Tribunals and Commissions29 May 2024Disposed Of
Kishore Bahuguna Vs State of Uttarakhand
National Green Tribunal · (2024) 05 NGT CK 0046
National Green Tribunal Act, 2010 — Section 14, 15
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 2 of 105
Tribunals and Commissions22 May 2024Disposed Of
S R Sangar Vs Govt. of NCT of Delhi
National Green Tribunal · (2024) 05 NGT CK 0048
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 25, 26
Tribunals and Commissions21 May 2024Disposed Of
Sandeep Vs JR Group Power Automobile India Pvt Ltd
National Green Tribunal · (2024) 05 NGT CK 0060
National Green Tribunal Act, 2010 — Section 14, 15Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22, 26, 31AWater (Prevention and Control of Pollution) Act, 1974 — Section 24, 33A, 43
Tribunals and Commissions21 May 2024Disposed Of
Rammohan Sharma Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 05 NGT CK 0057
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions21 May 2024Disposed Of
News item "Sugandhagiri tree felling case Forest dept stays suspension of South Wayanad DFO" appearing in Onmanorama dated 18.04.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0056
Tribunals and Commissions21 May 2024Disposed Of
News item titled "Hadapsar residents demand action against open garbage burning" appearing in the Hindustan Times dated 14.04.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0055
Tribunals and Commissions21 May 2024Disposed Of
Sushil Tyagi Vs State of Uttarakhand
National Green Tribunal · (2024) 05 NGT CK 0054
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions21 May 2024Disposed Of
News item titled "Hyderabad Zoo Gets Contaminated Water from Mir Alam Says Chief Wildlife Warden" appearing in the Deccan Chronicle dated 14.04.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0053
Tribunals and Commissions21 May 2024Disposed Of
Anil Kumar Vs State of Haryana
National Green Tribunal · (2024) 05 NGT CK 0052
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions21 May 2024Disposed Of
Sushil Vs Govt. Of NCT of Delhi
National Green Tribunal · (2024) 05 NGT CK 0050
Tribunals and Commissions21 May 2024Disposed Of
Ram Sujan Yadav and Ors Vs Madhya Pradesh Pollution Control Board & Ors
National Green Tribunal · (2024) 05 NGT CK 0049
Tribunals and Commissions20 May 2024Dismissed
Akash Poddar Vs State of Gujrat
National Green Tribunal · (2024) 05 NGT CK 0064
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 May 2024Disposed Of
Nupur Agarwal Vs Iqbal Iqbal
National Green Tribunal · (2024) 05 NGT CK 0063
Tribunals and Commissions20 May 2024Disposed Of
News item titled "Pune: Forest Department Imposes Rs 8 Lakh Fine on Developer For Unauthorized Felling of 800 Trees in Mulshi" appearing in Pune Pulse dated 13.04.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0062
Tribunals and Commissions20 May 2024Disposed Of
News Item Titled "Mahanadi" Ka Seena Cheerkar Ret Mafia Kar Raha Awaidh Utkhanan Aur Parivahan Vahi Kaaryawaahi Ke Naam Par Prashasan Khaanapoorti Mein Juta" Appearing In Lalluram.Com Dated 11.04.2024. Vs
National Green Tribunal · (2024) 05 NGT CK 0061
Tribunals and Commissions17 May 2024Disposed Of
Zuber Vs State Of Maharashtra
National Green Tribunal · (2024) 05 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions16 May 2024Disposed Of
Sukhvinder Singh Vs U T Of Chandigarh
National Green Tribunal · (2024) 05 NGT CK 0030
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions16 May 2024Disposed Of
Lalit Gupta Vs Union Territory Of Chandigarh
National Green Tribunal · (2024) 05 NGT CK 0029
Environment (Protection) Act, 1986 — Section 5, 6, 8, 25National Green Tribunal Act 2010 — Section 20
Tribunals and Commissions16 May 2024Disposed Of
Society for protection of Culture Heritage Environment Traditions and Promotions of National Awareness Vs Ministry of Environment Forest and Climate Change
National Green Tribunal · (2024) 05 NGT CK 0028
Tribunals and Commissions16 May 2024Disposed Of
Banibrata Mukherjee Vs State of West Bengal
National Green Tribunal · (2024) 05 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14, 15