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National Green Tribunal judgments, 2016

195 judgments · page 5 of 10

Tribunals and Commissions08 Aug 2016

Dileep B. Nevatia Vs Union Of India And Ors

National Green Tribunal · (2016) 08 NGT CK 0014

National Green Tribunal Act, 2010 — Section 2(c), 3, 4, 14, 14(1), 18, 18(2), 33Air (Prevention and Control Of Pollution) Act, 1981 — Section 16, 16(2)(h), 17, 17(g), 20, 31ASpecial Economic Zones Act, 2005 — Section 3, 5
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Tribunals and Commissions26 Jul 2016Disposed Off

Rashid Noor Khan Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2016) 07 NGT CK 0013

National Green Tribunal Act, 2010 — Section 4(4), 14, 15, 18(1), 21, 22Companies Act, 1956 — Section 617National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 3, 4, 5, 5(2), 6, 11
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Tribunals and Commissions25 Jul 2016Dismissed

Shiv Prasad Vs Union Of India And Ors

National Green Tribunal · (2016) 07 NGT CK 0011

National Green Tribunal Act, 2010 — Section 14, 14(1), 14(3), 15, 15(b)(c), 18, 18(1)(2)Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 58
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Tribunals and Commissions18 Jul 2016Disposed Off

Sheikh Altaf And Ors Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2016) 07 NGT CK 0008

National Green Tribunal Act, 2010 — Section 15Environment (Protection) Act, 1986 — Section 2(a)(b)(c), 3, 6, 15Municipal Solid Waste (Management & Handling) Rules, 2000 — Rule 4, 5, 6, 12
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Tribunals and Commissions11 Jul 2016Allowed

Human Rights Forum Vs Union Of India And Ors

National Green Tribunal · (2016) 07 NGT CK 0007

Air (Prevention and Control Of Pollution) Act, 1981 — Section 37, 40, 44, 47National Green Tribunal Act, 2010 — Section 14, 14(1), 16, 18Environment (Protection) Act, 1986 — Section 15, 16, 17
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