COURT ARCHIVE

National Green Tribunal judgments, 2016

195 judgments · page 6 of 10

Tribunals and Commissions08 Jul 2016Disposed Off

Shri. Mohammed Kabir And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 07 NGT CK 0005

Code of Criminal Procedure, 1973 — Section 133Water (Prevention and Control of Pollution) Act, 1974 — Section 33AMunicipal Act, 1964 — Section 276(1)(2)(3)

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Tribunals and Commissions05 Jul 2016Disposed Off

Tribunal suo motu Vs Chief Secretary And Ors

National Green Tribunal · (2016) 07 NGT CK 0004

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Tribunals and Commissions05 Jul 2016Dismissed

Ananth Bhat And Ors Vs Bangalore Development Authority And Ors

National Green Tribunal · (2016) 07 NGT CK 0003

Bangalore Development Authority Act, 1976 — Section 16, 38ANational Green Tribunal Act, 2010 — Section 14, 14(3), 26Constitution of India, 1950 — Article 21

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Tribunals and Commissions05 Jul 2016Disposed Off

S. Kasinathan And Ors Vs Ministry Of Environment & Forest And Ors

National Green Tribunal · (2016) 07 NGT CK 0002

Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31AEnvironment (Protection) Act, 1986 — Section 15

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Tribunals and Commissions05 Jul 2016Partly Allowed

R. Rajendran Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2016) 07 NGT CK 0001

Indian Penal Code, 1860 — Section 277, 284National Green Tribunal Act, 2010 — Section 26

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Tribunals and Commissions08 Jun 2016Disposed Off

Divisional Commissioner (Revenue) And )rs Vs Deputy Conservator Of Forest And Ors

National Green Tribunal · (2016) 06 NGT CK 0008

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Tribunals and Commissions01 Jun 2016Dismissed

Satyanarayan Banchhor And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 06 NGT CK 0002

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Tribunals and Commissions01 Jun 2016Dismissed

Ashish Nawalgaria And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 06 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 14(3), 16, 19, 22, 26Environment (Protection) Act, 1986 — Section 5, 6(e)15, 19National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 14

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Tribunals and Commissions31 May 2016Dismissed

Mr. Subhas Datta And Ors Vs Ministry Of Environment and Forest And Ors

National Green Tribunal · (2016) 05 NGT CK 0023

National Green Tribunal Act, 2010 — Section 14Environment Impact Assessment Notification, 2006 — Section 2

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Tribunals and Commissions31 May 2016Disposed Off

Vikrant Tongad Vs Noida Metro Rail Corporation And Ors

National Green Tribunal · (2016) 05 NGT CK 0022

Environment (Protection) Act, 1986 — Section 2(a), 3(3), 5, 25National Green Tribunal Act, 2010 — Section 14, 15, 16, 18Environment (Protection) Rules, 1986 — Rule 5(2)

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Tribunals and Commissions31 May 2016Disposed Off

Jalbiradari And Ors Vs Ministry Of Environment & Forests And ors

National Green Tribunal · (2016) 05 NGT CK 0021

National Green Tribunal Act, 2010 — Section 15, 16, 20, 21Coastal Regulation Zone Notification, 2011 — Rule 4(2)

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Tribunals and Commissions27 May 2016Disposed Off

Mr. Rajiv Rattan Vs Haryana Urban Development Authority And Ors

National Green Tribunal · (2016) 05 NGT CK 0019

National Green Tribunal Act, 2010 — Section 14Aryana Urban Development Authority Act, 1977 — Section 2(a), 79

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Tribunals and Commissions27 May 2016Dismissed

Narinder Kumar Shukla And Ors Vs Sh. Jagish Saphiya And Ors

National Green Tribunal · (2016) 05 NGT CK 0017

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17Environment (Protection) Act, 1986 — Section 5, 7Minerals Prevention Of Illegal Mining Transportation And Storage Rules, 2015 — Rule 6, 9

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Tribunals and Commissions25 May 2016Disposed Off

Aswini Kumar Dhal Vs Odisha Pollution Control Board And Ors

National Green Tribunal · (2016) 05 NGT CK 0018

National Green Tribunal Act, 2010 — Section 14(1), 15(1), 18(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 18, 25, 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 21, 31A

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Tribunals and Commissions24 May 2016Disposed Off

Madhu Sharan And Ors Vs Noida Authority And Ors

National Green Tribunal · (2016) 05 NGT CK 0016

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Tribunals and Commissions12 May 2016Dismissed

Yasoraminfra Developers Pvt. Ltd. Vs Kerala Coastal Zone Management Authority And Ors

National Green Tribunal · (2016) 05 NGT CK 0015

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Tribunals and Commissions12 May 2016Disposed Off

Raghu Nath And Ors Vs Hindustan Zinc Ltd. And Ors

National Green Tribunal · (2016) 05 NGT CK 0014

National Green Tribunal Act, 2010 — Section 15, 18(1)

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Tribunals and Commissions10 May 2016Disposed Off

M.P. Muhammed Kunhi Vs Ministry Of Environment, Forests & Climate Change And Ors

National Green Tribunal · (2016) 05 NGT CK 0012

Constitution of India, 1950 — Article 21, 51A(g)

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Tribunals and Commissions09 May 2016Dismissed

Ratneshwar Prasad Singh Vs Banka Municipality, Banka And Ors

National Green Tribunal · (2016) 05 NGT CK 0010

Environment (Protection) Act, 1986 — Section 3, 6, 25Water (Prevention And Control Of Pollution) Act, 1974 — Section 2(e)(g)(gg), 25National Green Tribunal Act, 2010 — Section 33

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Tribunals and Commissions06 May 2016Disposed Off

Biswanath Maji And Ors Vs Pollution Control Board, West Bengal And Ors

National Green Tribunal · (2016) 05 NGT CK 0013

National Green Tribunal Act, 2010 — Section 15, 16, 17, 18(1)Constitution of India, 1950 — Article 21

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