Tribunals and Commissions15 Jan 2016Disposed Off
Loksevabhavi Vikas Sanstha And Ors Vs Managing Director & Vice Chairman And Ors
National Green Tribunal · (2016) 01 NGT CK 0012
COURT ARCHIVE
National Green Tribunal judgments, 2016
195 judgments · page 10 of 10
Tribunals and Commissions15 Jan 2016Disposed Off
Mr. Filomeno Vincente Gregorio Vs State Of Goa And Ors
National Green Tribunal · (2016) 01 NGT CK 0009
National Green Tribunal Act, 2010 — Section 16(g)Environment (Protection) Act, 1986 — Section 5Environment (Protection) Rules, 1986 — Rule 4
Tribunals and Commissions15 Jan 2016Disposed Off
Paryavaran Dakshta Manch And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 01 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14(1), 15, 17, 18(1)Environment (Protection) Act, 1986 — Section 25
Tribunals and Commissions14 Jan 2016Disposed Off
Jasaram And Ors Vs State Of Rajasthan And Ors
National Green Tribunal · (2016) 01 NGT CK 0034
Tribunals and Commissions14 Jan 2016Allowed
Thulaseedharan Pillai Vs Ministry Of Environment, Forest And Climate Change And Ors
National Green Tribunal · (2016) 01 NGT CK 0011
Tribunals and Commissions13 Jan 2016Disposed off
Suo Motu Vs Secretary to Government And Ors
National Green Tribunal · (2016) 01 NGT CK 0035
Tribunals and Commissions13 Jan 2016Disposed Off
Mr. Sandeep Raghurajan Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2016) 01 NGT CK 0013
Water (Prevention And Control Of Pollution) Act, 1974 — Section 32Tamil Nadu Panchayat Building Rules, 1997 — Rule 34
Tribunals and Commissions11 Jan 2016Disposed Off
T.K. Subramanian Vs District Collector And Ors
National Green Tribunal · (2016) 01 NGT CK 0014
Tribunals and Commissions11 Jan 2016Disposed Off
M/s. Pannaiyoor Regional Citizens Welfare Trust And Ors Vs Ministry Of Environment, Forests And Climate Change And Ors
National Green Tribunal · (2016) 01 NGT CK 0007
Tribunals and Commissions11 Jan 2016Disposed Off
Mr. Asim Sarode And Ors Vs District Collector, Nanded And Ors
National Green Tribunal · (2016) 01 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 14(1), 15Environment (Protection) Act, 1986 — Section 2, 3(3), 5, 15, 21Constitution Of India, 1950 — Article 21
Tribunals and Commissions08 Jan 2016Allowed
Hazira Macchimar Samit And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 01 NGT CK 0005
National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 36
Tribunals and Commissions08 Jan 2016Disposed Off
Mr. Jayant Baregar Vs State Of Maharashtra And Ors
National Green Tribunal · (2016) 01 NGT CK 0004
Maharashtra Land Revenue Code, 1966 — Section 25, 25(2)National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 5, 20
Tribunals and Commissions08 Jan 2016
M/s. Nanu Estates Pvt. Ltd. Vs Mr. Sayed Tayeeb And Ors
National Green Tribunal · (2016) 01 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 18Goa, Town And Country Planning Act, 1974 — Section 17B
Tribunals and Commissions08 Jan 2016Disposed Off
Rohit Prajapati And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 01 NGT CK 0002
Environment (Protection) Act, 1986 — Section 5National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 37
Tribunals and Commissions08 Jan 2016Disposed Off
Shri Kamalkant Y. Redkar And Ors Vs State Of Goa And Ors
National Green Tribunal · (2016) 01 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18