Tribunals and Commissions31 Jan 2019Disposed Off
Undir Paryavaran Saurakhxan Manch And Ors Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2019) 01 NGT CK 0005
National Green Tribunal Act, 2010 — Section 16
COURT ARCHIVE
National Green Tribunal judgments, 2019
45 judgments · page 3 of 3
Tribunals and Commissions31 Jan 2019Disposed Off
Mr. Nilkanth Rajaram Raskar Vs M/s Saswad Mali Sugar Factory Ltd And Ors
National Green Tribunal · (2019) 01 NGT CK 0004
Air (Prevention and Control of Pollution) Act, 1981 — Section 24Water (Prevention and Control of Pollution) Act, 1974 — Section 26
Tribunals and Commissions24 Jan 2019Dismissed
Kisan Sangharsh Samiti Vs Ms. Ambuja Cement Ltd And Ors
National Green Tribunal · (2019) 01 NGT CK 0003
Tribunals and Commissions22 Jan 2019Disposed Off
Hussain Khan And Ors Vs Fisheries Department And Ors
National Green Tribunal · (2019) 01 NGT CK 0002
Tribunals and Commissions10 Jan 2019Disposed Off
Manoj Kumar Mishra And Ors Vs Union of India And Ors
National Green Tribunal · (2019) 01 NGT CK 0001