COURT ARCHIVE

National Green Tribunal judgments, 2016

195 judgments · page 7 of 10

Tribunals and Commissions05 May 2016Disposed Off

Joydeep Mukherjee And Ors Vs Chief Secretary And Ors

National Green Tribunal · (2016) 05 NGT CK 0011

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18Water (Prevention And Control Of Pollution) Act, 1974 — Section 24(1)Air (Prevention And Control Of Pollution) Act, 1981 — Section 22

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Tribunals and Commissions04 May 2016Disposed Off

Forward Foundation And Ors Vs State Of Karnataka And Ors

National Green Tribunal · (2016) 05 NGT CK 0024

National Green Tribunal Act, 2010 — Section 14, 15, 20Code Of Civil Procedure, 1908 — Section 97Wetlands (Conservation and Management) Rules, 2010 — Rule 4

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Tribunals and Commissions04 May 2016Disposed Off

S. Vadivel Vs Secretary to Government And Ors

National Green Tribunal · (2016) 05 NGT CK 0009

National Green Tribunal Act, 2010 — Section 14, 15, 18(1)Municipal Solid Wastes (Management And Handling) Rules, 2000 — Rule 6(3)

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Tribunals and Commissions04 May 2016Disposed Off

Gauri Maulekhi Vs Union Of India And Ors

National Green Tribunal · (2016) 05 NGT CK 0008

Environment (Protection) Act, 1986 — Section 5, 11, 11(3)National Green Tribunal Act, 2010 — Section 14, 15, 24Water (Prevention And Control Of Pollution) Act, 1974 — Section 21

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Tribunals and Commissions04 May 2016Disposed Off

Bio Diversity Management Committee Vs Union Of India And Ors

National Green Tribunal · (2016) 05 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14, 15Biological Diversity Act, 2002 — Section 37, 41

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Tribunals and Commissions04 May 2016Disposed Off

Naresh Zargar And Ors Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2016) 05 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 16

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Tribunals and Commissions04 May 2016Dismissed

Khatema Fibres Limited Vs Uttarakhand Environment Protection And Ors

National Green Tribunal · (2016) 05 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 16, 19, 19(4), 35(4)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)Code Of Criminal Procedure, 1898 — Section 417(4)

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Tribunals and Commissions04 May 2016Dismissed

Bharat Jhunjhunwala Vs Union Of India And Ors

National Green Tribunal · (2016) 05 NGT CK 0004

National Green Tribunal Act, 2010 — Section 14(3)

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Tribunals and Commissions04 May 2016Disposed Off

Paryawaran Sanrakshan Sangarsh Samiti Lippa Vs Union Of India And Ors

National Green Tribunal · (2016) 05 NGT CK 0003

National Green Tribunal Act, 2010 — Section 16(e), 18(1)Forest Rights Act, 2006 — Section 3(1)(a)Panchayats (Extension to Scheduled Areas) Act, 1996 — Section 4(d), 4(i)

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Tribunals and Commissions03 May 2016Disposed Off

Smt. Octavia Albuquerque And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 05 NGT CK 0002

Environment (Protection) Act, 1986 — Section 3(2), 3(2)(1)Karnataka Town And Country Planning Act, 1961 — Section 13Karnataka Municipal Corporation Act, 1976 — Section 342(1)

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Tribunals and Commissions02 May 2016Disposed Off

Jagannath Mane s/o Late Shri Shivaji Mane Vs Union Of India And Ors

National Green Tribunal · (2016) 05 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 15Air (Prevention And Control Of Pollution) Act, 1981 — Section 9, 21(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 27, 30

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Tribunals and Commissions27 Apr 2016

Shanmuga Aqua Industries Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2016) 04 NGT CK 0010

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A

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Tribunals and Commissions26 Apr 2016Disposed Off

Suo Moto And Ors Vs District Collector And Ors

National Green Tribunal · (2016) 04 NGT CK 0009

Water (Prevention And Control Of Pollution) Act, 1974 — Section 17, 33ANational Green Tribunal Act, 2010 — Section 14

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Tribunals and Commissions26 Apr 2016Dismissed

Namma Bengaluru Foundation And Ors Vs State Of Karnataka And Ors

National Green Tribunal · (2016) 04 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14, 15Environment (Protection) Act, 1986 — Section 19Karnataka Town & Country Planning Act, 1961 — Section 14(A)(3)

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Tribunals and Commissions25 Apr 2016Disposed Off

Rajesh Kumar Vs Ministry Of Environment, Forest And Climate Change And Ors

National Green Tribunal · (2016) 04 NGT CK 0007

Punjab Land Preservation Act, 1900 — Section 4, 5Indian Forest Act, 1927 — Section 38Forest (Conservation) Act, 1980 — Section 2

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Tribunals and Commissions19 Apr 2016Dismissed

Rajeev Suri Vs Vice Chairman And Ors

National Green Tribunal · (2016) 04 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 15Public Liability Insurance Act, 1991 — Section 1(a)(b)(c)

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Tribunals and Commissions07 Apr 2016Disposed Off

Goa Foundation Vs Goa State Infrastructure Development Corporation And Ors

National Green Tribunal · (2016) 04 NGT CK 0004

National Green Tribunal Act, 2010 — Section 14, 14(1), 14(3), 16, 16(h), 19, 20Environment (Protection) Act, 1986 — Section 3Constitution Of India, 1950 — Article 21

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Tribunals and Commissions07 Apr 2016Dismissed

Alcon Real Estates (P) Ltd. Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2016) 04 NGT CK 0003

Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions07 Apr 2016Disposed Off

Save Mon Region Federation And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 04 NGT CK 0002

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Tribunals and Commissions06 Apr 2016

Wireless Colony Co-Operative Housing Society Vs Government Of Maharashtra And Ors

National Green Tribunal · (2016) 04 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 16, 16(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 27, 33Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31A

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