 NGT CK 0015

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Tribunals and Commissions10 Mar 2017Disposed Off

Sunil Patel S/o Shri Gopal Prasad And Ors Vs M/s Bhopal Incinerator Ltd And Ors

National Green Tribunal · (2017) 03 NGT CK 0011

National Green Tribunal Act, 2010 — Section 2(A), 4, 15, 15(1)(A), 17, 18National Green Tribunal Act (Practices and Procedure) Rules, 2011 — Rule 1, 8

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Tribunals and Commissions08 Mar 2017Disposed Off

Chaitanya Sravanthi Vs Andhra Pradesh Pollution Control Board And Ors

National Green Tribunal · (2017) 03 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14, 16Air (Prevention and Control of Pollution) Amendment Act, 1987 — Section 31(A)Water (Prevention & Control of Pollution) Amendment Act, 1988 — Section 33(A)

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Tribunals and Commissions08 Mar 2017

Samir Mehta And Ors Vs Union of India And Ors

National Green Tribunal · (2017) 03 NGT CK 0002

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Tribunals and Commissions07 Mar 2017Disposed Off

Sh. Sadi Ram And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 03 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17(3), 18, 20Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154(3)

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Tribunals and Commissions06 Mar 2017Disposed Off

Society For Preservation Of Kasauli And Its Environs Vs Himachal Pradesh Tourism Development Corporation Ltd And Ors

National Green Tribunal · (2017) 03 NGT CK 0005

Cantonment Act, 2006 — Section 10(2)(B), 234, 235, 252, 256, 261Himachal Pradesh Town & Country Planning Act, 1977 — Section 31(A)Indian Contract Act, 1872 — Section 235, 238

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Tribunals and Commissions03 Mar 2017Disposed Off

A. Iappan Vs Secretary And Ors

National Green Tribunal · (2017) 03 NGT CK 0029

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Tribunals and Commissions03 Mar 2017Dismissed

GRG Trust Vs Principal Secretary to the Government And Ors

National Green Tribunal · (2017) 03 NGT CK 0014

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Tribunals and Commissions03 Mar 2017Disposed Off

C. Suresh Vs Chairman And Ors

National Green Tribunal · (2017) 03 NGT CK 0013

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Tribunals and Commissions02 Mar 2017Dismissed

Clament Zakkula Vs Union Of India, Rep. By Secretary And Ors

National Green Tribunal · (2017) 03 NGT CK 0009

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Tribunals and Commissions02 Mar 2017Disposed Off

Suresh Kumar Pukhrajji Dhoka And Ors Vs M/S. T.N. Pandya And Ors

National Green Tribunal · (2017) 03 NGT CK 0004

National Green Tribunal Act, 2010 — Section 4, 14, 15, 15(3), 35, 35(1), 18(3)Mumbai Municipal Corporation Act, 1888 — Section 381, 471Environment (Protection) Act, 1986 — Section 2(a), 15

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Tribunals and Commissions02 Mar 2017Disposed Off

Social Action For Forest And Environment Vs Union Of India And Ors

National Green Tribunal · (2017) 03 NGT CK 0003

Forest (Conservation) Act, 1980 — Section 2, 2(ii), 2(iii)National Green Tribunal Act, 2010 — Section 20Environment (Protection) Act, 1996 — Section 1(v)(2), 3

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Tribunals and Commissions01 Mar 2017Disposed Off

Samiran Co-Operative Housing Society Ltd Vs Lopamudra Ghosh And Ors

National Green Tribunal · (2017) 03 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14(3), 15(3), 18(1), 20Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22Water (Prevention & Control of Pollution) Act, 1974 — Section 25

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Tribunals and Commissions28 Feb 2017Disposed Off

T. Chendil Athiban Vs District Collector cum Chairman And Ors

National Green Tribunal · (2017) 02 NGT CK 0034

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Tribunals and Commissions28 Feb 2017Disposed Off

S.P. Surendranath Karthik And Ors Vs President And Ors

National Green Tribunal · (2017) 02 NGT CK 0033

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Tribunals and Commissions28 Feb 2017Disposed Off

M.J.D. Construction & Engineering Vs Chairman, Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2017) 02 NGT CK 0030

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Tribunals and Commissions28 Feb 2017Disposed Off

Nanik Rupani And Ors Vs . Secretary, Ministry Of Environment And Forests And Ors

National Green Tribunal · (2017) 02 NGT CK 0029

National Green Tribunal Act, 2010 — Section 15(3), 15, 18 2)(e), 20Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions27 Feb 2017Dismissed

Rajkkamangalam Thurai Vs Union Of India And Ors

National Green Tribunal · (2017) 02 NGT CK 0028

National Green Tribunal Act, 2010 — Section 19(4)National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 22(1), 22(3)Environment (Protection) Act, 1986 — Section 5

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