COURT ARCHIVE

National Green Tribunal judgments, 2016

195 judgments · page 2 of 10

Tribunals and Commissions15 Dec 2016Disposed Off

Mahesh Dubey Vs Chattisgarh Environment Conservation Board And Ors

National Green Tribunal · (2016) 12 NGT CK 0003

Environment (Protection) Act, 1986 — Section 6, 8, 25Bio-Medical Waste Management Rules, 2016 — Rule 2, 4, 5, 6, 6(2), 6(5)

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Tribunals and Commissions15 Dec 2016Disposed Off

Smt. Radharani Vajpayee Vs Department Of Mining And Ors

National Green Tribunal · (2016) 12 NGT CK 0002

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Tribunals and Commissions13 Dec 2016Disposed Off

Sarika And Ors Vs State Of Kerala And Ors

National Green Tribunal · (2016) 12 NGT CK 0022

Solid Waste ( Management and Handling) Rules, 2000 — Rule 19Solid Waste Management Rules, 2016 — Rule 11, 12, 15Constitution of India, 1950 — Article 226

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Tribunals and Commissions13 Dec 2016Disposed Off

Exim Knits Pvt. Ltd. Vs Chairman And Ors

National Green Tribunal · (2016) 12 NGT CK 0020

Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 33A, 44, 45

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Tribunals and Commissions09 Dec 2016Disposed Off

Sunder Singh Vs State Of NCT Of Delhi And Ors

National Green Tribunal · (2016) 12 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14(1), 18(1)

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Tribunals and Commissions05 Dec 2016Disposed Off

Reliance Infrastructure Limited Vs Union Of India And Ors

National Green Tribunal · (2016) 12 NGT CK 0023

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Tribunals and Commissions05 Dec 2016Disposed Off

U.K. District Consumers & Citizen Welfare Association And Ors Vs State Of Karnataka And Ors

National Green Tribunal · (2016) 12 NGT CK 0021

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Tribunals and Commissions02 Dec 2016Disposed Off

Additional Ambernath Manufactures Association Vs Maharashtra Pollution Control Board And Ors

National Green Tribunal · (2016) 12 NGT CK 0025

Water (Prevention And Control Of Pollution) Act, 1974 ;— Section 26, 33AAir (Prevention And Control Of Pollution) Act, 1981 l— Section 31A

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Tribunals and Commissions30 Nov 2016Disposed Off

Mr. Suvarnasangeet Vernekar Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2016) 11 NGT CK 0009

Right To Information (RTI) Act, 2005 — Section 66(3)National Green Tribunal Act, 2010 — Section 15

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Tribunals and Commissions30 Nov 2016Disposed Off

Mr. Kashinath Jairam Shetye Vs State Of Goa And Ors

National Green Tribunal · (2016) 11 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 6(1)(g), 6Air (Prevention And Control Of Pollution) Act, 1981 — Section 8

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Tribunals and Commissions29 Nov 2016Dismissed

G. Sundarrajan Vs Union Of India And Ors

National Green Tribunal · (2016) 11 NGT CK 0021

Environment (Protection) Act, 1986 — Section 3(i), 3(2)(v)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19Indian Penal Code, 1860 — Section 498

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Tribunals and Commissions29 Nov 2016

Jai Bhuvan Builders (P) Ltd. Vs Goa Paryavaran Savrakshan Aand Ors

National Green Tribunal · (2016) 11 NGT CK 0012

National Green Tribunal Act, 2010 — Section 15, 17

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Tribunals and Commissions29 Nov 2016Disposed Off

Mr. Kashinath Jairam Shetye And Ors Vs Deltin Carevela And Ors

National Green Tribunal · (2016) 11 NGT CK 0011

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17

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Tribunals and Commissions29 Nov 2016Disposed Off

Goa Foundation And Ors Vs Goa State Environment Impact Assessment And Ors

National Green Tribunal · (2016) 11 NGT CK 0010

National Green Tribunal Act, 2010 — Section 14, 16

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Tribunals and Commissions29 Nov 2016Disposed Off

Babu Lal Jajoo Vs State Of Rajasthan And Ors

National Green Tribunal · (2016) 11 NGT CK 0006

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Tribunals and Commissions28 Nov 2016Disposed Off

Human Rights & Consumer Vs State Of Telangana And Ors

National Green Tribunal · (2016) 11 NGT CK 0022

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 172Andhra Pradesh Water, Land And Trees Act, 2002 — Section 23Hyderabad Metropolitan Development Authority (HMDA) Act, 2008 — Section 19, 23

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Tribunals and Commissions24 Nov 2016Disposed Off

Pankaj Kumar Mishra And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 11 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 18(1)National Green Tribunal (Practice And Procedure) Rules, 2011 — Rule 14Constitution Of India, 1950 — Article 21

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Tribunals and Commissions23 Nov 2016Allowed

Prafulla Samantray Vs Union Of India service through And Ors

National Green Tribunal · (2016) 11 NGT CK 0016

National Green Tribunal Act, 2010 — Section 16

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Tribunals and Commissions22 Nov 2016Allowed

Mr. Francis Misquita Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2016) 11 NGT CK 0014

National Green Tribunal Act, 2010 — Section 16(g), 18(1)Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions22 Nov 2016

Hindusthan Engineering & Industries And Ors Vs Gujarat Pollution Control Board And Ors

National Green Tribunal · (2016) 11 NGT CK 0013

National Green Tribunal Act, 2010 — Section 14, 16, 18(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AWater (Prevention And Control Of Pollution) Rules, 1975 — Rule 34(3)

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