Tribunals and Commissions21 Nov 2016Disposed Off
U.S. Palanivel Vs Chief Secretary to Government And Ors
National Green Tribunal · (2016) 11 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14
COURT ARCHIVE
National Green Tribunal judgments, 2016
195 judgments · page 3 of 10
Tribunals and Commissions21 Nov 2016Disposed Off
S. Venkateksh Vs Union Of India And Ors
National Green Tribunal · (2016) 11 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 14(3), 15Environment (Protection) Act, 1986 — Section 3, 3(2)(i)(v), 5Tamil Nadu State Highways Act, 2001 — Section 3
Tribunals and Commissions18 Nov 2016Dismissed
Meeava Thanthai K.R.Selvaraj Kumar Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2016) 11 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions18 Nov 2016Disposed Off
Mr. Shafi Mohamed Meer And Ors Vs State Of Maharashtra And Ors
National Green Tribunal · (2016) 11 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14Air (Prevention And Control Of Pollution) Act, 1981 — Section 16(1), 16(2), 20Central Motor Vehicles Rules, 1989 — Rule 126
Tribunals and Commissions18 Nov 2016Dismissed
Kashinath Jairam Shetye And Ors Vs Anil Arora And Ors
National Green Tribunal · (2016) 11 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14, 16
Tribunals and Commissions18 Nov 2016Dismissed
Kashinath Jairam Shetye And Orsc Vs Anil Arora And Ors
National Green Tribunal · (2016) 11 NGT CK 0001
National Green Tribunal Act, 2010 — Section 5, 14, 16National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 14
Tribunals and Commissions11 Nov 2016Disposed Off
Ajanta International Vipassana Samiti And Ors Vs Mr. Popatlal Mohanlal Chordiya And Ors
National Green Tribunal · (2016) 11 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15, 18, 20
Tribunals and Commissions10 Nov 2016Dismissed
Mrs. Maria Filomena Furtado And Ors Vs Village Panchayat Of Colva And Ors
National Green Tribunal · (2016) 11 NGT CK 0023
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 19(4)(f), 22Code Of Civil Procedure, 1908 — Section 114
Tribunals and Commissions03 Nov 2016
Mr. Sagardeep A. Sirsaikar And Orsc Vs State Of Goa Ajnd Ors
National Green Tribunal · (2016) 11 NGT CK 0024
National Green Tribunal Act, 2010 — Section 14, 15, 20
Tribunals and Commissions03 Nov 2016Disposed Off
M/s. Munjal Showa Limited Vs Appellate Authority And Ors
National Green Tribunal · (2016) 11 NGT CK 0017
Water (Prevention and Control Of Pollution) Act, 1974 — Section 17, 28, 33, 33A, 43, 44Air (Prevention and Control Of Pollution) Act, 1981 — Section 16, 18, 21, 21(4), 22, 31A, 37, 39National Green Tribunal Act, 2010 — Section 17, 19, 19(1), 19(3)20, 31B
Tribunals and Commissions01 Nov 2016Disposed Off
Diwan Singh And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 11 NGT CK 0007
Constitution Of India, 1950 — Article 21, 47, 48A, 51A
Tribunals and Commissions28 Oct 2016Dismissed
M/s. Janajagrithi Samithi Vs Union Of India And Ors
National Green Tribunal · (2016) 10 NGT CK 0003
Forest (Conservation) Act, 1980 — Section 2National Green Tribunal Act, 2010 — Section 14(3)Limitation Act, 1963 — Section 5
Tribunals and Commissions28 Oct 2016Disposed Off
Ramesh Babu P.M And Ors Vs State Of Kerala And Ors
National Green Tribunal · (2016) 10 NGT CK 0002
Constitution of India, 1950 — Article 226
Tribunals and Commissions20 Oct 2016Dismissed
S. Soban Babu Vs Government Of India And Ors
National Green Tribunal · (2016) 10 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 3(2)(v)(1)Mineral Concession Rules, 1960 — Rule 28(1)
Tribunals and Commissions18 Oct 2016Dismissed
Puducherry Environment Protection Association Vs Union Of India And Ors
National Green Tribunal · (2016) 10 NGT CK 0004
Environment (Protection) Act, 1986 — Section 15National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 16, 16(h), 18(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 16, 16(2), 16(2)(a)
Tribunals and Commissions04 Oct 2016Dismissed
Vadamugam Kangayempalayam Vs Ministry Of Environment And Forest And Ors
National Green Tribunal · (2016) 10 NGT CK 0005
National Green Tribunal Act, 2010 — Section 16Environment (Protection) Act, 1986 — Section 3(2)Air (Prevention And Control Of Pollution) Act, 1981 — Section 52
Tribunals and Commissions27 Sept 2016Disposed Off
Chhattisgarh Nagrik Sangarsh Samiti Vs Principal Secretary And Ors
National Green Tribunal · (2016) 09 NGT CK 0010
Motor Vehicle Act, 1989 — Rule 115Constitution Of India, 1950 — Article 48A, 51A(g)
Tribunals and Commissions21 Sept 2016Dismissed
Bimal Singh Karnawat And Ors Vs West Bengal Pollution Control Board And Ors
National Green Tribunal · (2016) 09 NGT CK 0008
Plastic Waste ( Management And Handling) Rules, 2011 — Rule 3(m), 3(o)
Tribunals and Commissions21 Sept 2016Disposed Off
Tribunal On Its Own Motion Vs Union Of India Service Through The Secretary And Ors
National Green Tribunal · (2016) 09 NGT CK 0001
Right to Information Act, 2005 — Section 5(1), 19(1)Constitution of India, 1950 — Article 48A
Tribunals and Commissions20 Sept 2016Disposed Off
Sushil Raghav Vs Union Of India And Ors
National Green Tribunal · (2016) 09 NGT CK 0007
U.P. Zamindari Abolition And Land Reforms Act, 1950 — Section 176Environment (Protection) Act, 1986 — Section 2a, 3, 3(2)(v)(1), 5, 25National Green Tribunal Act, 2010 — Section 14, 15, 16, 18