COURT ARCHIVE

National Green Tribunal judgments, 2016

195 judgments · page 4 of 10

Tribunals and Commissions20 Sept 2016Dismissed

Chaudhary Yashwant Singh Vs State Of Uttar Pradesh And Ors

National Green Tribunal · (2016) 09 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 15, 15(3), 16, 17, 18(1)National Green Tribunal (Practise And Procedure) Rules, 2011 — Rule 14Constitution Of India, 1950 — Article 21

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Tribunals and Commissions20 Sept 2016

Chadha Papers Limited Vs Uttar Pradesh Pollution Control Board And Ors

National Green Tribunal · (2016) 09 NGT CK 0005

Water (Prevention And Control Of Pollution) Act, 1974 — Section 18(1)B, 25, 26, 33, 33A, 47

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Tribunals and Commissions05 Sept 2016

Upendra Prasad Pandey Vs Union Of India And Ors

National Green Tribunal · (2016) 09 NGT CK 0003

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Tribunals and Commissions02 Sept 2016Disposed Of

Wilfred J. And Ors Vs Ministry Of Environment And Forests And Ors

National Green Tribunal · (2016) 09 NGT CK 0011

Constitution Of India, 1950 — Article 14, 21, 32, 226Environment Protection Act, 1986 — Section 3, 3(1)National Green Tribunal Act, 2010 — Section 2(1)(a), 3(o), 4(4), 14, 16

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Tribunals and Commissions02 Sept 2016

Old Cross Fishing Canoe Owners And Ors Vs Mormugao Port Trust And Ors

National Green Tribunal · (2016) 09 NGT CK 0004

National Green Tribunal Act, 2010 — Section 15, 16(h), 18, 20

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Tribunals and Commissions01 Sept 2016Disposed Off

M. Saravanan Vs Secretary to Government Of Tamil Nadu And Ors

National Green Tribunal · (2016) 09 NGT CK 0002

Environment Impact Assessment (EIA) Notification, 2006 — Section 7(f)

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Tribunals and Commissions30 Aug 2016Allowed

Dileep B. Nevatia Vs Union Of India And Ors

National Green Tribunal · (2016) 08 NGT CK 0022

National Green Tribunal Act, 2010 — Section 14, 18, 33Air (Prevention and Control Of Pollution) Act, 1981 — Section 2, 16(h)Bureau Of Indian Standards Act, 1986 — Section 10(1)

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Tribunals and Commissions29 Aug 2016Disposed Off

Jalander Nana Jadhav And Ors Vs

National Green Tribunal · (2016) 08 NGT CK 0023

National Green Tribunal Act, 2010 — Section 14, 15

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Tribunals and Commissions26 Aug 2016Disposed Off

Mr. Sadanand Pandurang Mane Vs State Level Expert Appraisal Committee And Ors

National Green Tribunal · (2016) 08 NGT CK 0024

National Green Tribunal Act, 2010 — Section 14, 16

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Tribunals and Commissions26 Aug 2016Dismissed

Chinnapaiyan Vs Member Secretary Aand Ors

National Green Tribunal · (2016) 08 NGT CK 0021

Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 12

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Tribunals and Commissions26 Aug 2016Dismissed

K.K. Subramaniam And Ors Vs Loss Of Ecology And Ors

National Green Tribunal · (2016) 08 NGT CK 0020

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Tribunals and Commissions24 Aug 2016Allowed

Rajendra Singh Bhandari Vs State Of Uttarakhand And Ors

National Green Tribunal · (2016) 08 NGT CK 0029

Air (prevention And Control Of Pollution) Act, 1981 — Section 5, 5(2), 5(2)(a), 5(2)(f), 5(3), 10, 14(1), 14(3), 17, 26, 28, 54(2)(f), 7(7)Environment Protection Act, 1986 — Section 2, 3, 24National Green Tribunal Act, 2010 — Section 14, 14(1)

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Tribunals and Commissions23 Aug 2016Disposed Of

Samir Mehta Vs Union Of India And Ors

National Green Tribunal · (2016) 08 NGT CK 0028

Advocate Act, 1961 — Section 37, 38Biological Diversity Act, 2002 — Section 2(b), 3, 4, 6Coast Guard Act, 1978 — Section 14

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Tribunals and Commissions23 Aug 2016Disposed Off

Sunstream City Private Limited Vs Paryavaran Dakshta Manch And Ors

National Green Tribunal · (2016) 08 NGT CK 0025

National Green Tribunal Act, 2010 — Section 14

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Tribunals and Commissions22 Aug 2016Dismissed

Aman Kumar Singh Vs State Of Bihar And Ors

National Green Tribunal · (2016) 08 NGT CK 0019

National Green Tribunal Act, 2010 — Section 16

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Tribunals and Commissions19 Aug 2016Disposed Off

Srinagar Bandh Aapda Sangharsh Samiti And Ors Vs Alaknanda Hydro Power Co. Ltd And Ors

National Green Tribunal · (2016) 08 NGT CK 0002

Environment(Protection) Act, 1986 — Section 2(e), 5National Green Tribunal Act, 2010 — Section 2, 2(a), 17, 17(3)Public Liability Insurance Act, 1991 — Section 7(a)

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Tribunals and Commissions16 Aug 2016Allowed

CCL Products (India) Limited Vs Andhra Pradesh Pollution Control Board

National Green Tribunal · (2016) 08 NGT CK 0016

Water (Prevention and Control Of Pollution) Act, 1974 — Section 25, 33AAir (Prevention and Control Of Pollution) Act, 1981 — Section 31AWater (Prevention and Control Of Pollution) Rules, 1975 — Rule 34

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Tribunals and Commissions11 Aug 2016Dismissed